High Courts11 Sept 1997
P. Maheswar Rao Vs Presiding Officer, Labour Court, Krimnagar and Another
Andhra Pradesh High Court · (1998) 3 ALD 156
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 20 of 50
High Courts11 Sept 1997
Matter Taken Up as Suomoto on the News Item Published in Deccan Chronicle News paper Vs Principal, Manpower Development College, Maredpally, Secunderabad and Others
Andhra Pradesh High Court · (1998) 1 ALD 270 : (1997) 6 ALT 706
Hyderabad City Police Act, 1348 — Section 70Penal Code, 1860 (IPC) — Section 294, 503, 506
High Courts11 Sept 1997
Central Board of Secondary Education and Others Vs Miss Suchitra Purkait
Andhra Pradesh High Court · (1998) 3 ALD 160 : (1998) 1 AnWR 142
Constitution of India, 1950 — Article 226
High Courts11 Sept 1997
Singareni Collieries Company Ltd. and Others Vs T. Venkata Ramayya and Others
Andhra Pradesh High Court · (1998) 1 ALD 120
Andhra Pradesh Education Rules, 1982 — Rule 110Constitution of India, 1950 — Article 14
High Courts11 Sept 1997
Dr. Vinod Chandra and Others Vs State of Andhra Pradesh and Anr
Andhra Pradesh High Court · (1999) 2 ALD 161 : (1998) 1 ALD 400 : (1998) 1 ALT 261 : (1997) 5 ALT 609
Land Acquisition Act, 1894 — Section 4(1), 5
High Courts11 Sept 1997
I.V.R. Constructions Ltd. Vs Assistant Commissioner of Income Tax and Another E. Sudhir Reddy Vs Assistant Commissioner of Income Tax and Another Shyam Prasad Reddy Vs Assistant Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1997) 5 ALT 828 : (1998) 150 CTR 252 : (1998) 231 ITR 519 : (1998) 97 TAXMAN 287
Income Tax Act, 1961 — Section 158BC, 220(6), 246, 253, 253(1)
High Courts11 Sept 1997
State of A.P. Vs V. Vishwanath Rao
Andhra Pradesh High Court · (1998) 3 ALD 114 : (1998) 2 ALT 408
Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(5)
High Courts11 Sept 1997
Md. Abdul Azeez Amer Syed Nayeemullah Vs Inspector of Police and Others
Andhra Pradesh High Court · (1998) 3 ALD 172 : (1997) 6 ALT 725
Constitution of India, 1950 — Article 226, 32
High Courts10 Sept 1997
Badanaboyina Veera Nageswara Rao Vs Badanaboyina Rama Devi
Andhra Pradesh High Court · (1997) 5 ALT 384 : (1997) 3 APLJ 124 : (1997) 4 RCR(Civil) 574
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 42 Rule 2, 100, 103, 122Constitution of India, 1950 — Article 225Government of India Act, 1915 — Section 108
High Courts10 Sept 1997
Pilli Venkanna Vs Pilli Nookalamma and Another
Andhra Pradesh High Court · (1998) 2 ALD 611 : (1998) 1 ALT(Cri) 199 : (1998) 1 APLJ 135 : (1998) CriLJ 1922 : (1999) 1 DMC 61
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts10 Sept 1997
Deepak Galvanising and Engineering Industries Pvt. Ltd. Vs Government of India and Another
Andhra Pradesh High Court · (1997) 5 ALT 640 : (1998) 1 CivCC 680
Arbitration and Conciliation Act, 1996 — Section 11(5)
High Courts10 Sept 1997Allowed
Ejaz Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 2 ALT 469
Andhra Pradesh Police Standing Orders — Order 742Constitution of India, 1950 — Article 14, 19, 21
High Courts10 Sept 1997
Jakku Ramakantham Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1998) 1 ALD 588 : (1998) 1 ALD(Cri) 54 : (1997) 2 ALT(Cri) 958 : (1997) 3 APLJ 421 : (1998) CriLJ 2136 : (1998) 3 RCR(Criminal) 412
Criminal Procedure Code, 1973 (CrPC) — Section 377, 386Penal Code, 1860 (IPC) — Section 406
High Courts09 Sept 1997
Vummalaneni Basavayya and Others Vs Myneni Venkayya (Died) per L.Rs. and Others
Andhra Pradesh High Court · (1997) 3 APLJ 270
Specific Relief Act, 1963 — Section 16, 20
High Courts09 Sept 1997
K. Srinivasa Reddy Vs Secretary to Government, Govt. of Indai and Another
Andhra Pradesh High Court · (1998) 1 ALD 277
Cable Television Networks (Regulation) Act, 1995 — Section 22, 4, 5, 6Constitution of India, 1950 — Article 14
High Courts09 Sept 1997
Yogini Mohalkar Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 1 ALD 280
Andhra Pradesh Education Service, Untrained Teacher (Regulation of Service and Fixation of Pay) Act, 1991 — Article 3Constitution of India, 1950 — Article 226
High Courts09 Sept 1997
A.P. Gas Power Corporation Ltd., Hyd. Vs Asst. Commercial Tax Officer, Kovvur and Others
Andhra Pradesh High Court · (1998) 1 ALD 599
Central Sales Tax (Andhra Pradesh) Rules, 1957 — Rule 10, 3, 9, 9ACentral Sales Tax Act, 1956 — Section 3, 5, 6(2), 7, 8
High Courts09 Sept 1997
A.P. Gas Power Corporation Ltd. Vs Assistant Commercial Tax Officer and Others
Andhra Pradesh High Court · (1998) 109 STC 625
Central Sales Tax (Andhra Pradesh) Rules, 1957 — Rule 9Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 3Central Sales Tax Act, 1956 — Section 6(2), 6A(1), 7, 8, 8(1)
High Courts09 Sept 1997
R.V.S.S.R. Pavan Kumar Vs Board of Intermediate Education, Nampally, Hyderabad and Another
Andhra Pradesh High Court · (1998) 3 ALD 761
Andhra Pradesh Intermediate Education Act, 1971 — Section 9
High Courts09 Sept 1997Allowed
State of Andhra Pradesh and Others Vs Super Constructions
Andhra Pradesh High Court · (1997) 6 ALT 102
Constitution of India, 1950 — Article 14, 226Contract Act, 1872 — Section 23