High Courts01 Dec 2023Dismissed
Addl. Chief Secretary to Govt. Of Odisha & Others Vs Sukuru @ Sukuru Sahoo
Orissa High Court · (2023) 12 OHC CK 0004
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 166 of 1,624
High Courts01 Dec 2023Disposed Of
Rajkishore Mohanty Vs Bata Swain And Others
Orissa High Court · (2023) 12 OHC CK 0003
Code of Civil Procedure, 1908 — Order 22, Rule 4(4), Order 41, Rule 14A
High Courts01 Dec 2023Disposed Of
Shankar Baishnab Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0002
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 27A, 29
High Courts01 Dec 2023Disposed Of
Sandeep Vs State Of Odisha
Orissa High Court · (2023) 12 OHC CK 0001
High Courts30 Nov 2023Disposed Of
State of Odisha & Ors Vs Ajay Kumar Panigrahi & Anr
Orissa High Court · (2023) 11 OHC CK 0122
High Courts30 Nov 2023Dismissed
Smt. Sonali Suravita Puthal Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0121
Code of Criminal Procedure, 1973 — Section 439(2)Indian Penal Code, 1860 — Section 34, 294, 307, 313, 323, 354A, 354B, 380, 498A, 506Dowry Prohibition Act, 1961 — Section 4
High Courts30 Nov 2023Disposed Of
Kiran Kumar Naik Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0120
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395Erosion and Sedimentation Act of 1975 — Section 3, 4
High Courts30 Nov 2023Disposed Of
Sasmita Samantaray Vs Prasanta Kumar Sahoo And Others
Orissa High Court · (2023) 11 OHC CK 0119
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts30 Nov 2023Allowed
Prabhat Manjari Nayak Vs Sarat Kumar Gartia And Others
Orissa High Court · (2023) 11 OHC CK 0118
Code of Civil Procedure, 1908 — Section 151, Order 9 Rule 7
High Courts30 Nov 2023Dismissed
Bhaskar Pallai (Since Dead) Through Lrs. Satyabhama Pallai And Others Vs Sumitra Pallai And Another
Orissa High Court · (2023) 11 OHC CK 0117
High Courts30 Nov 2023Dismissed
Ninimani Behera And Others Vs State Of Odisha And Another
Orissa High Court · (2023) 11 OHC CK 0116
Code of Civil Procedure, 1908 — Order 26 Rule 9
High Courts30 Nov 2023
Himanshu Sharma Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0115
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts30 Nov 2023Disposed Of
Manoj Kumar Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0114
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 465, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts30 Nov 2023Disposed Of
Laba Pangi Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0113
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25
High Courts30 Nov 2023Disposed Of
Surendra Sabhasundar Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0112
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37(1)(b)(ii)
High Courts30 Nov 2023Disposed Of
Sameer Mishra Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0111
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 406, 419, 420
High Courts30 Nov 2023Disposed Of
Runa Lima Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0110
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts30 Nov 2023Disposed Of
Shyam Khara Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0109
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts30 Nov 2023Disposed Of
Bilas Kumar Biswal Vs The Presiding Officer, Labour Court, Bhubaneswar And Others
Orissa High Court · (2023) 11 OHC CK 0108
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts30 Nov 2023Disposed Of
Shriram General Insurance Company Limited Vs Kirtan Purtti & Another
Orissa High Court · (2023) 11 OHC CK 0107
Code of Civil Procedure, 1908 — Order 9 Rule 7