High Courts05 Oct 1961
Public Prosecutor Vs Inturi Vishnumurthi
Andhra Pradesh High Court · (1962) 1 LLJ 176
Criminal Procedure Code, 1898 (CrPC) — Section 245Factories Act, 1948 — Section 106, 18, 45, 61, 92Limitation Act, 1963 — Section 12
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1961
205 judgments · page 4 of 11
High Courts04 Oct 1961Dismissed
Karri Ramamurthi Vs Life Insurance Corporation of India and Others
Andhra Pradesh High Court · AIR 1963 AP 63 : (1963) 33 CompCas 1038
High Courts04 Oct 1961Dismissed
Jalappa Vs Narasimha Setty and Others
Andhra Pradesh High Court · AIR 1963 AP 420
Transfer of Property Act, 1882 — Section 60
High Courts29 Sept 1961Dismissed
Ambati Raghavalu Vs Mova Venkamma and Others
Andhra Pradesh High Court · AIR 1962 AP 334
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91Provincial Small Cause Courts Act, 1887 — Section 17
High Courts29 Sept 1961Dismissed
Sri Krishna Coconut Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1962 AP 375 : (1962) 13 STC 193
Central Sales Tax Act, 1956 — Section 1, 14, 15, 2Constitution of India, 1950 — Article 14, 286
High Courts28 Sept 1961Allowed
R.S. Mahmood Vs Syed Ahmed
Andhra Pradesh High Court · AIR 1963 AP 65
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 10, Order 18 Rule 11, Order 18 Rule 12, Order 18 Rule 13, Order 18 Rule 14Hyderabad Civil Procedure Code, 1323 — Section 218Presidency Small Cause Courts Act, 1882 — Section 21
High Courts27 Sept 1961Dismissed
A.R. Gangadhara and Co., Nirmal and Another Vs Firm of Police Mallaih, Rajeswar and Co. and Others
Andhra Pradesh High Court · AIR 1962 AP 510
Trade and Merchandise Marks Act, 1958 — Section 106, 111, 111(b), 28(1), 29(1)
High Courts27 Sept 1961
K. JAGADESWARIAH Vs PINGLE VIJAYAPAL REDDY AND OTHERS.
Andhra Pradesh High Court · (1963) 47 ITR 300
Income Tax Act, 1961 — Section 25A, 54
High Courts25 Sept 1961Dismissed
State of Andhra Pradesh Vs Desoboyana Lakshmayya and Others
Andhra Pradesh High Court · AIR 1963 AP 67
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts22 Sept 1961
The Deities of Sri Audinarayana Swamy and Anjenayaaswami Temples of Donepudi Vs R. Hanumacharyulu and Others
Andhra Pradesh High Court · AIR 1962 AP 245
Civil Procedure Code, 1908 (CPC) — Section 112, 114Supreme Court Rules, 1950 — Order 12 Rule 3, Order 33, Order 45
High Courts22 Sept 1961
KODIDASU APPALASWAMY AND SURYANARAYANA Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 46 ITR 735
Income Tax Act, 1961 — Section 23(4), 28, 28(1)(c), 34(3)
High Courts21 Sept 1961Dismissed
Yella Appa Rao (died) and Others Vs Nagam Veerraju
Andhra Pradesh High Court · (1961) 09 AP CK 0025
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7, 32, 48
High Courts21 Sept 1961
In Re: Barla Joginadham
Andhra Pradesh High Court · (1962) CriLJ 523
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 103, 300, 302, 304
High Courts20 Sept 1961Dismissed
Yelukur Venkataseshaiah Vs Yelukur Pullaiah Chetty and Others
Andhra Pradesh High Court · AIR 1962 AP 412
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 152
High Courts20 Sept 1961
Mohammed Kamal Khan and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1962 AP 247
Citizenship Act, 1955 — Section 9(2)Citizenship Rules, 2009 — Rule 30Civil Procedure Code, 1908 (CPC) — Section 9
High Courts20 Sept 1961
Pendyala Narasimham Vs Pendyala Venkata Narasimha Rao
Andhra Pradesh High Court · AIR 1963 AP 78
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7
High Courts20 Sept 1961Dismissed
Kuppalu Venkataswami and Another Vs Kolla Chelammayya Naidu and Others
Andhra Pradesh High Court · AIR 1962 AP 357
Limitation Act, 1963 — Article 182(5)
High Courts20 Sept 1961
Municipal Health Officer Vs Matta Ranganayakulu
Andhra Pradesh High Court · (1962) CriLJ 461
Constitution of India, 1950 — Article 19Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts19 Sept 1961Allowed
H.H. Sri Mahant Narayana Dossjee Varu, Sri Mahant of Sri Hathiramjee Mutt, Tirupati (died) by Lrs. Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1963 AP 25
High Courts18 Sept 1961
Mudragada Suryanarayanamurthi Vs Southern Agencies, Rajahmundry and Another
Andhra Pradesh High Court · AIR 1962 AP 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 94, 115, 151