High Courts28 Mar 1997
Chief General Manager, State Bank of India and Another Vs Parasa Chandra Sekhar
Andhra Pradesh High Court · (1997) 4 ALT 684
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 41 of 50
High Courts28 Mar 1997Dismissed
K. Hanumantha Rao and Others Vs Prl. Sub-Judge and Others
Andhra Pradesh High Court · (1997) 4 ALT 444
Constitution of India, 1950 — Article 226
High Courts28 Mar 1997Dismissed
N. Ananda Rao Vs P. Naga Anjeswara Rao
Andhra Pradesh High Court · (1997) 4 ALT 1 : (1997) 2 APLJ 400
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 22Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Mar 1997Dismissed
Sub-Registrar and Another Vs Mr. M. Damodar Reddy
Andhra Pradesh High Court · (1997) 3 ALD 325 : (1997) 5 ALT 187
Andhra Pradesh Stamp (Prevention of Under Valuation of Instruments) Rules, 1975 — Rule 3(3), 3(4)Stamp Act, 1899 — Section 2(6), 47A, 47A(2), 47A(4)
High Courts28 Mar 1997
Vishnu Kumar and Another Vs State Bank of Hyderabad and Another
Andhra Pradesh High Court · (1997) 3 AnWR 468 : (1997) 2 LLJ 131
High Courts28 Mar 1997Dismissed
State of Andhra Pradesh Vs J. Venkataratnam, President, M.S. Subba Rao, Secretary and other Members of Bar Association
Andhra Pradesh High Court · (1997) 2 ALT 456
Contempt of Courts Act, 1971 — Section 12
High Courts28 Mar 1997Allowed
K. Ramakrishna Rao Vs K. Lalitha Kumari and Others
Andhra Pradesh High Court · (1997) 6 ALT 747
High Courts28 Mar 1997Allowed
Datla Subhadrayamma Vs Golusu Narayana Murthy
Andhra Pradesh High Court · (1997) 3 ALT 592 : (1997) 2 APLJ 415 : (1997) 2 CivCC 318 : (1997) 4 RCR(Civil) 675
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts27 Mar 1997
K. Jayalakshmi Vs S.R. Sonwalkar, General Manager, (Projects) Singareni Collieries Co. Ltd. and Another
Andhra Pradesh High Court · (1998) 1 ALD 207
Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 12, 19
High Courts27 Mar 1997
K. Narayana and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1997) 1 ALD(Cri) 712 : (1997) 1 ALT(Cri) 817 : (1997) 2 APLJ 287 : (1997) CriLJ 3258
Criminal Procedure Code, 1973 (CrPC) — Section 190, 248, 27, 4, 4(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Penal Code, 1860 (IPC) — Section 302, 439
High Courts26 Mar 1997Allowed
P. Rama Krishna Rao Vs P. Narasimha Rao
Andhra Pradesh High Court · (1997) 3 ALT 682
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 13, 3Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Mar 1997Allowed
Andhra Pradesh State Road Transport Corporation and Others Vs B. Subrahmanyam
Andhra Pradesh High Court · (1997) 4 ALT 656
Constitution of India, 1950 — Article 14
High Courts26 Mar 1997
N. Surya Kumari Vs Deputy Transport Commissioner and Secretary, Regional Transport Authority
Andhra Pradesh High Court · (1997) 3 ALD 770 : (1997) 4 ALT 20 : (1997) 1 APLJ 446
Motor Vehicles Act, 1988 — Section 87(1)
High Courts26 Mar 1997Dismissed
Veeramachaneni Krishna Rao and Others Vs Dandamudi Baburao and Others
Andhra Pradesh High Court · (1997) 2 ALT 372 : (1997) 2 APLJ 259
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 30, 100, 144
High Courts25 Mar 1997
Erasani Venkata Ranga Reddy Vs The Commissioner of Urban Land Ceilings and Others
Andhra Pradesh High Court · (1997) 4 ALT 61
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6(1), 8(4), 9
High Courts25 Mar 1997Allowed
Indian Overseas Bank Vs Kandimalla Narsaiah and Others
Andhra Pradesh High Court · AIR 1998 AP 75 : (1997) 3 ALD 817 : (1997) 3 ALT 261
Limitation Act, 1963 — Article 62
High Courts25 Mar 1997
Edupuganti Bala Veera Raghavaiah Vs Mohd. Imthiazuddin and Another
Andhra Pradesh High Court · (1997) 2 ALT 327 : (1997) 1 APLJ 339
Specific Relief Act, 1963 — Section 20
High Courts25 Mar 1997Allowed
G.V.K. Rama Rao and Another Vs Bakelite Hylam Employees Co-op. House Building Society
Andhra Pradesh High Court · (1997) 4 ALT 304
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 102, 47Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 — Section 2(1), 3Limitation Act, 1963 — Article 65
High Courts25 Mar 1997
Agricultural Market Committee Vs Gram Panchayat and Another
Andhra Pradesh High Court · (1997) 5 ALD 798 : (1997) 6 ALT 205
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 29(1), 30
High Courts25 Mar 1997
G. Satyanarayana Vs Income Tax Officer and Another
Andhra Pradesh High Court · (1999) 154 CTR 412 : (1998) 234 ITR 477 : (1999) 102 TAXMAN 346
Income Tax Act, 1961 — Section 230AIncome Tax Rules, 1962 — Rule 44A, 44B