High Courts10 Aug 1961
B. KOTESWARA RAO Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH, AND OTHERS.
Andhra Pradesh High Court · (1962) 46 ITR 882
Income Tax Act, 1961 — Section 66(1)Partnership Act, 1932 — Section 47
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1961
205 judgments · page 6 of 11
High Courts09 Aug 1961Dismissed
Panchakarla Kutumba Rao and Another Vs P. Pamideowara Rao M.L.A. and Others
Andhra Pradesh High Court · AIR 1962 AP 136
Andhra Pradesh Panchayat Samithis and Zilla Parishads (Amendment) Act, 1983 — Section 1, 2(b), 3, 3(i), 4Constitution of India, 1950 — Article 226
High Courts08 Aug 1961
COCANADA RADHASWAMI BANK LTD. Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 46 ITR 680
Income Tax Act, 1961 — Section 66(1), 66(4)
High Courts08 Aug 1961Allowed
In Re: Ramapuram Ayyanna
Andhra Pradesh High Court · AIR 1963 AP 334 : (1963) CriLJ 249
Criminal Procedure Code, 1898 (CrPC) — Section 424, 439Dangerous Drugs Act, 1930 — Section 2Opium Act, 1878 — Section 3, 4, 9
High Courts08 Aug 1961Dismissed
Padullaparthi Mutyala Paradeshi Vs Padullaparthi Subbalakshmi and Another
Andhra Pradesh High Court · AIR 1962 AP 311
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 494
High Courts05 Aug 1961
In Re: Dr. Raghotham
Andhra Pradesh High Court · AIR 1963 AP 362 : (1963) CriLJ 253
Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(9), 257, 94
High Courts04 Aug 1961Dismissed
Satyanarayana Vs Boddu Veeraswamy and Others
Andhra Pradesh High Court · AIR 1962 AP 449
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2
High Courts03 Aug 1961
Fakruddin and Others Vs State Police, Nirmal
Andhra Pradesh High Court · AIR 1962 AP 236
Criminal Procedure Code, 1898 (CrPC) — Section 252
High Courts03 Aug 1961
ADDITIONAL Income Tax OFFICER, CUDDAPAH Vs A. THIMMAYYA AND ANOTHER.
Andhra Pradesh High Court · (1962) 1 AnWR 344 : (1962) 46 ITR 999
Constitution of India, 1950 — Article 226
High Courts03 Aug 1961
Padullaparthi Mutyala Paradeshi Vs Padullaparthi Subbalakshmi and Another
Andhra Pradesh High Court · (1962) CriLJ 308
Evidence Act, 1872 — Section 3, 32, 50Hindu Marriage Act, 1955 — Section 11, 12, 16, 17, 4Penal Code, 1860 (IPC) — Section 109, 114, 366, 494, 495
High Courts02 Aug 1961Dismissed
Devatha Pullayya and Another Vs Jaldu Manikyala Rao and Others
Andhra Pradesh High Court · AIR 1962 AP 425
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Transfer of Property Act, 1882 — Section 56, 81
High Courts31 Jul 1961Dismissed
Raja Raghavaraju Yerramraju (died) and Others Vs Revenue Inspector Sugar Firca Venkatapuram, Magur Taluk, and Another
Andhra Pradesh High Court · AIR 1962 AP 415
Constitution of India, 1950 — Article 226, 31, 31(5)(b)
High Courts28 Jul 1961Dismissed
V. Alwar Chetty and Others Vs Madala Pitchaiah Naidu and Others
Andhra Pradesh High Court · AIR 1962 AP 469
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58, Order 23 Rule 1, Order 23 Rule 1, Order 38 Rule 11
High Courts28 Jul 1961Dismissed
Jaldu Anantha Raghurama Arya Vs East Coast Transport and Shipping Co. (Private) Ltd., Masullpatam and Others
Andhra Pradesh High Court · AIR 1963 AP 152
Companies Act, 1956 — Section 291, 318, 319, 320
High Courts28 Jul 1961Dismissed
K. Ramakrishna minor by mother and guardian Smt. K. Savithri Vs Osmania University by Principal, University College of Engineering Hyderabad and Another
Andhra Pradesh High Court · AIR 1962 AP 120
High Courts27 Jul 1961Dismissed
District Welfare Officer, Guntur Vs Pillalamarri Ramakrishna Somayajuly and Others
Andhra Pradesh High Court · AIR 1963 AP 328
Land Acquisition Act, 1894 — Section 23, 23(1), 24
High Courts27 Jul 1961Dismissed
In Re: Talupula Narayanaswamy
Andhra Pradesh High Court · (1962) 13 STC 595
Advocates Act, 1961 — Section 32
High Courts26 Jul 1961Dismissed
Raja Reddy Vs District Collector, Nizamabad and Another
Andhra Pradesh High Court · AIR 1964 AP 116 : (1964) CriLJ 329
Arms Act, 1959 — Section 17, 5Arms Rules, 1951 — Rule 41(1), 41B
High Courts25 Jul 1961Dismissed
Singareni Collieries Co. Ltd. Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (1961) 12 STC 838
Constitution of India, 1950 — Article 286
High Courts25 Jul 1961
Dimmiti Pullayya and Others Vs Abdebolu Nagabhushanam and Others
Andhra Pradesh High Court · AIR 1962 AP 140
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 16 Rule 9, Order 41 Rule 1, 11, 146Constitution of India, 1950 — Article 226Provincial Insolvency Act, 1920 — Section 75