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Andhra Pradesh High Court judgments, 1961

205 judgments · page 2 of 11

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High Courts15 Nov 1961

Polavarapu Subbaiah Vs Putla Subbarayudu and Others

Andhra Pradesh High Court · AIR 1962 AP 262

Provincial Insolvency Act, 1920 — Section 10(2), 43, 5
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High Courts15 Nov 1961Dismissed

Yerramilli Satyanandan Vs Yerramilli Pudra Raju and Others

Andhra Pradesh High Court · AIR 1963 AP 49

Limitation Act, 1908 — Article 182
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High Courts15 Nov 1961Allowed

Boniga Bodemma Vs Bonigala Veeraiah and Others

Andhra Pradesh High Court · AIR 1962 AP 446

Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 494, 495
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High Courts15 Nov 1961

B. Vs HANUMANTHA RAO v. COMMISSIONER OF Income Tax, ANDHRA PRADESH.

Andhra Pradesh High Court · (1962) 45 ITR 464

Income Tax Act, 1961 — Section 66(2)
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High Courts14 Nov 1961Allowed

Byreddi Narasi Reddi Vs Thamballa Balamma

Andhra Pradesh High Court · AIR 1963 AP 130

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High Courts14 Nov 1961

KODURI SAMBASIVADU and SONS Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.

Andhra Pradesh High Court · (1962) 2 AnWR 49 : (1963) 47 ITR 465

Income Tax Act, 1922 — Section 26A, 66(1), 66(2)
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High Courts14 Nov 1961Dismissed

Sanapala Suryanarayana and Others Vs Sanapala Ramachandra Rao (died) his Lrs. and Others

Andhra Pradesh High Court · AIR 1963 AP 8

Arbitration Act, 1940 — Section 17, 30, 33
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High Courts13 Nov 1961Dismissed

Nukala Seeta Ramaiah and Another Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1963 AP 54

Constitution of India, 1950 — Article 226Mineral Concession Rules, 1949 — Rule 32, 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 30
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High Courts11 Nov 1961

Nara Ramakka Vs Nara Pedda Narasappa

Andhra Pradesh High Court · AIR 1962 AP 430

Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 20A, Order 5 Rule 20A(2)
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High Courts10 Nov 1961

Ramamurthy and Others Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1962 AP 263

Criminal Procedure Code, 1898 (CrPC) — Section 173(3), 173(4), 517, 522, 561Penal Code, 1860 (IPC) — Section 448, 457
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High Courts10 Nov 1961

In Re: Vatrapu Rami Reddy and Others

Andhra Pradesh High Court · AIR 1962 AP 397

Court Fees Act, 1870 — Article 17B
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High Courts10 Nov 1961

AKULA VENKATASUBBAIAH Vs COMMISSIONER OF Income Tax.

Andhra Pradesh High Court · (1962) 2 AnWR 88 : (1963) 47 ITR 458

Income Tax Act, 1961 — Section 16, 22, 25A, 34
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High Courts10 Nov 1961Dismissed

Kishanlal Vs T. Sitarama Chandrarao (decd.) per L.R. Venkata Lakshmi Narasimha Rao

Andhra Pradesh High Court · AIR 1962 AP 411

Civil Procedure Code, 1908 (CPC) — Section 109, 152Constitution of India, 1950 — Article 133
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High Courts09 Nov 1961Allowed

Hyderabad Handloom Weavers'' Central Co-operative Association Ltd. Vs Authority under Payment of Wages Act, Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1962 AP 388

Payment of Wages Act, 1936 — Section 15, 17, 17(1), 18, 3
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High Courts08 Nov 1961Allowed

Fatimunissa Begum Saheba and Others Vs Shaik Abu Baker Saheb and Others

Andhra Pradesh High Court · AIR 1963 AP 119

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High Courts06 Nov 1961Dismissed

Bisakhapatnam Co-operative Motor Transport Society Ltd., Bisakhapatnam Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1962 AP 393

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High Courts06 Nov 1961

Vegeslna Narayanamma Vs vegesina Narasaraju and Others

Andhra Pradesh High Court · AIR 1962 AP 371

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 4(a), 4(b)
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High Courts02 Nov 1961

Kala Somayya and Others Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1962) CriLJ 803

Criminal Procedure Code, 1898 (CrPC) — Section 108, 151, 156, 157, 54
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High Courts02 Nov 1961

Palur Pullamma Vs N. Venkata Subbaiah

Andhra Pradesh High Court · AIR 1963 AP 93

Guardians and Wards Act, 1890 — Section 14, 9, 9(3)
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High Courts01 Nov 1961

B.C. Chenna Reddy and Others Vs State of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1962 AP 267

Criminal Procedure Code, 1898 (CrPC) — Section 235, 561Penal Code, 1860 (IPC) — Section 147, 148, 324, 325, 326
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