High Courts21 Mar 1961
M. Pandurangam Vs The State
Andhra Pradesh High Court · (1961) 2 AnWR 80 : (1962) CriLJ 260
Railways Act, 1989 — Section 101, 47
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1961
205 judgments · page 9 of 11
High Courts16 Mar 1961Allowed
Inamdars of Sulhnagar Colony and Others Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1961 AP 523
Constitution of India, 1950 — Article 13, 200, 31, 31(2), 31(3)Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 38E
High Courts16 Mar 1961
Sharaf Shah Khan and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1963 AP 314 : (1963) CriLJ 121
Criminal Procedure Code, 1898 (CrPC) — Section 162, 237, 410, 428Evidence Act, 1872 — Section 114, 14, 54, 9Penal Code, 1860 (IPC) — Section 395, 400, 411
High Courts14 Mar 1961
Workmen of Hindustan Shipyard (Private), Ltd. [By their President Sankara Rao (M.V.)] Vs Industrial Tribunal and Others
Andhra Pradesh High Court · (1961) 2 LLJ 526
Factories Act, 1948 — Section 108, 14, 15, 16, 25Industrial Disputes Act, 1947 — Section 10, 12, 33, 7, 7A
High Courts14 Mar 1961Allowed
The State of Andhra Pradesh Vs Sevak Automobiles
Andhra Pradesh High Court · (1962) 13 STC 45
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)
High Courts14 Mar 1961
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs Income Tax OFFICER, HYDERABAD, AND ANOTHER.
Andhra Pradesh High Court · AIR 1962 AP 323 : (1963) 47 ITR 101
COMPANIES ACT, 1956 — Section 2Constitution of India, 1950 — Article 19, 226, 254, 285, 289General Clauses Act, 1897 — Section 3
High Courts10 Mar 1961
Somayajulu (B.) (Andhra Union of working Journalists) Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1961) 03 AP CK 0014
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts10 Mar 1961
Sripati Panditharadhyulu saraba Salvalingam and Another Vs Mudigonda Lingamurthy and Others
Andhra Pradesh High Court · AIR 1962 AP 173
High Courts10 Mar 1961
The Workman, B. Somayajulu Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1961 AP 528 : (1961) 2 LLJ 265
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Working Journalists (Industrial Disputes) Act, 1955 — Section 2
High Courts04 Mar 1961Dismissed
Sajja Suryanarayana Rao Vs Sajja Veera Rajamma (died) H.S. Hanumantharao and Others
Andhra Pradesh High Court · AIR 1964 AP 223
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58Specific Relief Act, 1877 — Section 42
High Courts04 Mar 1961
Legu Venkataramanayya Setty and Another Vs Gunda Subbayya Chetty and Others
Andhra Pradesh High Court · AIR 1962 AP 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts03 Mar 1961
KURELLA PULLAYYA Vs COMMISSIONER OF Income Tax, HYDERABAD.
Andhra Pradesh High Court · (1962) 45 ITR 364
Evidence Act, 1872 — Section 106
High Courts01 Mar 1961
D. D. ITALIA Vs COMMISSIONER OF I Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 44 ITR 131
Constitution of India, 1950 — Article 14
High Courts28 Feb 1961
Public Prosecutor Vs Chitrala Venkataswamy
Andhra Pradesh High Court · (1962) CriLJ 641
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 7
High Courts27 Feb 1961Allowed
Kilambi Venkata Rangacharyulu Vs Kilambi Gopalakrishnamacharyulu and Others
Andhra Pradesh High Court · AIR 1962 AP 110
Lunacy Act, 1912 — Section 62
High Courts27 Feb 1961
Nandigam Ramarao and Others Vs Burugupalli Srikrishnamurthi and Others
Andhra Pradesh High Court · AIR 1962 AP 226
Provincial Insolvency Act, 1920 — Section 53, 54, 6, 9, 9(1)Registration Act, 1908 — Section 47, 75Trusts Act, 1882 — Section 82
High Courts22 Feb 1961Dismissed
Yeleswarapu Ramachandra Rao Vs State of Madras (Now Andhra Pradesh) and Another
Andhra Pradesh High Court · AIR 1962 AP 58
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227, 236General Clauses Act, 1897 — Section 3(17)
High Courts21 Feb 1961Allowed
Cherukuri Pirchiah, Advocate and Municipal Commissioner, Gudivada Vs Andhra University, Waltair and Others
Andhra Pradesh High Court · AIR 1961 AP 465
Andhra University Act, 1925 — Section 27Andhra University Code — Rule 4Constitution of India, 1950 — Article 226
High Courts17 Feb 1961Allowed
The Western India Match Co. Ltd., Madras Vs Haji Abbas Hussain Mullah Ehsan Ali and Others
Andhra Pradesh High Court · AIR 1962 AP 127
Civil Procedure Code, 1908 (CPC) — Section 2, 2(4)
High Courts15 Feb 1961Dismissed
Dundoo Balakrishnamurthy and Others Vs Municipal Commissioner, Secunderabad and Another
Andhra Pradesh High Court · AIR 1961 AP 489
Constitution of India, 1950 — Article 19(1), 19(5), 226Hyderabad Municipal Corporation Act, 1955 — Section 397, 399, 679