High Courts06 Jan 1961
ULCHALA ILLURU HANUMANTHAIAH Vs Income Tax OFFICER, KURNOOL, AND ANOTHER.
Andhra Pradesh High Court · (1961) 43 ITR 174
Income Tax Act, 1961 — Section 45
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1961
205 judgments · page 11 of 11
High Courts05 Jan 1961
G. VENKATA BHOOMA REDDY Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1961) 2 AnWR 85 : (1961) 43 ITR 100
Contract Act, 1872 — Section 10
High Courts03 Jan 1961Dismissed
N.V.L. Narasimharao Vs The Election Tribunal, Rajahmundry and Others
Andhra Pradesh High Court · AIR 1962 AP 113
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 67, 80, 81, 86
High Courts03 Jan 1961Allowed
Katikala Subbayyamma Vs Penmetsa Bangarraju and Another
Andhra Pradesh High Court · AIR 1961 AP 422
Civil Procedure Code, 1908 (CPC) — Section 73Provincial Small Cause Courts Act, 1887 — Section 33
High Courts02 Jan 1961
HYDERABAD ALLWYN METAL WORKS LTD. Vs Income Tax OFFICER, SPECIAL INVESTIGATION CIRCLE, HYDERABAD, AND ANOTHER.
Andhra Pradesh High Court · (1962) 46 ITR 988
Constitution of India, 1950 — Article 226