High Courts11 Dec 2023Disposed Of
Sanjay Samal Vs Swagatika Mohapatra
Orissa High Court · (2023) 12 OHC CK 0046
Code of Civil Procedure, 1908 — Section 89, 89(1), 89(1)(d)Mediation Act, 2023 — Section 5(1), 7, 59
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 164 of 1,624
High Courts11 Dec 2023Disposed Of
Deepak Kumar Raut Vs Priyadarsini Raut
Orissa High Court · (2023) 12 OHC CK 0045
Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts11 Dec 2023Disposed Of
Sasmita Paikray Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0044
Constitution of India, 1950 — Article 226, 227Code of Criminal Procedure, 1973 — Section 141
High Courts11 Dec 2023Disposed Of
Bijay Das Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0043
High Courts11 Dec 2023Disposed Of
Ghanashyam Meher Vs State Of Odisha (Vig.)
Orissa High Court · (2023) 12 OHC CK 0042
Code of Criminal Procedure, 1973 — Section 161, 164, 389, 389(1)Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)
High Courts11 Dec 2023Disposed Of
Sk. Mamud @ Mabud @ Mabood Vs State Of Odisha & Anr
Orissa High Court · (2023) 12 OHC CK 0041
Indian Penal Code, 1860 — Section 34, 120B, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts11 Dec 2023Disposed Of
Mrutyunjaya Bharimal Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0040
Indian Penal Code, 1860 — Section 120B, 294, 307, 324, 326, 341
High Courts11 Dec 2023Disposed Of
Ujal Chhatria Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0039
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts11 Dec 2023
Sanjit Kumar Parija Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0038
Indian Penal Code, 1860 — Section 420, 506
High Courts11 Dec 2023Dismissed
KD Gold And Diamonds Private Limited Vs M/s.Khimji & Sons
Orissa High Court · (2023) 12 OHC CK 0037
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 — Section 2(h), 29, 34
High Courts08 Dec 2023Dismissed
Smt. Geetanjali Mahapatra & Another Vs State Of Odisha & Others
Orissa High Court · (2023) 12 OHC CK 0029
Constitution of India, 1950 — Article 14, 226, 227Orissa Development Authorities Act, 1982 — Section 11, 14
High Courts08 Dec 2023Allowed
Sadhu Bag Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0028
Code of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 34, 201, 302
High Courts07 Dec 2023Dismissed
Rajendu Mishra Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0031
Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 2023Disposed Of
Sureiya Khatun Ruhi Vs Md. Tousif Alam
Orissa High Court · (2023) 12 OHC CK 0030
High Courts06 Dec 2023Allowed
Madan Mohan Das Vs State Of Odisha And Others
Orissa High Court · (2023) 12 OHC CK 0034
Constitution of India, 1950 — Article 226, 227
High Courts06 Dec 2023Dismissed
Soumya Sarthak Ray Vs Alaka Ghosh And Another
Orissa High Court · (2023) 12 OHC CK 0032
Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 10, Order 7 Rule 11, Order 39 Rule 1, Order 39 Rule 2
High Courts05 Dec 2023Disposed Of
Koraput Central Cooperative Bank Ltd. Vs Umakanta Rath And Another
Orissa High Court · (2023) 12 OHC CK 0036
Constitution of India, 1950 — Article 300AIndustrial Disputes Act, 1947 — Section 33C(1), 33C(2)
High Courts05 Dec 2023Disposed Of
Babu Charan Patra Vs Nityananda Patra And Another
Orissa High Court · (2023) 12 OHC CK 0035
Constitution of India, 1950 — Article 14Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 304B, 306, 498A
High Courts04 Dec 2023Disposed Of
Kothari Biswajit Mekap Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0027
Constitution of India, 1950 — Article 14, 16, 16(1), 226, 227Administrative Tribunals Act, 1985 — Section 19
High Courts04 Dec 2023Disposed Of
Bivekananda Nayak Vs Management Of M/S. Odisha Small Industries Corporation Ltd., Cuttack And Another
Orissa High Court · (2023) 12 OHC CK 0026