COURT ARCHIVE

Orissa High Court judgments

32,472 judgments · page 169 of 1,624

High Courts10 Nov 2023Disposed Of

Sipun @ Pravat Mallick Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0065

Indian Penal Code, 1860 — Section 34, 376(2)(i), 376(D), 506Protection of Children from Sexual Offences Act, 2012 — Section 6Odisha Prevention of Witch Hunting Act, 2013 — Section 5, 6

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High Courts09 Nov 2023Disposed Of

Jogeswar Halder Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0074

Code of Criminal Procedure, 1973 — Section 100, 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 41, 42, 43, 50

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High Courts09 Nov 2023Allowed

Debi Prasanna Pattanaik (Since Dead) Through His L.Rs Dibya Ranjan Pattnaik And Others Vs Amulya Prasad Nayak

Orissa High Court · (2023) 11 OHC CK 0064

Code of Civil Procedure, 1908 — Order 8 Rule 6A, Order 8 Rule 6C

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High Courts08 Nov 2023Disposed Of

General Manager, The Samaja, Buxi Bazar Vs Santosh Kumar Muduli

Orissa High Court · (2023) 11 OHC CK 0063

Industrial Disputes Act of 1947 — Section 2(bb), 2(oo), 10(4), 25F

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High Courts08 Nov 2023Dismissed

Kallamudin Khan Presiding Officer, Central Government Industrial Tribunal cum Labour Court, Bhubaneswar And Others

Orissa High Court · (2023) 11 OHC CK 0062

Industrial Disputes Act of 1947 — Section 10(4)Contract Labour (Regulation & Abolition) Act, 1970 — Section 10(1)

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High Courts07 Nov 2023Disposed Of

Upendranath Acharya Vs Dwarikanath Acharya And Others

Orissa High Court · (2023) 11 OHC CK 0061

Code of Civil Procedure, 1908 — Order 9 Rule 9

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High Courts07 Nov 2023Disposed Of

Pabitra Adhikary And Another Vs Sunil Dhali And Another

Orissa High Court · (2023) 11 OHC CK 0060

Code of Civil Procedure, 1908 — Order 6 Rule 17

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High Courts07 Nov 2023Disposed Of

Anjali Mandi @ Anjali Soren Mandi Vs Minakhi Pradhan And Others

Orissa High Court · (2023) 11 OHC CK 0059

Code of Civil Procedure, 1908 — Section 47, Order 39 Rule 4, Order 43 Rule 1(r)

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High Courts07 Nov 2023

Janardan Das And Others Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0058

Code of Civil Procedure, 1908 — Order 21 Rule 99

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High Courts07 Nov 2023Disposed Of

Rudal Kumar Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0057

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High Courts07 Nov 2023Disposed Of

Dhanta @ Kamalakanta Mahana Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0056

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 323, 341, 506

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High Courts07 Nov 2023Disposed Of

Pinku @ Debananda Ananda Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0055

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 25, 29

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High Courts07 Nov 2023Disposed Of

Byomakesh Giri Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0054

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 420, 468, 471

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High Courts07 Nov 2023Disposed Of

Sagar Mohapatra Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0053

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 394, 411

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High Courts07 Nov 2023Disposed Of

Murasid Khan @ Juma Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0052

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29

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High Courts07 Nov 2023Disposed Of

Laxman Tarai Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0051

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 307, 326Arms Act, 1959 — Section 27

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High Courts07 Nov 2023Disposed Of

Kani @ Kanhei Majhi Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0050

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302

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High Courts07 Nov 2023Disposed Of

Pandu @ Sashikanta Parida Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0049

Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304B, 306, 498ADowry Prohibition Act, 1961 — Section 4

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High Courts07 Nov 2023Disposed Of

Dambaru Khila & Another Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0048

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)

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High Courts07 Nov 2023Disposed Of

Deepak Ramnani Vs State Of Odisha

Orissa High Court · (2023) 11 OHC CK 0047

Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)

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