High Courts18 Dec 2023Disposed Of
Prabir Kumar Das Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0108
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 161 of 1,624
High Courts18 Dec 2023Disposed Of
Kedarnath Sahoo Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0107
High Courts18 Dec 2023Disposed Of
Bibhutibhusan Mohapatra Vs Union Of India
Orissa High Court · (2023) 12 OHC CK 0106
Representation of People�s Act, 1951 — Section 69(ii)
High Courts18 Dec 2023Disposed Of
Sailabala Swain Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0105
High Courts18 Dec 2023Disposed Of
M/s. Firewatter Distilleries Pvt. Ltd Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0104
High Courts18 Dec 2023Disposed Of
N.K. Minerals, Keonjhar & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0103
High Courts18 Dec 2023Disposed Of
Bhagirathi Khuntia(Dead) And Others Vs Golapi Gouduni(dead) And Others
Orissa High Court · (2023) 12 OHC CK 0102
High Courts18 Dec 2023Disposed Of
Purna Chandra Sahoo And Others Vs Nrusingha Charan Sahoo And Others
Orissa High Court · (2023) 12 OHC CK 0101
High Courts18 Dec 2023
Swetapadmashreedevi Panda Vs Pranab Kumar Nanda
Orissa High Court · (2023) 12 OHC CK 0099
High Courts18 Dec 2023Disposed Of
Sri Bibhu Prasad Mohapatra Vs Smt. Susmita Mishra
Orissa High Court · (2023) 12 OHC CK 0098
Hindu Marriage Act, 1955 — Section 9, 13(1A), 25
High Courts18 Dec 2023Disposed Of
Susanta Kumar Samantaray And Another Vs State of Odisha (VIG.)
Orissa High Court · (2023) 12 OHC CK 0097
Code of Criminal Procedure, 1973 — Section 438(1), 438(3), 439, 482Indian Penal Code, 1860 — Section 120B, 409, 468, 471, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(2)
High Courts18 Dec 2023Disposed Of
Rajesh Kumar Dhal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0096
Orissa Excise Act, 2008 — Section 52(a)(i), 55(B)
High Courts18 Dec 2023Dismissed
State Of Odisha & Others Vs Pandaba Kumar Sahoo
Orissa High Court · (2023) 12 OHC CK 0095
High Courts15 Dec 2023Disposed Of
Monalisa Das Vs Gajendra Kumar Dash
Orissa High Court · (2023) 12 OHC CK 0090
Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6(a)
High Courts15 Dec 2023Disposed Of
Gitanjali Lenka Vs Sukanta Lenka
Orissa High Court · (2023) 12 OHC CK 0089
Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts15 Dec 2023Disposed Of
Dipan Sahu @ Depankar Sahu Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts15 Dec 2023Dismissed
Benudhar Patra Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n), 376(2)(I), 506Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts15 Dec 2023Dismissed
Krushna Chandra Sahoo Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 344, 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts15 Dec 2023Disposed Of
Soumitra Das Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0084
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 379, 413
High Courts15 Dec 2023Disposed Of
Sujit Thapa Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0083
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37