Andhra Pradesh High Court Judgments 1997 — Page 40

High Courts01 Apr 1997

Sri Maruthi Lime Manufacturing Industrial Co-operative Society Limited Vs Principal Secretary to Government, Revenue Department and Others

Andhra Pradesh High Court · (1997) 107 STC 23

Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)Constitution of India, 1950 — Article 34

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High Courts01 Apr 1997

Mukutla Lalita Vs Commissioner of Income Tax and Others

Andhra Pradesh High Court · (1998) 144 CTR 40 : (1997) 226 ITR 23 : (1998) 98 TAXMAN 193

Income Tax Act, 1961 — Section 127, 127(1), 127(2), 158BD, 158BG

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High Courts01 Apr 1997

Devarakonda Edl. Society Vs All India Council Technical Education and others

Andhra Pradesh High Court · AIR 1997 AP 389 : (1997) 3 ALT 117 : (1997) 2 APLJ 46 : (1997) 2 APLJ 11

All India Council for Technical Education (Grant of Approval for Starting New Technical Institutions, Introduction of Courses or Programmes and Approval of Intake Capacity of Seats for the Courses or Programmes) Regulations, 1994 — Regulation 4, 5, 6, 7, 8All India Council for Technical Education Act, 1987 — Section 10(1), 11, 2, 22, 23Andhra Pradesh University Act, 1991 — Section 17, 18(1)

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High Courts01 Apr 1997Dismissed

Bandi Narsaiah (died) and Others Vs Virabathini Mallesham and Another

Andhra Pradesh High Court · (1997) 4 ALT 583 : (1997) 2 APLJ 266 : (1997) 3 CivCC 10

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, Order 42 Rule 2, Order 6 Rule 2, 100, 144

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High Courts01 Apr 1997

A.P. State Electricity Board and Others Vs V.B.C. Foods Pvt. Ltd.

Andhra Pradesh High Court · AIR 1998 AP 177 : (1997) 3 ALT 249

Contract Act, 1872 — Section 74Electricity (Supply) Act, 1948 — Section 49

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High Courts01 Apr 1997Dismissed

Super Thermal Power Project, National Thermal Power Corporation Ltd. Vs Gourisetti Satyavathi and Others

Andhra Pradesh High Court · (1997) 2 ALT 728 : (1998) 1 CivCC 168

Arbitration Act, 1940 — Section 34

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High Courts01 Apr 1997

Bharat Heavy Electricals Limited, Corporate Research and Development Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 4 ALD 134 : (1997) 4 ALT 175

Andhra Pradesh Municipalities Act, 1965 — Section 88(3), 88(4)

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High Courts01 Apr 1997Allowed

Korla Suranna (died) and L.R. Vs Tummalapalli Gangamma and Another

Andhra Pradesh High Court · (1997) 3 ALD 684 : (1997) 3 ALT 33 : (1997) 2 APLJ 164 : (1997) 3 CivCC 582

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts31 Mar 1997Allowed

Arif Spinning Mills Vs Assistant Divisional Engineer, Operation, A.P.S.E.B. and Others

Andhra Pradesh High Court · AIR 1998 AP 48 : (1997) 4 ALD 541

Electricity (Supply) Act, 1948 — Section 49

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High Courts31 Mar 1997

Surya General Traders Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (1997) 4 ALD 439 : (1997) 3 ALT 110 : (1997) 2 APLJ 437 : (2003) 133 STC 388

Andhra Pradesh General Sales Tax Act, 1957 — Section 21(2)

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High Courts31 Mar 1997

V. Satyanarayana Vs Andhra Pradesh Travel and Tourism Development Corporation Ltd. and Another

Andhra Pradesh High Court · (1997) 1 ALD(Cri) 706 : (1997) 2 ALT(Cri) 1 : (1998) 93 CompCas 843

Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 140, 141, 142

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High Courts31 Mar 1997

Ayyavari Narayana Vs State Election Commissioner, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 4 ALD 623 : (1997) 4 ALT 5 : (1997) 2 APLJ 98

Andhra Pradesh Panchayat Raj Act, 1994 — Section 234Andhra Pradesh Panchayat Raj Rules — Rule 3, 4

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High Courts31 Mar 1997Dismissed

Gopal Shankar Vs Secretary, State Transport Authority of A.P. and Others

Andhra Pradesh High Court · (1997) 4 ALT 7

Motor Vehicles Act, 1988 — Section 70, 71, 72, 80

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High Courts31 Mar 1997Allowed

Kallam China Basivireddi and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 2 ALT 583 : (1997) 2 APLJ 47

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High Courts29 Mar 1997Dismissed

Pothala Sumalatha Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 2 ALT 808

Constitution of India, 1950 — Article 15(4), 16(4)

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High Courts29 Mar 1997

M. Veera Siva Nagi Reddy and Others Vs Osmania University and Another

Andhra Pradesh High Court · (1997) 4 ALT 243

Constitution of India, 1950 — Article 21, 226, 26, 37, 38(1)University Grants Commission Act, 1956 — Section 12, 26(1)

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High Courts29 Mar 1997

G. Subba Rao Vs Rasmi Die-castings Ltd.

Andhra Pradesh High Court · (1998) 93 CompCas 797

Companies Act, 1956 — Section 433, 434, 434(1), 439, 439(1)

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High Courts29 Mar 1997

Baba Educational Association, Badvel Vs A.P. State Council of Higher Education, Saifabad, Hyderabad and Others

Andhra Pradesh High Court · (1998) 1 ALD 71

Andhra Pradesh Education Act, 1982 — Section 20, 20(3)Constitution of India, 1950 — Article 21, 226

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High Courts28 Mar 1997

Dr. B. Ramachandraiah Vs L.C. Obulesu and Others

Andhra Pradesh High Court · AIR 1998 AP 26 : (1997) 6 ALT 758

Andhra Pradesh Medical Practitioners Registration Act, 1968 — Section 15, 17

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High Courts28 Mar 1997

Indian Banks Association Vs Workmen of Syndicate Bank and Others

Andhra Pradesh High Court · (1997) 4 ALT 592 : (1998) 1 LLJ 23

Industrial Disputes Act, 1947 — Section 10(1), 2, 25F, 7A, 7A(1)

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Andhra Pradesh High Court judgments, 1997