High Courts13 Dec 2023Allowed
Uttam Kumar Panigrahi And Anr Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0092
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 379, 406, 420, 465, 506
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Orissa High Court judgments
32,472 judgments · page 163 of 1,624
High Courts13 Dec 2023Disposed Of
Suraj Prakash Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0091
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 37(1)(b)(ii), 42, 50
High Courts13 Dec 2023Allowed
M/s Orissa Power Generation Corporation Ltd., Bhubaneswar Vs Orissa State Information Commission And Another
Orissa High Court · (2023) 12 OHC CK 0078
Constitution of India, 1950 — Article 14, 16, 19(1)(a), 21Right to Information Act, 2005 — Section 2(j), 6(1), 8(1)(j)All India Services (Performance Appraisal Report) Rules, 2007 — Rule 9
High Courts13 Dec 2023Dismissed
Latika Kar & Others Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0077
Code of Civil Procedure, 1908 — Section 100Orissa Survey and Settlement Act, 1958 — Section 42Transfer of Property Act 1882 — Section 105
High Courts12 Dec 2023Disposed Of
Aswini Das @ Ashim Das Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0062
Orissa Prevention of Land Encroachment Act, 1972 — Section 12
High Courts12 Dec 2023Disposed Of
Karunakar Rath Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0061
High Courts12 Dec 2023Dismissed
Jayram Pujahari Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0060
High Courts12 Dec 2023
Kedar Biswal And Others Vs Union Of India And Others
Orissa High Court · (2023) 12 OHC CK 0059
High Courts12 Dec 2023
Managing Director, M/s. Puran Alloys Steel (P) Ltd., Mancheswar Industrial Estate, Bhubaneswar Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0058
Industrial Disputes Act, 1947 — Section 17B
High Courts12 Dec 2023Disposed Of
Rimmi Singh Kaur Bhagal Vs Charan Singh Bhagal
Orissa High Court · (2023) 12 OHC CK 0057
High Courts12 Dec 2023Disposed Of
Basanta Manjari Pattnaik Vs Hrusikesh Nayak
Orissa High Court · (2023) 12 OHC CK 0056
Code of Civil Procedure, 1908 — Order 5
High Courts12 Dec 2023Disposed Of
Sadananda Sahoo Vs Pujarini Sahoo
Orissa High Court · (2023) 12 OHC CK 0055
High Courts12 Dec 2023
Santosh Kumar Sahoo Vs Maheswata Sahoo
Orissa High Court · (2023) 12 OHC CK 0054
Hindu Marriage Act, 1955 — Section 13B
High Courts12 Dec 2023Dismissed
Susant Kumar Sahu Vs State Of Odisha (Vig.)
Orissa High Court · (2023) 12 OHC CK 0053
Code of Criminal Procedure, 1973 — Section 161, 164, 389, 389(1)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2), 19(1), 20
High Courts12 Dec 2023Disposed Of
Jaladhar @ Jalandhar Swain Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0052
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts12 Dec 2023Disposed Of
Ananta Bala @ Gudu Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0051
Code of Criminal Procedure, 1973 — Section 317, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(B), 37
High Courts12 Dec 2023Disposed Of
Pintu Sahoo Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0050
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379, 395, 392, 399, 402, 457Arms Act, 1959 — Section 25, 25(1B)(a), 27
High Courts12 Dec 2023Disposed Of
Suku Jala @ Sukdev Jhala Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0049
Indian Penal Code, 1860 — Section 34, 201, 302, 342
High Courts11 Dec 2023Dismissed
Chitaranjan Bhoi Vs Presiding Officer, Labour Court, Bhubaneswar And Others
Orissa High Court · (2023) 12 OHC CK 0048
High Courts11 Dec 2023Disposed Of
Sanjukta Singha @ Karmakar Vs Sanjeeb Kumar Singha
Orissa High Court · (2023) 12 OHC CK 0047