High Courts20 Oct 1997
Narendra Luther Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1997) 6 ALT 504
Hyderabad City Police Act, 1348 — Section 21, 21(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 13 of 50
High Courts17 Oct 1997
A. Citizen Vs District Collector, R.R. Dist. and others
Andhra Pradesh High Court · (1998) 4 ALD 389
Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22Andhra Pradesh Minor Mineral Concession Rules, 1966 — Rule 12(3)Constitution of India, 1950 — Article 19(1), 21, 226, 48(A), 51A
High Courts17 Oct 1997
Raghavarapu Nageswara Rao Vs Tenneti Venkata Lakshmi Narayana
Andhra Pradesh High Court · (1997) 6 ALT 762 : (1999) 4 CivCC 478
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 48A, 51, 60, 60(1)
High Courts17 Oct 1997
Sadruddin Javeri Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2000) 243 ITR 579
Income Tax Act, 1961 — Section 132(1), 132A, 132A(1)Wealth Tax Act, 1957 — Section 37(1)
High Courts17 Oct 1997Allowed
K. Pushpa Leela Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (1998) 1 ALT 110
Constitution of India, 1950 — Article 14, 16, 311Criminal Procedure Code, 1973 (CrPC) — Section 24, 25
High Courts17 Oct 1997
M. Sai Reddy Vs L. Balaiah @ Babu Rao and Others
Andhra Pradesh High Court · (1997) 6 ALT 321 : (1998) 2 CivCC 189
Evidence Act, 1872 — Section 91, 92
High Courts17 Oct 1997
Choda Dharampal Reddy Vs Revenue Divisional Officer, Nalgonda District and another
Andhra Pradesh High Court · (1998) 1 ALD 261 : (1998) 1 ALT 47
Evidence Act, 1872 — Section 91, 92Land Acquisition Act, 1894 — Section 18, 23, 4(1), 6, 9
High Courts17 Oct 1997
Sadruddin Javeri Vs Government of A.P. and others
Andhra Pradesh High Court · (1998) 4 ALD 113 : (1998) 1 ALD(Cri) 943 : (1998) 1 ALT 529 : (1998) 2 RCR(Criminal) 535
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 100, 102, 165, 173, 173(2)Income Tax Act, 1961 — Section 132
High Courts16 Oct 1997Allowed
E. Venkateswarulu Vs Y. Suryanarayana, C.I. of Police
Andhra Pradesh High Court · (1997) 6 ALD 496 : (1998) 2 ALT 65
Constitution of India, 1950 — Article 21, 22Contempt of Courts Act, 1971 — Section 12(1)Criminal Procedure Code, 1973 (CrPC) — Section 57
High Courts16 Oct 1997
K. Srisailam Vs Andhra Pradesh State Handloom Weavers Co-operative Society Ltd., Hyderabad
Andhra Pradesh High Court · (1998) 4 ALD 181 : (1998) 1 ALT 588
Andhra Pradesh Shops and Establishments Act, 1988 — Section 41Constitution of India, 1950 — Article 14Industrial Disputes Act, 1947 — Section 18(1)
High Courts16 Oct 1997
Jeses and Mary Educational Society Vs All India Council for Technical Education, New Delhi and others
Andhra Pradesh High Court · (1998) 4 ALD 249
All India Council for Technical Education Act, 1987 — Section 10, 12, 12(1), 13(3), 13(4)Constitution of India, 1950 — Article 13, 14
High Courts16 Oct 1997Dismissed
S. Vijaya and Others Vs S. Dharmaraju and Another
Andhra Pradesh High Court · (1997) 2 ALT(Cri) 914 : (1998) 1 APLJ 231 : (1998) 2 DMC 219
Criminal Procedure Code, 1973 (CrPC) — Section 125(2), 128
High Courts16 Oct 1997Dismissed
Suraboyina Vijaya and Others Vs Suraboyina Dharmaraju and Another
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 166 : (1999) 1 DMC 377
Criminal Procedure Code, 1973 (CrPC) — Section 125(2), 128
High Courts16 Oct 1997
Advocate General, High Court of A.P., Hyd. Vs Executive Engineer, R and B, Pithapuram, E.G. Dist. and Others
Andhra Pradesh High Court · (1998) 3 ALD 188 : (1998) 1 ALT 209 : (1998) 2 APLJ 213
Contempt of Courts Act, 1971 — Section 2
High Courts16 Oct 1997
Modern Service Station, Hyd. Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · (1998) 4 ALD 163 : (1997) 6 ALT 521
Andhra Pradesh Housing Board Act, 1956 — Section 45Andhra pradesh Housing Board Rules, 1959 — Rule 29
High Courts15 Oct 1997Dismissed
V.V.L. Narasu Vs V. Sreerama Murthy
Andhra Pradesh High Court · (1997) 6 ALT 691 : (1998) 1 APLJ 10
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts15 Oct 1997
M. Mohan Reddy Vs T. Damodar Dass, Nalgonda
Andhra Pradesh High Court · (1998) 3 ALD 127
High Courts15 Oct 1997
V.S.R. Murthy and Others Vs Engineer-in-Chief (Irrigation Wing), I and C.A.D. Department, Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 5 ALT 696
Constitution of India, 1950 — Article 14, 16(1), 21, 226, 41General Clauses Act, 1897 — Section 6Industrial Disputes Act, 1947 — Section 2
High Courts15 Oct 1997
S. Hussain and Another Vs Shah Purchand and Others
Andhra Pradesh High Court · (1998) 2 ALD 244 : (1998) 2 ALT 669 : (1999) 1 CivCC 76
Guardians and Wards Act, 1890 — Section 29Hindu Minority and Guardianship Act, 1956 — Section 8Specific Relief Act, 1963 — Section 16, 19
High Courts14 Oct 1997
N. Anjaneyulu Vs Government of A.P. and Others
Andhra Pradesh High Court · (1998) 4 ALD 377
Land Acquisition (Amendment) Act, 1984 — Section 4(1), 5Land Acquisition Act, 1894 — Section 17(4), 4(1)