High Courts20 Dec 2023Disposed Of
Sanjit Kumar Nayak Vs State Of Odisha And Another
Orissa High Court · (2023) 12 OHC CK 0128
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 160 of 1,624
High Courts20 Dec 2023Disposed Of
Lokanath Paikaray Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0127
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 506
High Courts20 Dec 2023Disposed Of
Dhoba @ Trilochan Pradhan Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302, 306, 498ADowry Prohibition Act, 1961 — Section 4
High Courts20 Dec 2023Disposed Of
Rajesh Kumar Prusty @ Rajesh Prusty Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325Evidence Act, 1872 — Section 27
High Courts20 Dec 2023Disposed Of
Surya Narayan Nayak Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 143,147, 148, 149, 201, 302, 341, 342
High Courts20 Dec 2023Disposed Of
Ganga Padiami And Another Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 27
High Courts20 Dec 2023Disposed Of
Ekadusia Behera @ Akadusia Behera Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0122
Code of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 294, 307, 324
High Courts20 Dec 2023Dismissed
Krushna Chandra Kanhar @ Kaanr Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts20 Dec 2023Disposed Of
Saira Mondal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0120
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts20 Dec 2023Disposed Of
Nakula Nayak Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0119
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts20 Dec 2023Disposed Of
Ashrumochan Biswal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420
High Courts19 Dec 2023Disposed Of
Chitaranjan Jena Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0117
Indian Penal Code, 1860 — Section34, 294, 342, 363, 366, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 2(2), 6
High Courts19 Dec 2023Dismissed
M/s. Sanofi India Ltd., Mumbai Vs Sanofi Employees And Allied Workers Union, Ludhiana And Others
Orissa High Court · (2023) 12 OHC CK 0116
Industrial Disputes Act, 1947 — Section 2A(2), 2(s), 36(4)Sales Promotion Employees (Conditions of Service) Act, 1976 — Section 2(d)(i), 2(d)(ii), 6
High Courts19 Dec 2023Disposed Of
Cuttack Christian Education Board Vs Sri Prafulla Kumar Sahoo
Orissa High Court · (2023) 12 OHC CK 0115
Constitution of India, 1950 — Article 14, 15, 16, 19, 21, 22, 25, 28, 29, 30, 30(1), 226, 314Odisha Education Act, 1969 — Section 2, 10CInsolvency and Bankruptcy Code, 2016 — Section 31(1), 31(2)General Clauses Act, 1897 — Section 16
High Courts18 Dec 2023Allowed
Hrudananda Sethi Vs Republic Of India (C.B.I.)
Orissa High Court · (2023) 12 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 120B, 415, 420, 463, 464, 467, 468, 471Evidence Act, 1872 — Section 73, 154
High Courts18 Dec 2023Disposed Of
Ramesh Chandra Pal Vs Dillip Pal And Another
Orissa High Court · (2023) 12 OHC CK 0113
Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts18 Dec 2023Dismissed
Deepak Kumar Mohanty @ Deepak Mohanty Vs Headmaster/Headmistress Lalbag Nodal U.P. School, Kaligali, Cuttack And Another
Orissa High Court · (2023) 12 OHC CK 0112
Code of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2
High Courts18 Dec 2023
Mamata Routray Vs Mitarani Chhotaray And Ors
Orissa High Court · (2023) 12 OHC CK 0111
High Courts18 Dec 2023Disposed Of
Suvendra Kumar Nanda Vs Rourkela Steel Plant And Others
Orissa High Court · (2023) 12 OHC CK 0110
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts18 Dec 2023Disposed Of
M/s. Bajpayee Bajaj Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0109
Constitution of India, 1950 — Article 301, 304, 304(b)