High Courts18 Sept 1961Allowed
Arisetty Ramakrishnaiah and Another Vs Pattipati Vengayya and Another
Andhra Pradesh High Court · AIR 1963 AP 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1961
205 judgments · page 5 of 11
High Courts12 Sept 1961Dismissed
Kondapuram Budda Reddi Vs M. Ranga Reddi
Andhra Pradesh High Court · AIR 1962 AP 423
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 58, 48
High Courts08 Sept 1961Allowed
Mamidi Lakshminarayana Vs Akula Satyanarayana and Others
Andhra Pradesh High Court · AIR 1963 AP 68
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts08 Sept 1961
In Re: Chief Controlling Stamp Authority Hyderabad, Referring Officer
Andhra Pradesh High Court · AIR 1962 AP 145
Hyderabad Stamp Act, 1331 — Section 55
High Courts05 Sept 1961Dismissed
Gullapalli Nageswara Rao and Others Vs Principal, Medical College, Guntur and Others
Andhra Pradesh High Court · AIR 1962 AP 212
Osmania University Act, 1959 — Section 26, 6
High Courts05 Sept 1961Dismissed
Maduri Motors Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 673
Constitution of India, 1950 — Article 227
High Courts05 Sept 1961Dismissed
Pinapak Satyanarayana and Others Vs Somu Lakshminarayana and Others
Andhra Pradesh High Court · AIR 1963 AP 281
High Courts05 Sept 1961
Makireddi Nookaraju Vs Makireddi Ramamurthi and Others
Andhra Pradesh High Court · AIR 1962 AP 443
Registration Act, 1908 — Section 17, 49, 91
High Courts05 Sept 1961Allowed
G.K. Naidu Vs C.K. Mouleswar, Official Receiver, Hyderabad
Andhra Pradesh High Court · AIR 1962 AP 406
High Courts01 Sept 1961
Inspector General of Registration and Stamps, Govt. of Hyderabad Vs Smt. Tayyaba Begum
Andhra Pradesh High Court · AIR 1962 AP 199
Registration Act, 1908 — Section 17
High Courts30 Aug 1961
VIZAGAPATNAM SUGARS AND REFINERY LTD. Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1963) 47 ITR 139
Income Tax Act, 1961 — Section 10(2)(xv), 66(1)
High Courts24 Aug 1961
K. Vidyanand Vs Erramma and Another
Andhra Pradesh High Court · (1962) CriLJ 463
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 244, 245, 256Penal Code, 1860 (IPC) — Section 323
High Courts22 Aug 1961Dismissed
Tammareddi Venkataramayya and Another Vs Tammareddi Tandava Krishna Rao and Others
Andhra Pradesh High Court · AIR 1963 AP 305
High Courts22 Aug 1961
Sri Radhakrishna and Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) ALT 897 : (1961) 2 AnWR 389 : (1962) 13 STC 117
Constitution of India, 1950 — Article 226
High Courts18 Aug 1961
MESSRS. KYLASA SARABHAIAH Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 46 ITR 470
Income Tax Act, 1961 — Section 26APartnership Act, 1932 — Section 30
High Courts18 Aug 1961
In Re: Kankanampati Nagayya and Others
Andhra Pradesh High Court · (1962) CriLJ 719
Civil Procedure Code, 1908 (CPC) — Section 109Criminal Procedure Code, 1898 (CrPC) — Section 155, 162, 164, 173, 190Penal Code, 1860 (IPC) — Section 107, 109, 211
High Courts18 Aug 1961Dismissed
Vadlapatla Marayya and Another Vs Vallabhaneni Butchiramayya and Others
Andhra Pradesh High Court · AIR 1962 AP 346
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 133, 133(1), 216Penal Code, 1860 (IPC) — Section 193
High Courts17 Aug 1961Allowed
Kukadap Krishna Murthy Vs Godmatla Venkata Rao died per L.Rs. G. Srinivasa Murthy and Another
Andhra Pradesh High Court · AIR 1962 AP 400
Civil Procedure Code, 1908 (CPC) — Section 13, 14, 17, 2(5), 2(6)Constitution of India, 1950 — Article 1, 261, 372General Clauses Act, 1897 — Section 3(45)
High Courts14 Aug 1961
Dalavai Nagarajamma Vs State Bank of India, Cuttapah and Others
Andhra Pradesh High Court · AIR 1962 AP 260
High Courts11 Aug 1961
Morrapu Satyanarayanan Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1962) CriLJ 644
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 494, 497, 498