High Courts07 Nov 2023Allowed
Arati Choudhury Vs State Of Odisha And Others
Orissa High Court · (2023) 11 OHC CK 0046
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 170 of 1,624
High Courts07 Nov 2023Dismissed
State of Odisha Vs Sreepati Ranjan Dash, Son Of Late Arjun Dash
Orissa High Court · (2023) 11 OHC CK 0045
Constitution of India, 1950 — Article 14, 226, 227, 304(a), 309Odisha High Court Order, 1948 — Article 4
High Courts06 Nov 2023Disposed Of
Dr. Ajay Kumar Nayak Vs State Of Odisha And Another
Orissa High Court · (2023) 11 OHC CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2023Disposed Of
Asutosha Behera Vs State Of Odisha And Another
Orissa High Court · (2023) 11 OHC CK 0006
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2023Disposed Of
Ladukeswar Prasad Mohapatra Vs State Of Odisha And Another
Orissa High Court · (2023) 11 OHC CK 0005
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2023Disposed Of
Ananta Kumar Padhan Vs State Of Odisha And Another
Orissa High Court · (2023) 11 OHC CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2023Disposed Of
Amulya Tarai Vs State Of Odisha And Another
Orissa High Court · (2023) 11 OHC CK 0003
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2023Disposed Of
Manindra Kumar Patel Vs State Of Odisha And Another
Orissa High Court · (2023) 11 OHC CK 0002
Constitution of India, 1950 — Article 226, 227
High Courts06 Nov 2023Disposed Of
Nihar Ranjan Choudhury Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0001
Constitution of India, 1950 — Article 226, 227
High Courts03 Nov 2023Dismissed
Diptiman Dey And Others Vs Banshidhar Mohapatra And Others
Orissa High Court · (2023) 11 OHC CK 0041
Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts03 Nov 2023Disposed Of
Anusuya Sahoo And Others Vs Sabitri Sahoo And Others
Orissa High Court · (2023) 11 OHC CK 0040
Code of Civil Procedure, 1908 — Section 151
High Courts03 Nov 2023Dismissed
Mahendra Kumar Maharana Vs Gouri Maharana
Orissa High Court · (2023) 11 OHC CK 0039
Code of Civil Procedure, 1908 — Order 7 Rule 11, Order 9 Rule 13Code of Criminal Procedure, 1973 — Section 125Hindu Adoption and Maintenance Act, 1956 — Section 18, 20
High Courts03 Nov 2023Disposed Of
Annapurna Agro International Pvt. Ltd., Balasore Vs Kamal Kumari Marhual And Others
Orissa High Court · (2023) 11 OHC CK 0038
Code of Civil Procedure, 1908 — Order 1 Rule 10, Order 23 Rule 3
High Courts03 Nov 2023
Chakrapani Satapathy Vs Pramod Kumar Sahu
Orissa High Court · (2023) 11 OHC CK 0037
Code of Civil Procedure, 1908 — Order 9 Rule 13
High Courts03 Nov 2023Disposed Of
Arabinda Dey Vs Kruna Dey @ Saha And Others
Orissa High Court · (2023) 11 OHC CK 0036
High Courts03 Nov 2023Allowed
Sk. Abdul Raheman @ Laden Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0035
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 307, 506
High Courts03 Nov 2023Disposed Of
Nuru Mahammad Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0034
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 376, 506
High Courts03 Nov 2023Disposed Of
Budhu Parida Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0033
Code of Criminal Procedure, 1973 — Section 439
High Courts03 Nov 2023Disposed Of
Sribatsha Sahoo Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0032
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 307, 323, 324, 354, 498A, 506
High Courts03 Nov 2023Disposed Of
Shaik Javed Alkhtar @ Sk. Javed Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0031