COURT ARCHIVE

Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 16 of 50

High Courts26 Sept 1997

Chakravarthy and Company, Merchants and Agents Vs Commissioner of Civil Supplies (Appeals) and Ex-Officio Secretary to Govt., Food and Civil Supplies Dept. and Others

Andhra Pradesh High Court · (1997) 6 ALD 823 : (1997) 6 ALT 674

Essential Commodities Act, 1955 — Section 6A, 7

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High Courts26 Sept 1997

C.A. Sattar Vs L.C. Ayub

Andhra Pradesh High Court · (1997) 6 ALT 730 : (1998) 1 APLJ 87 : (1998) 2 CivCC 262

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 37(1), Order 21 Rule 40Constitution of India, 1950 — Article 21

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High Courts26 Sept 1997Dismissed

Polisetti Venkata Subbaiah Vs Karre Venkata Prasad and Others

Andhra Pradesh High Court · (1998) 1 ALT 79 : (1997) 3 APLJ 238

Andhra Pradesh (Andhra Area) Tenancy (Amendment) Act, 1974 — Section 16Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 14, 16(2)Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts25 Sept 1997

Management of Singareni Collieries Company Ltd. Vs Industrial Tribunal-I, Hyd. and Another

Andhra Pradesh High Court · (1998) 3 ALD 643 : (1998) 1 AnWR 182

Industrial Disputes Act, 1947 — Section 10(1), 7A

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High Courts25 Sept 1997

Divvela Visweswara Rao Vs Rayapudi Satyanarayana

Andhra Pradesh High Court · (1998) 2 ALD 123 : (1998) 2 ALT 358

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13A, 3, 58Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 54

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High Courts25 Sept 1997

Suresh Gir Vs K. ahadev

Andhra Pradesh High Court · (1998) 1 ALD 25 : (1997) 6 ALT 436

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 22, 4, 5, 6, 7Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113Constitution of India, 1950 — Article 14, 19, 19(1)

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High Courts25 Sept 1997Dismissed

P. Sesham Raju Vs Hon''ble District and Sessions Judge and Others

Andhra Pradesh High Court · (1997) 6 ALT 105

Andhra Pradesh Judicial Ministerial Service Rules, 2003 — Rule 8Constitution of India, 1950 — Article 14, 16(1)

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High Courts25 Sept 1997Allowed

Andhra Bank Vs Inturi Narayana and Others

Andhra Pradesh High Court · (1997) 6 ALD 443 : (1997) 6 ALT 392 : (1997) 3 APLJ 423

Banking Regulation Act, 1949 — Section 21A

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High Courts25 Sept 1997Dismissed

Indupur Sudhir Reddy Vs State of A.P. and Another

Andhra Pradesh High Court · (1998) 2 ALT 89

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10(2), 11, 8Constitution of India, 1950 — Article 31A, 31B

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High Courts24 Sept 1997

Lakshmi Srinivasa Wines Vs Commissioner of Prohibition and Excise, A.P., Hyd. and Others

Andhra Pradesh High Court · (1998) 1 ALD 64 : (1997) 6 ALT 685

Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 18(4)Andhra Pradesh Excise Act, 1968 — Section 11, 12, 12(1), 12(2), 12(3)Constitution of India, 1950 — Article 14, 301, 302, 303, 304

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High Courts24 Sept 1997

Bovaiah and Others Vs District Cooperative Central Bank Ltd., Sangareddya and Another

Andhra Pradesh High Court · (1998) 1 ALD 201 : (1997) 6 ALT 738

Andhra Pradesh Co-operative Societies Act, 1964 — Section 116CAndhra Pradesh Shops and Establishments Act, 1988 — Section 47Constitution of India, 1950 — Article 12, 14, 16, 19(2), 226

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High Courts24 Sept 1997