COURT ARCHIVE

Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 14 of 50

High Courts14 Oct 1997

K. Rajesh Babu Vs Superintendent of Police and Others

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 673 : (1997) 6 ALT 1 : (1998) 1 APLJ 1

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 141Constitution of India, 1950 — Article 226

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High Courts14 Oct 1997Dismissed

Veeramreddi Nagabhushana Rao Vs State of A.P.

Andhra Pradesh High Court · (1997) 6 ALD 746 : (1998) 1 ALT 35

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

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High Courts14 Oct 1997

B. Sudarshan Reddy Vs Joint Collector, R.R. Dist, Hyderabad and Another

Andhra Pradesh High Court · (1998) 2 ALD 648 : (1998) 1 ALT 12 : (1998) 1 APLJ 123

Andhra Pradesh (Ceiling on Agricultural Holdings) Act, 1961 — Section 5(2), 7(3), 7(4)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 4, 50

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High Courts14 Oct 1997

T. Narendra Chowdhary Vs N.M. Choudhary and Others

Andhra Pradesh High Court · (1998) 2 ALT 87

Constitution of India, 1950 — Article 226

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High Courts14 Oct 1997Allowed

Chandra Plastic Industries Vs Parasmal Jain, Proprietor, Oswal Trading Company

Andhra Pradesh High Court · (1997) 6 ALT 778 : (1998) 2 RCR(Criminal) 582

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High Courts14 Oct 1997

Sitani Roller Flour Mills Pvt. Ltd., Medchal, R.R. Dist. and others Vs Government of India, (Ministry of Food), New Delhi and others

Andhra Pradesh High Court · (1999) 2 ALD 143

Food Corporations Act, 1964 — Section 13, 6

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High Courts14 Oct 1997Allowed

Seela Venkata Subbaiah Vs Jinka Muni Swamy and Another

Andhra Pradesh High Court · (1997) 6 ALT 654 : (1998) 1 APLJ 17 : (1998) 3 CivCC 301

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 7 Rule 6Contract Act, 1872 — Section 72Limitation Act, 1963 — Article 113, 17

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High Courts14 Oct 1997Dismissed

Polaki Rojamani and Others Vs Mandal Revenue Officer and Others

Andhra Pradesh High Court · (1997) 6 ALD 511 : (1997) 5 ALT 773 : (1997) 3 APLJ 392

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 30, 53

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High Courts14 Oct 1997

Secunderabad Club, Picket, Secunderabad Vs Addl. Industrial Tribunal-cum-Addl. Labour Court, Hyd. and others

Andhra Pradesh High Court · (1998) 4 ALD 406

Andhra Pradesh Shops and Establishments Act, 1988 — Section 47Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25, 2A(2)

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High Courts14 Oct 1997