High Courts18 Sept 1997Dismissed
Srungavarapu Venkateshwara Rao Vs Kolla Ramaiah
Andhra Pradesh High Court · (1997) 6 ALT 265 : (1998) 1 APLJ 119 : (1998) 2 CivCC 675
Limitation Act, 1963 — Article 134, 180, 15(4)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 18 of 50
High Courts18 Sept 1997
Commissioner of Income Tax Vs Coromandel Agro Products Oil Ltd.
Andhra Pradesh High Court · (1998) 146 CTR 520 : (1998) 230 ITR 335
Income Tax Act, 1961 — Section 263, 28, 35B, 35B(1), 37
High Courts18 Sept 1997
Dasari Durgamma and Another Vs Dasari Gangisetti and Others
Andhra Pradesh High Court · (1998) 2 ALD 492 : (1998) 2 ALT 298 : (1998) 1 APLJ 335
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 152, 153
High Courts18 Sept 1997Allowed
Devarapu Narasimharao Vs Yerrabothula Peda Venkaiah and Others
Andhra Pradesh High Court · (1998) 2 ALT 513 : (1999) 1 CivCC 542
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3), Order 23 Rule 1(4), Order 41 Rule 27, Order 9 Rule 9, 11Evidence Act, 1872 — Section 17
High Courts18 Sept 1997
B. Narayana and Others Vs Government of A.P. and Others
Andhra Pradesh High Court · (1997) 5 ALT 292
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 16(1)
High Courts17 Sept 1997Dismissed
Govt. of India, Ministry of Home Affairs Vs Indian Church of Christ Evangelistic Assn., by its Chief Functionary and Another
Andhra Pradesh High Court · (1997) 5 ALT 820
Foreign Contribution (Regulation) Act, 1976 — Section 10, 4, 5, 6
High Courts17 Sept 1997
State of Andhra Pradesh, Ministry of Minor Irrigation and others Vs M. Sankara Reddy
Andhra Pradesh High Court · (1999) 2 ALD 160 : (1997) 6 ALT 207
Arbitration Act, 1940 — Section 20, 8(1)Civil Procedure Code, 1908 (CPC) — Section 9
High Courts17 Sept 1997
Anapu Gandhi and Another Vs Land Acquisition Officer-cum-Revenue Divisional Officer, Rajahmundry
Andhra Pradesh High Court · (1998) 1 ALD 409
Land Acquisition (Amendment) Act, 1964 — Section 4(1), 6Land Acquisition Act, 1894 — Section 10, 17(4), 17(5), 5A, 6
High Courts17 Sept 1997Allowed
Voona Surya Rao Vs Salina Sarathi and Others
Andhra Pradesh High Court · (1997) 5 ALT 690 : (1998) 1 CivCC 435
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 41
High Courts17 Sept 1997
State of Andhra Pradesh and Others Vs M. Sankara Reddy
Andhra Pradesh High Court · (1999) 2 ALD 160 : (1997) 6 ALT 207
Arbitration Act, 1940 — Section 20, 8(1)
High Courts17 Sept 1997Allowed
Commissioner, Rajamundry Municipality Vs P. Venkata Rao and Another
Andhra Pradesh High Court · (1997) 6 ALD 572 : (1997) 6 ALT 644 : (1998) 1 APLJ 71
High Courts17 Sept 1997
Madhavan Nayar Vs Bathina Hanumantha Rao
Andhra Pradesh High Court · (1999) 5 ALD 133(1) : (1999) 5 ALD 133 : (1999) 4 ALT 60
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 20Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 50, 51Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 115, 14(3), 21(2)
High Courts16 Sept 1997Dismissed
K. Rama Brahmam Vs Central Board of Film Certification and Others
Andhra Pradesh High Court · (1997) 5 ALT 401
Constitution of India, 1950 — Article 21, 226
High Courts16 Sept 1997Dismissed
Siddireddy Satyanarayana and Others Vs Kadim Papa Rao
Andhra Pradesh High Court · (1997) 6 ALT 283
Transfer of Property Act, 1882 — Section 54
High Courts16 Sept 1997Allowed
Dr. M.V. Ramana Reddy Vs Election Commission of India and Others
Andhra Pradesh High Court · (1998) 1 ALT 95
Representation of the People Act, 1951 — Section 8(3)
High Courts16 Sept 1997
Sunkara Laxmaiah and Others Vs Vadlapudi Venkateswara Rao (died) and Others
Andhra Pradesh High Court · (1998) 2 ALD 249 : (1998) 1 ALT 807
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts16 Sept 1997
APSRTC, Hyd., and Another Vs Challa Venkatesh Rao and Another
Andhra Pradesh High Court · (1998) 2 ALD 87 : (1998) 2 ALT 324
Constitution of India, 1950 — Article 14, 16
High Courts16 Sept 1997Dismissed
Rashtriya Ispat Nigam Limited, Visakhapatnam Steel Plant Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 6 ALT 118
Andhra Pradesh Gram Panchayats Act, 1964 — Section 70Andhra Pradesh Gram Panchayats Rules, 1964 — Rule 27Constitution of India, 1950 — Article 285(1)
High Courts16 Sept 1997Dismissed
Hasmath Bee alias Mehrum Bee and Another Vs Mrs. Khatija and Others
Andhra Pradesh High Court · (1997) 6 ALT 809 : (1997) 3 APLJ 382
Transfer of Property Act, 1882 — Section 2, 39
High Courts16 Sept 1997
Challa Rama Murthy Vs Srirangam Lalitha and Others
Andhra Pradesh High Court · (1998) 4 ALD 388 : (1997) 6 ALT 203 : (1998) 1 APLJ 117
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17