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Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 22 of 50

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High Courts02 Sept 1997

P.S.R. Subrahmanyam and Others Vs Commissioner of Endowments and Others

Andhra Pradesh High Court · (1997) 6 ALT 346

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 39, 39(1)
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High Courts02 Sept 1997Dismissed

B. Mallamma and Others Vs V.T.V. Ranga Chary

Andhra Pradesh High Court · (1997) 6 ALT 36

Evidence Act, 1872 — Section 17
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High Courts01 Sept 1997Allowed

Ravipudi Bramaramba and Another Vs Ravipudi Venkateswarulu and Another

Andhra Pradesh High Court · (1997) 6 ALT 243

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 26
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High Courts01 Sept 1997

B. Govinda Reddy and Others Vs Revenue Divisional Officer-cum-Land Acquisition Officer and Another

Andhra Pradesh High Court · (1997) 09 AP CK 0111

Constitution of India, 1950 — Article 226
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High Courts01 Sept 1997

Gudepu Sailoo and Others Vs Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (1998) 3 ALD 652 : (1997) 5 ALT 598

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High Courts01 Sept 1997

Mrs. Ahmad Hussain and Others Vs Ghousia Begum and Others

Andhra Pradesh High Court · (1998) 3 ALD 417

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
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High Courts30 Aug 1997

Arulsamy Sabastian, Madras Vs Secretary to Govt. (Political General Administration (Law and Order-II)) Department, Govt. of A.P., Hyd.

Andhra Pradesh High Court · (1998) 2 ALD 812 : (1998) 1 ALD(Cri) 482 : (1998) 1 ALT(Cri) 149 : (1998) CriLJ 1516

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 22(5)
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High Courts30 Aug 1997

G.V. Narasimham Vs Government of Andhra Pradesh and others

Andhra Pradesh High Court · (1998) 1 ALD 164 : (1997) 5 ALT 653

Andhra Pradesh College Service Commission Act, 1985 — Section 1(2)
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High Courts30 Aug 1997

General Manager, Central Organisation Railway Electrification (Core), Allahabad and Others Vs M. Venka Reddy

Andhra Pradesh High Court · (1997) 6 ALT 56

Arbitration and Conciliation Act, 1996 — Section 11(4)Constitution of India, 1950 — Article 226
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High Courts30 Aug 1997Allowed

Katakam Venkateswarlu and Another Vs Asst. Director, Handlooms and Textiles and Others

Andhra Pradesh High Court · (1997) 6 ALD 154 : (1997) 6 ALT 796

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High Courts29 Aug 1997

Vallabaneni Rama Chowdary Vs Commissioner of Police and Others

Andhra Pradesh High Court · (1997) 6 ALT 610

Constitution of India, 1950 — Article 226
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High Courts29 Aug 1997

Kulluru Hemalata and Others Vs Special Deputy Collector, LA (VUDA) and Others

Andhra Pradesh High Court · (1997) 6 ALT 304

Land Acquisition Act, 1894 — Section 23(1), 23(1A)
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High Courts29 Aug 1997Dismissed

D. Seetha Rami Reddy Vs Madras Motor Finance Guarantee Company Ltd.

Andhra Pradesh High Court · (1997) 6 ALT 230

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 37, 51
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High Courts29 Aug 1997

Syed Farees Ahmed Vs Syed Ataullah and another

Andhra Pradesh High Court · (1998) 3 ALD 554 : (1998) 1 ALD(Cri) 697

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120, 34
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High Courts29 Aug 1997

Vijayashanti Instruments Corporation Vs Directorate of Womens Development and Child Welfare, Govt. of A.P. and Another

Andhra Pradesh High Court · (1998) 1 ALD 515

Constitution of India, 1950 — Article 14
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High Courts29 Aug 1997Dismissed

Reddi Anjaneyulu Vs Karra Anjamma and Another

Andhra Pradesh High Court · (1998) 2 ALT 127

Civil Procedure Code, 1908 (CPC) — Section 107
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High Courts29 Aug 1997

M. Chinna Rao and Another Vs Visakhapatnam Steel Project and Others

Andhra Pradesh High Court · (1998) 2 ALD 645

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High Courts28 Aug 1997Allowed

India Leaf Spring Kamgar Union Vs Commissioner of Labour, Govt. of A.P. and Another

Andhra Pradesh High Court · (1997) 6 ALD 806 : (1997) 6 ALT 70

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114, 74, 76, 77Industrial Disputes Act, 1947 — Section 2
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High Courts28 Aug 1997

G. Chaya Devi Vs Regional Manager, APSRTC, Nalgonda Region, Nalgonda Dist. and others

Andhra Pradesh High Court · (1998) 4 ALD 545

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High Courts28 Aug 1997

Association of Pesticides Manufacturers, Andhra Pradesh and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (1997) 5 ALT 69 : (1998) 108 STC 135

Andhra Pradesh General Sales Tax (Amendment) Act, 1996 — Section 5Constitution of India, 1950 — Article 14, 19(1), 19(5), 19(6), 245Finance Act, 1951 — Section 7(2)
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