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Andhra Pradesh High Court judgments, 1961

205 judgments · page 3 of 11

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High Courts01 Nov 1961Dismissed

Libra Mining Works Vs Baldota Brothers, Importers and Exporters and others

Andhra Pradesh High Court · (1961) 11 AP CK 0003

Civil Procedure Code, 1908 (CPC) — Section 10Contract Act, 1872 — Section 28
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High Courts31 Oct 1961Dismissed

Dessee Veerabhadrayya Venkata Subbayya Vs Biswanath Jagadish Prasad

Andhra Pradesh High Court · AIR 1962 AP 338

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20Income Tax Act, 1961 — Section 4
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High Courts31 Oct 1961Allowed

P. Lakshmana Rao and Sons Vs Special Commercial Tax Officer (Evasions) and Others

Andhra Pradesh High Court · (1962) 13 STC 860

Andhra Pradesh General Sales Tax Act, 1957 — Section 28(2)
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High Courts27 Oct 1961

Commissioner of Income Tax Vs M/s. Ramdayal Ghansiram and Sons

Andhra Pradesh High Court · AIR 1962 AP 391 : (1963) 2 ALT 1 : (1962) 1 AnWR 184 : (1962) 45 ITR 461

Constitution of India, 1950 — Article 133
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High Courts27 Oct 1961Dismissed

Jaya Shanker Mills (Barsi) Ltd. Vs Hazi Zakaria Hazi Ebrahim

Andhra Pradesh High Court · AIR 1962 AP 435

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 19(b), Order 26 Rule 1, Order 26 Rule 4, Order 26 Rule 5
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High Courts24 Oct 1961

Mutcherla Ramanath Rao Vs Tungaturti Venkata Krishna Sastry

Andhra Pradesh High Court · AIR 1962 AP 381

Arbitration Act, 1940 — Section 20, 20(1)
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High Courts24 Oct 1961Dismissed

L.V. Apte and Others Vs R.G.N. Price, the Official Liquidator of the Andhra Paper Mill (In Liquidation) Co. Ltd., and Others

Andhra Pradesh High Court · AIR 1962 AP 274

Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 58(e), 67, 69, 69(1), 69(1)(a)Trusts Act, 1882 — Section 90
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High Courts24 Oct 1961

COMMISSIONER OF Income Tax, ANDHRA PRADESH Vs VAKATI SANJEEVA SETTY.

Andhra Pradesh High Court · (1962) 46 ITR 755

Income Tax Act, 1961 — Section 24(1), 66(1)
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High Courts13 Oct 1961Dismissed

Paniharam Sitharamaiah Vs Gubba Archiah and Others

Andhra Pradesh High Court · AIR 1962 AP 497

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 16, Order 21 Rule 2(3), Order 21 Rule 53, Order 21 Rule 58
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High Courts13 Oct 1961Allowed

M. Venkataramanappa Vs K. Lakshmanna and Another

Andhra Pradesh High Court · AIR 1962 AP 442

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Section 32
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High Courts13 Oct 1961Allowed

Mohamad Salamatulla Vs Mohd. Fazlur Raham and Others

Andhra Pradesh High Court · AIR 1963 AP 51

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7
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High Courts13 Oct 1961

Indian Hume Pipe Co. Ltd. Vs Vendra Venkanna, Proprietor of Jai Bharathi Cement Works, Penugonda

Andhra Pradesh High Court · AIR 1963 AP 58

Patents and Designs Act, 1911 — Section 12(1), 26(1), 29(1), 29(2), 30Trade Marks Act, 1940 — Section 21, 21(1)
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High Courts13 Oct 1961Dismissed

Bio-Chemical and Synthetic Products Ltd., Vs Registrar of Companies, Andhra Pradesh, Hyderabad and Another

Andhra Pradesh High Court · AIR 1962 AP 459

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High Courts13 Oct 1961

The State of Andhra Pradesh, by its Secretary, Industries (I.F.), Dept., Hyderabad Vs Taj Glass Works Ltd., Hyderabad Taj Glass Works Ltd., (in liquidation) by the Official Liquidator, Hyderabad

Andhra Pradesh High Court · AIR 1963 AP 132

Companies (Court) Rules, 1959 — Rule 311Companies Act, 1956 — Section 441, 551
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High Courts11 Oct 1961Dismissed

Jilledumudi Parvathamma Vs Vempati Subhadramma and Others

Andhra Pradesh High Court · AIR 1963 AP 236

Hindu Womens Right to Property Act, 1937 — Section 3(2)
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High Courts11 Oct 1961Dismissed

Badrinarayan Vs Excise Commissioner Hyderabad and Others

Andhra Pradesh High Court · AIR 1962 AP 382

Civil Procedure Code, 1908 (CPC) — Section 20, 20(b)Constitution of India, 1950 — Article 298Presidency Small Cause Courts Act, 1882 — Section 18, 18(b), 20
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High Courts10 Oct 1961Dismissed

Gopisetti Venkataratnam and Others Vs The Vijayawada Municipality

Andhra Pradesh High Court · AIR 1962 AP 342

Electricity Act, 1910 — Section 22, 23
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High Courts10 Oct 1961

Pasupuleti Sriramulu and Others Vs Revuri Nagaiah

Andhra Pradesh High Court · AIR 1962 AP 431

Negotiable Instruments Act, 1881 (NI) — Section 44, 7, 78
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High Courts09 Oct 1961Allowed

Penmetcha Ananda Vijaya Venkatrama Timma Jagapathi Raju Vs Gudumogula Tatayya

Andhra Pradesh High Court · AIR 1962 AP 372

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 151
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High Courts05 Oct 1961Dismissed

Mrs. E. Williams and Another Vs Vallabhdass

Andhra Pradesh High Court · AIR 1962 AP 447

Civil Procedure Code, 1908 (CPC) — Section 115
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