High Courts17 Apr 1997
K. Chandramma Vs Labour Court-I, Hyderabad and Others
Andhra Pradesh High Court · (1997) 3 ALD 665 : (1997) 3 ALT 406 : (1997) 2 APLJ 52 : (1997) 2 LLJ 992
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 38 of 50
High Courts17 Apr 1997
Mutharaju Satyanarayan Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 142 : (1997) 2 ALT(Cri) 53
Penal Code, 1860 (IPC) — Section 218, 302, 304, 324, 330
High Courts17 Apr 1997
Ganga Bishan Shada Fruit Co. and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALT 437
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 7(5)Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969 — Rule 70Constitution of India, 1950 — Article 20
High Courts15 Apr 1997Allowed
Kathi Lokayya and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 3 ALD 702 : (1997) 3 ALT 527 : (1997) 2 APLJ 316
High Courts15 Apr 1997Dismissed
Mukka Narasimha Reddy and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (1997) 4 ALT 139
Andhra Pradesh Gram Panchayats (Declaration of Villages) Rules, 1994 — Rule 10Andhra Pradesh Panchayat Raj Act, 1994 — Section 264
High Courts15 Apr 1997
T. Ramadas Vs Collector and District Magistrate, Hyd.
Andhra Pradesh High Court · (1998) 1 ALD 359
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 2
High Courts15 Apr 1997
Bharat Metal Box Co. Vs CEGAT, Madras
Andhra Pradesh High Court · (1997) 3 ALD 837 : (1998) 1 AnWR 592 : (1998) 59 ECC 499 : (1998) 98 ELT 68
Central Excise Rules, 1944 — Rule 57FCentral Excises and Salt Act, 1944 — Section 11A, 35G
High Courts13 Apr 1997
Food Corporation of India Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 115 STC 148
Andhra Pradesh General Sales Tax Act, 1957 — Section 2
High Courts11 Apr 1997Dismissed
Akkinepally Yadagiri Vs Mitta Ananthareddy (died) and Another
Andhra Pradesh High Court · (1997) 4 ALD 257 : (1997) 4 ALT 539 : (1997) 2 APLJ 434
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts11 Apr 1997Allowed
A. Janardhan Vs Chairman and Managing Director, CMC Ltd. and Another
Andhra Pradesh High Court · (1997) 5 ALT 210 : (1997) 2 APLJ 318
Constitution of India, 1950 — Article 12, 14
High Courts11 Apr 1997
Sanagavarapu Venkata Subbaiah Sarma Vs Karuthota Galib Saheb and Others
Andhra Pradesh High Court · (1997) 4 ALT 274 : (1997) 3 CivCC 564
Registration Act, 1908 — Section 17
High Courts10 Apr 1997Allowed
V. Jayashankar and Another Vs State
Andhra Pradesh High Court · (1997) 3 ALT 731
Land Acquisition (Amendment) Act, 1984 — Section 17, 30Land Acquisition Act, 1894 — Section 11, 25
High Courts10 Apr 1997
M/s. A.P. Paper Mills Limited Vs The Principal Secretary to Government, Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 257 : (1997) 3 ALT 649 : (1997) 1 APLJ 448
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 10Sales of Goods Act, 1930 — Section 18, 54(2)
High Courts10 Apr 1997
Assistant Collector and Land Acquisition Officer (RDO) and Others Vs Pandu Rangaiah and Others
Andhra Pradesh High Court · (1997) 4 ALT 144
Evidence Act, 1872 — Section 58
High Courts09 Apr 1997Dismissed
J.V. Sarma and Others Vs Special Court under A.P. Land Grabbing (Prohibition) Act and Others
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 285 : (1997) 3 ALT 666
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 15, 2, 8Andhra Pradesh Slum Improvement (Acquisition of Land) Act, 1956 — Section 3(1), 3(2)Constitution of India, 1950 — Article 226
High Courts09 Apr 1997Allowed
Pothuru Venkata Rama Raju Vs Yandra Venkata Narsayya and Others
Andhra Pradesh High Court · (1997) 5 ALD 574 : (1997) 5 ALT 766
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 41 Rule 5
High Courts09 Apr 1997
Kantipudi Manikyam Vs K. Ramakrishna and Others
Andhra Pradesh High Court · (1997) 3 APLJ 79 : (1998) 1 DMC 67
Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts09 Apr 1997
K. Sujatha Vs Government of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1997 AP 266 : (1997) 2 ALD(Cri) 132 : (1997) 2 ALT 487 : (1998) 1 DMC 56
Constitution of India, 1950 — Article 226Hindu Marriage Act, 1955 — Section 13, 9
High Courts09 Apr 1997
Kantipudi Manikyam Vs Kantipudi Ramakrishna and Others
Andhra Pradesh High Court · (1997) 4 ALT 700
Hindu Succession Act, 1956 — Section 14Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3)
High Courts09 Apr 1997Dismissed
Indian Oil Corporation Limited Vs Karem Zaheer Yar Jung and Another
Andhra Pradesh High Court · (1997) 2 ALT 689 : (1997) 2 APLJ 209
Limitation Act, 1963 — Article 54