COURT ARCHIVE

Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 21 of 50

High Courts09 Sept 1997Dismissed

P. Ramachandra Rao and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 1 ALT 60

Andhra Pradesh Municipalities (Regulation of Receipts) and Expenditure Rules, 1968 — Rule 12Andhra Pradesh Municipalities Act, 1965 — Section 43

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High Courts08 Sept 1997

T. Krishna and Others Vs Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 2 ALD 642

Land Acquisition Act, 1894 — Section 4, 4(1)

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High Courts08 Sept 1997Dismissed

G. Balaiah Vs G. Ramchander and Others

Andhra Pradesh High Court · (1997) 5 ALD 683 : (1997) 5 ALT 463 : (1997) 3 APLJ 249 : (1998) 3 CivCC 349

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14

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High Courts08 Sept 1997

Kolli Venkata Apparao and Another Vs State Bank of India

Andhra Pradesh High Court · AIR 1998 AP 2 : (1997) 5 ALT 530 : (1999) 95 CompCas 95

Banking Regulation Act, 1949 — Section 21A

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High Courts04 Sept 1997

Satya Sai Prasad and Another Vs Dir. National Remote Sensing Agency, Dept. of Space, Govt. Of India, Hyderabad and Another

Andhra Pradesh High Court · (1997) 6 ALT 600

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High Courts04 Sept 1997Allowed

N. Vittal Rao Vs N. Raja Rao

Andhra Pradesh High Court · (1997) 6 ALT 670 : (1997) 3 APLJ 449

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 39, 47

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High Courts04 Sept 1997Allowed

P. Narayana Reddy Vs Bekkan Potha Reddy

Andhra Pradesh High Court · (1997) 09 AP CK 0112

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1), Order 6 Rule 17Transfer of Property Act, 1882 — Section 43

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High Courts04 Sept 1997

APSRTC, Mushirabad, Hyderabad Vs Sri Aditya Mass Communications Pvt. Ltd., Somajiguda

Andhra Pradesh High Court · (1998) 1 ALD 286 : (1997) 6 ALT 160

Constitution of India, 1950 — Article 226

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High Courts04 Sept 1997

Ambati Ramakumar and another Vs A.V. Chalamappa Setty and others

Andhra Pradesh High Court · (1998) 5 ALD 740

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High Courts04 Sept 1997

A. Sadanand Vs Y.M. Pai, Dy. General Manager, Syndicate Bank, Hyd.

Andhra Pradesh High Court · (1998) 3 ALD 590 : (1998) 2 ALT 598

Contempt of Courts Act, 1971 — Section 12, 23Contempt of Courts Rules, 1980 — Rule 27

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High Courts03 Sept 1997

Devarapathi Pattabhi Ramaiah Vs Daruhiri Lakshmi Presanna and Another

Andhra Pradesh High Court · (1998) 2 ALD 783 : (1997) 6 ALT 475

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A, 151

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High Courts03 Sept 1997

Gandhari Ramesh Vs Janardhan Naidu, Ch. Bhaskar Rao and Manager, National Insurance Co. Ltd.

Andhra Pradesh High Court · (1997) 6 ALT 569

Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304A

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High Courts03 Sept 1997Allowed

Naraharasetti Pattabhirama Rao and Another Vs Maddula Kasi Viswanathappa (deceased) by L.Rs.

Andhra Pradesh High Court · (1997) 6 ALT 245 : (1998) 2 CivCC 584

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High Courts03 Sept 1997

Gandhari Ramesh Vs Janardhan and Others

Andhra Pradesh High Court · (1999) ACJ 816

Penal Code, 1860 (IPC) — Section 304A

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High Courts03 Sept 1997

Chairman, ONGC and Others Vs R.R. Naidu

Andhra Pradesh High Court · (1997) 6 ALD 358 : (1997) 6 ALT 394

Constitution of India, 1950 — Article 226Pay and Allowances Regulations, 1972 — Regulation 14, 14(3), 24

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High Courts02 Sept 1997Allowed

Shaik Khader Basha and Another Vs Dy. Commissioner of Excise, Warangal Range and Others

Andhra Pradesh High Court · (1997) 5 ALT 801 : (1997) 3 APLJ 197

Andhra Pradesh Excise Act, 1968 — Section 46A, 46F, 47, 63

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High Courts02 Sept 1997

M. Venkanna Vs District Collector, (Land Acquisition), Khammam and Others

Andhra Pradesh High Court · (1998) 1 ALD 20 : (1997) 6 ALT 573

Constitution of India, 1950 — Article 14, 162Land Acquisition Act, 1894 — Section 4, 4(1), 6

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High Courts02 Sept 1997

Non-Conventional Energy Development Corporation of Andhra Pradesh (NEDCAP) Vs S. Yerram Reddy

Andhra Pradesh High Court · (1998) 1 ALD 417

Constitution of India, 1950 — Article 14, 16(1), 226

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High Courts02 Sept 1997

Osmania University Vs R. Madhavi and Others

Andhra Pradesh High Court · AIR 1998 AP 130 : (1998) 1 ALD 212 : (1998) 1 ALT 309

Constitution of India, 1950 — Article 14, 21, 226University Grants Commission Act, 1956 — Section 12, 26(1)

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High Courts02 Sept 1997

Sri Rama Wines and Others Vs Excise Superintendent, Adilabad

Andhra Pradesh High Court · (1998) 2 ALD 686 : (1998) 1 ALD(Cri) 486 : (1997) 6 ALT 788

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 25, 30Andhra Pradesh Excise Act, 1968 — Section 28, 29

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