COURT ARCHIVE

Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 15 of 50

High Courts01 Oct 1997

G.V. Sekhara Rao Vs Registrar A.U. Waltair and Others

Andhra Pradesh High Court · (1998) 1 ALD 689

Andhra Pradesh University Act, 1991 — Section 38(1), 39, 56, 57(3)Andhra University Act, 1925 — Section 35(A)Osmania University Act, 1959 — Section 38

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High Courts01 Oct 1997

M. Mohan Babu Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · (1997) 10 AP CK 0026

Constitution of India, 1950 — Article 14, 19(1), 19(2), 19(3)Hyderabad City Police Act, 1348 — Section 21, 22(1)

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High Courts01 Oct 1997Allowed

G.R.R. Chowdhary and Another Vs State Transport Authority and Others

Andhra Pradesh High Court · (1997) 6 ALT 732 : (1998) 1 APLJ 88

Motor Vehicles Act, 1988 — Section 113, 194

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High Courts01 Oct 1997Dismissed

Dilip Kumar M. Patel Vs Kanugu Shankar and Others

Andhra Pradesh High Court · (1997) 5 ALT 682

Transfer of Property Act, 1882 — Section 106

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High Courts01 Oct 1997Allowed

Talasila Sandhya Vs Andhra Pradesh State Road Trans. Corpn. and Another

Andhra Pradesh High Court · (1999) ACJ 629

Evidence Act, 1872 — Section 106, 118, 2Penal Code, 1860 (IPC) — Section 338

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High Courts01 Oct 1997

G. Shankar and Others Vs Special Cadre Deputy Registrar/District Co-operative Officer, Adilabad and Others

Andhra Pradesh High Court · (1998) 1 ALD 69 : (1997) 6 ALT 368

Constitution of India, 1950 — Article 14

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High Courts30 Sept 1997

K. Suryaprakash Vs Assistant Secretary, Regional Transport Authority, Hyderabad, South and Others

Andhra Pradesh High Court · (1998) 3 ALD 647 : (1997) 6 ALT 364

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 6

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High Courts30 Sept 1997

M. Janakiramaiah Vs Government of A.P. and Others

Andhra Pradesh High Court · (1998) 2 ALD 319

Andhra Pradesh Revised Pension Rules, 1980 — Rule 9Civil Procedure Code, 1908 (CPC) — Section 60Civil Services Regulations — Regulation 351

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High Courts30 Sept 1997

Putta Mangayamma and Others Vs State of A.P.

Andhra Pradesh High Court · (1998) 4 ALD 379 : (1997) 6 ALT 86

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 12(5), 3, 8, 9

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High Courts30 Sept 1997Dismissed

Shaik Mohammed Vs Mohd. Mahmood Ali

Andhra Pradesh High Court · (1997) 6 ALD 525 : (1997) 6 ALT 792 : (1997) 3 APLJ 441

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 9(1)

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High Courts30 Sept 1997Allowed

Barakati Veerabhadra Rao and Others and Kota Appa Rao @ Nalla and Another Vs State of A.P.

Andhra Pradesh High Court · (1997) 6 ALT 313 : (1997) 2 ALT(Cri) 945

Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 427

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High Courts29 Sept 1997

S. Rama Rathnamma and Others Vs G. Lavanyavathi

Andhra Pradesh High Court · (1998) 2 ALD 518

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts29 Sept 1997

Rayalaseema Roller Flour Mills, Cuddapah Vs A.P. State Electricity Board, Vidyut Soudha, Somajiguda, Hyderabad and Another

Andhra Pradesh High Court · AIR 1998 AP 118 : (1998) 1 ALD 543 : (1997) 6 ALT 254

Constitution of India, 1950 — Article 142, 226Electricity (Supply) Act, 1948 — Section 49

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High Courts29 Sept 1997Dismissed

Challa Lakshminarayana and Another Vs Principal Subordinate Judge and Others

Andhra Pradesh High Court · (1997) 6 ALT 814

Andhra Pradesh Municipalities Act, 1965 — Section 5

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High Courts29 Sept 1997

Kalyani Industries, Golapur (V) Hanamkonda Mandal, Warangal Dist. Vs General Manager, District Industries Centre, Warangal Dist. and Others

Andhra Pradesh High Court · (1998) 1 ALD 505

Air (Prevention and Control of Pollution) Act, 1981 — Section 16, 2, 22, 22A, 31Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 1(3), 11, 13, 13(4), 14Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2)

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High Courts29 Sept 1997