COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 168 of 1,624

High Courts28 Nov 2023Dismissed

Santosh Naik Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0086

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 354(A), 354(B), 451Protection of Children from Sexual Offences Act, 2012 — Section 8

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High Courts28 Nov 2023Disposed Of

Soumya Das Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0085

Code of Criminal Procedure, 1973 — Section 164

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High Courts28 Nov 2023Disposed Of

Sricharan Minz Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0084

Code of Criminal Procedure, 1973 — Section 164

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High Courts28 Nov 2023Disposed Of

Ram Babu Kumar Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0083

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29

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High Courts24 Nov 2023Disposed Of

Smt. Jyotsnarani Sarangi Vs State Of Odisha & Others

Orissa High Court · (2023) 11 OHC CK 0077

Odisha Secondary Education Act, 1953 — Section 14(B), 21(i)

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High Courts23 Nov 2023Disposed Of

Sahoo Swagatika Keshab Vs State Of Odisha And Others

Orissa High Court · (2023) 11 OHC CK 0082

Odisha Medical and Health Services (Method of Recruitment and Conditions of Service) Rules, 2017 — Rule 7(c)

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High Courts23 Nov 2023Disposed Of

Pradeep Kumar Pradhan Vs State Of Odisha And Others

Orissa High Court · (2023) 11 OHC CK 0081

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High Courts23 Nov 2023Disposed Of

Raghunath Parhi Vs State Of Odisha And Others

Orissa High Court · (2023) 11 OHC CK 0080

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 9

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High Courts23 Nov 2023Disposed Of

Karunakar Mallick Vs State Of Odisha And Others

Orissa High Court · (2023) 11 OHC CK 0079

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 22

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High Courts23 Nov 2023Disposed Of

Sangram Keshari Mohanty Vs State Of Odisha & Others

Orissa High Court · (2023) 11 OHC CK 0076

Orissa Education (Recruitment and Conditions of Service of Teachers and Members of the Staff of Aided Educational Institutions) Rules, 1974 — Rule 22

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High Courts15 Nov 2023Disposed Of

Pratap Kumar Behera Vs State Of Odisha & Others

Orissa High Court · (2023) 11 OHC CK 0075

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High Courts14 Nov 2023Disposed Of