High Courts20 Jun 1961Dismissed
The State of Andhra Pradesh Vs Kajjam Ramachandraiah Gari Anantaiah
Andhra Pradesh High Court · (1961) 12 STC 795
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1961
205 judgments · page 8 of 11
High Courts16 Jun 1961Allowed
Pallapothu Sarveswara Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1961) ALT 911 : (1962) 13 STC 122
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)
High Courts15 Jun 1961Dismissed
Yamsani Sudarsanam Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 743
Andhra Pradesh General Sales Tax Act, 1957 — Section 95
High Courts14 Jun 1961Dismissed
A.V. Bhanojirao and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1962 AP 157
Constitution of India, 1950 — Article 14, 19, 19(1)(f), 226, 286(1)(a)Government of India Act, 1935 — Section 292
High Courts14 Jun 1961
J.P. Sanghi Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1963) CriLJ 108
Criminal Procedure Code, 1898 (CrPC) — Section 173, 222, 233, 234, 235Penal Code, 1860 (IPC) — Section 109, 409, 420, 467, 471
High Courts12 Jun 1961Dismissed
G. Narasimulu Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 502
High Courts02 Jun 1961
In Re: In the matter of P. Butchi Rao, Pleader (First Grade) Guntur
Andhra Pradesh High Court · AIR 1962 AP 1
Legal Practitioners Act, 1879 — Section 15
High Courts21 Apr 1961
In Re: Pasupulati Nanjappa
Andhra Pradesh High Court · AIR 1961 AP 471 : (1961) CriLJ 611
Criminal Procedure Code, 1898 (CrPC) — Section 408, 409, 409(2)
High Courts21 Apr 1961Dismissed
Jayathilal Dhanji and Co. Oil Mills Vs Employees State Insurance Corporation
Andhra Pradesh High Court · AIR 1963 AP 210 : (1961) 2 LLJ 542
Employees State Insurance Act, 1948 — Section 2(8), 66Factories Act, 1948 — Section 24
High Courts21 Apr 1961Allowed
Guntur Tobaccos Ltd., Guntur Vs Government of Andhra (now Andhra Pradesh)
Andhra Pradesh High Court · AIR 1961 AP 520 : (1961) 12 STC 668
High Courts21 Apr 1961Dismissed
Kati Satyanarayana Rao Vs Regional Transport Authority Krishna and Another
Andhra Pradesh High Court · AIR 1962 AP 417
Constitution of India, 1950 — Article 226, 32
High Courts13 Apr 1961
National Tobacco Company (India), Ltd. Vs Miriyala Kalidas and Others
Andhra Pradesh High Court · (1962) 2 LLJ 207
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 79
High Courts10 Apr 1961
Chilakamarti Kotaiah Vs Addanki Venkata Subbaiah
Andhra Pradesh High Court · AIR 1962 AP 49
Civil Procedure Code, 1908 (CPC) — Section 66Trusts Act, 1882 — Section 82, 88
High Courts10 Apr 1961
Yelukuru Satyanarayana Vs Assistant Controller of Estate Duty, Kurnool
Andhra Pradesh High Court · AIR 1962 AP 107 : (1961) 43 ITR 51
Constitution of India, 1950 — Article 226Estate Duty Act, 1953 — Section 3(1), 5(1), 6
High Courts07 Apr 1961Dismissed
Kanteeti Ramkrishna Das being minor by mother and Guardian Kantheti Sarojini and Others Vs Sama Purnachandra Rao and Others
Andhra Pradesh High Court · (1961) 04 AP CK 0010
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 11, 151, 47Provincial Insolvency Act, 1920 — Section 44, 44(2), 44(3)
High Courts05 Apr 1961
Marakaiah (R.) Vs Tribunal for Disciplinary Proceedings
Andhra Pradesh High Court · (1961) 2 LLJ 536
Constitution of India, 1950 — Article 14, 309, 310
High Courts05 Apr 1961
S. Srinivasulu Advocate Claimant Vs Land Acquisition Officer (Special Deputy Collector), Anantapur Referring Officer
Andhra Pradesh High Court · AIR 1963 AP 279
Land Acquisition (Amendment) Act, 1953 — Section 28Land Acquisition Act, 1894 — Section 21, 23
High Courts31 Mar 1961
COMMISSIONER OF Income Tax, ANDHRA PRADESH Vs CHAKKA NARAYANA.
Andhra Pradesh High Court · (1961) 43 ITR 249
Income Tax Act, 1961 — Section 10(2), 66(I)
High Courts29 Mar 1961
TRUSTEES OF SAHEBZADA OF SARF-E-KHAS TRUST Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 44 ITR 332
Income Tax Act, 1961 — Section 41(1)
High Courts24 Mar 1961
Thungabhadra Industries Ltd., Kurnool Vs S.M. Balasundaram, E. Mugesa Mudaliar and Son
Andhra Pradesh High Court · AIR 1962 AP 65