High Courts15 Dec 2023Disposed Of
Deepan Naik Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0082
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 366, 376D
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 162 of 1,624
High Courts15 Dec 2023Disposed Of
Sarmit Urma @ Milu Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0081
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29
High Courts15 Dec 2023Dismissed
Sanjib Kumar Mohanty And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0080
Constitution of India, 1950 — Article 14, 19(1)(g), 21, 226, 227, 300A, 301Odisha Saw Mills and Saw Pits (Control), Act 1991 — Section 4, 4(1)
High Courts15 Dec 2023Dismissed
Sk.Kalimuddin Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0079
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 343, 363, 376(2)(n)Information Technology Act, 2000 — Section 66 (E), 67
High Courts14 Dec 2023Dismissed
Pradeep Kumar Dhal Vs Governing Body Of Christ College And Others
Orissa High Court · (2023) 12 OHC CK 0076
Code of Civil Procedure, 1908 — Section 114
High Courts14 Dec 2023
Dhrutimaya Behera And Others Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0075
Code of Civil Procedure, 1908 — Order 47 Rule 1
High Courts14 Dec 2023Dismissed
Soubhagini Devi Vs Prakash Kumar Samantray
Orissa High Court · (2023) 12 OHC CK 0074
Hindu Marriage Act, 1955 — Section 13(1), 13(1)(ia)
High Courts14 Dec 2023Disposed Of
Dinesh Kumar Patra Vs Rinkojini Swain
Orissa High Court · (2023) 12 OHC CK 0073
Code of Civil Procedure, 1908 — Order 41 Rule 23AHindu Marriage Act, 1955 — Section 25, 25(2)
High Courts14 Dec 2023Allowed
Manoj Kumar Mohanty Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0072
Code of Criminal Procedure, 1973 — Section 212, 313, 464, 465Essential Commodities Act, 1955 — Section 3(1), 7
High Courts14 Dec 2023Disposed Of
Balunki @ Balunkeswar Mallick Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0071
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts14 Dec 2023Disposed Of
Pradip Bag Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0070
Code of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts14 Dec 2023Disposed Of
Jagdish Paik Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0069
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 366, 376(2)(n), 376(3), 506Protection of Children from Sexual Offences Act, 2012 — Section 4(2), 6
High Courts14 Dec 2023Dismissed
Sk. Sahid @ Sohid Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0068
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b), 21(b)
High Courts14 Dec 2023Disposed Of
Hemanta Kumar Nayak Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0067
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 354C/Protection of Children from Sexual Offences Act, 2012 — Section 12
High Courts14 Dec 2023Disposed Of
Amrut Prasad Behera Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0066
High Courts14 Dec 2023Disposed Of
Gajaraj Meher And Another Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0065
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts14 Dec 2023Disposed Of
Ajay Kumar Agarwal @ Ajay Agarwal & Others Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0064
High Courts14 Dec 2023Disposed Of
Bhimsen Das @ Bhima Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302
High Courts13 Dec 2023Disposed Of
Ramakanta Swain Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0094
Constitution of India, 1950 — Article 226, 227Orissa Education Act, 1969 — Section 7(6)
High Courts13 Dec 2023Disposed Of
Prabira Kumar Pattanaik & Others Vs State Of Orissa & Others
Orissa High Court · (2023) 12 OHC CK 0093
Orissa Administrative Tribunal Act, 1985 — Section 19