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Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 19 of 50

High Courts13 Sept 1997

Y. Latchi Raju Vs State of A.P. and others

Andhra Pradesh High Court · (1999) 2 ALD 126 : (1998) 1 ALT 429

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(4), 17, 19(1), 21, 8Registration Act, 1908 — Section 47
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High Courts12 Sept 1997Dismissed

Champalal Bhandari Vs Smt. Mayadevi

Andhra Pradesh High Court · (1997) 6 ALD 438 : (1997) 5 ALT 502 : (1997) 3 APLJ 243

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2)
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High Courts12 Sept 1997

Nizamuddin Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 923 : (1997) 2 ALT(Cri) 921

Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity (Supply) Act, 1948 — Section 79Electricity Act, 1910 — Section 39, 41, 43, 44, 50
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High Courts11 Sept 1997Allowed

Periyaswamy Sangi and Another Vs State

Andhra Pradesh High Court · (1997) 6 ALD 541 : (1997) 2 ALD(Cri) 743 : (1997) 5 ALT 718 : (1997) 2 ALT(Cri) 642 : (1997) 3 APLJ 308

Criminal Procedure Code, 1973 (CrPC) — Section 154, 164Evidence Act, 1872 — Section 145, 157, 74, 75Penal Code, 1860 (IPC) — Section 304, 324
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