High Courts09 Apr 1997
State of A.P. Vs Valluru Venkateswara Rao
Andhra Pradesh High Court · (1997) 3 ALT 417 : (1999) 1 APLJ 287
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 20, 8
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 39 of 50
High Courts09 Apr 1997Dismissed
Mettapalli Venkata Rao and Others Vs Kotla Alivelu Mangatayaramma and Another
Andhra Pradesh High Court · (1997) 4 ALD 121 : (1997) 2 ALT 753 : (1997) 1 APLJ 427 : (1998) 1 CivCC 195
Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 15Specific Relief Act, 1963 — Section 10
High Courts07 Apr 1997Allowed
Bachala Siva Prasad and Another Vs Gram Panchayat
Andhra Pradesh High Court · (1997) 3 ALT 554 : (1997) 3 CivCC 601
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 19 Rule 2, Order 9 Rule 9
High Courts07 Apr 1997
Surireddy Pullamma and Others Vs Secretary to Govt., Home Dept., Secretariat Buildings, Hyd. and Others
Andhra Pradesh High Court · (1998) 4 ALD 96 : (1998) 4 ALT 579 : (1998) CriLJ 3987
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302
High Courts07 Apr 1997
M/s. Suryamukhi Enterprises, Hyderabad Vs A.P.S.E.B., Hyderabad and others
Andhra Pradesh High Court · AIR 1997 AP 342 : (1997) 3 ALD 192 : (1997) 3 ALT 465
Electricity Act, 1910 — Section 26(6)
High Courts07 Apr 1997Dismissed
Dr. A.L.N. Prasad and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 3 ALT 516 : (1997) 2 APLJ 236
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 11, 22Urban Development Authority (Hyderabad) Rules, 1977 — Rule 13, 13A
High Courts04 Apr 1997Dismissed
Islamia Arabic College Vs Balaram Singh (Dead) L.Rs. and Others
Andhra Pradesh High Court · (1997) 4 ALT 90 : (1997) 3 APLJ 53
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 38E, 99Civil Procedure Code, 1908 (CPC) — Section 11Land Acquisition Act, 1894 — Section 30
High Courts04 Apr 1997
Vasudeva Sharma Vs Executive Officer, T.T.D., Tirupati and Others
Andhra Pradesh High Court · (1997) 2 ALD(Cri) 292 : (1997) 3 ALT 669 : (1997) CriLJ 3429 : (1998) 3 RCR(Criminal) 205
Constitution of India, 1950 — Article 215
High Courts04 Apr 1997
Rabia Bee @ Khaja Bee Vs R. Subrahmanyam, Collector, Hyderabad and Another
Andhra Pradesh High Court · (1998) 1 ALD 99 : (1997) 2 ALT 818
Contempt of Courts Act, 1971 — Section 2Land Acquisition Act, 1894 — Section 11, 11(1), 12(1), 12(2), 18
High Courts03 Apr 1997Dismissed
A.P. Judicial Employees Association, Mangalagiri Unit Vs Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 3 ALT 479
Andhra Pradesh Public Employment (House Rent Allowance) Rules, 1988 — Rule 2(1), 2(4)Fundamental Rules — Rule 9(21)
High Courts03 Apr 1997
The Govt. of Andhra Pradesh and Another Vs Ramlinga Reddy and Others
Andhra Pradesh High Court · (1997) 3 ALT 524
Arbitration Act, 1940 — Section 8
High Courts03 Apr 1997
State of Andhra Pradesh Vs P. Somasekhara Rao, Contractor and Another
Andhra Pradesh High Court · (1997) 2 ALT 551
Limitation Act, 1963 — Article 137
High Courts03 Apr 1997
G. Chaya Devi Vs Regional Manager, A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (1997) 2 ALT 736 : (1997) 3 AnWR 802
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts03 Apr 1997Dismissed
Jaldu Raja Visala Subba Rao and Others Vs District Collector (LA) and Others
Andhra Pradesh High Court · (1997) 3 ALT 34
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 23, 30, 34
High Courts02 Apr 1997Allowed
A.P. Industrial Infrastructure Corporation Ltd. Vs Md. Mustaq Ahmed
Andhra Pradesh High Court · (1997) 3 ALD 688 : (1997) 4 ALT 11 : (1997) 3 RCR(Civil) 695
Hire Purchase Act, 1972 — Section 18
High Courts02 Apr 1997Allowed
S. Sarvaiah Vs Prabhavathi and Others - L.Rs. of Joseph
Andhra Pradesh High Court · (1997) 4 ALT 240 : (1997) 2 APLJ 387
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10
High Courts02 Apr 1997Dismissed
Motamarri Surya Kameswara Rao Vs Namburu Satyanarayanamma (died) per L.Rs.
Andhra Pradesh High Court · (1997) 3 ALT 209
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 18
High Courts01 Apr 1997Allowed
D.S. Krishna Vs Digvijay Industries
Andhra Pradesh High Court · (1997) 3 ALT 756 : (1997) 2 APLJ 341
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 32Transfer of Property Act, 1882 — Section 108
High Courts01 Apr 1997
Cheemakurthi Sree Krishna Mohan Rao and Another Vs Naragani Nagabhushanam and Others
Andhra Pradesh High Court · (1997) 3 ALT 604 : (1997) 2 APLJ 409 : (1997) 2 CivCC 278 : (1997) 4 RCR(Civil) 457
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 18 Rule 17A, Order 41 Rule 27
High Courts01 Apr 1997
K. Mohan Lal and N. Venkatesh Vs State of A.P. and Others
Andhra Pradesh High Court · (1997) 4 ALT 220
Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 — Section 7(3)Constitution of India, 1950 — Article 226, 227, 233, 234, 235