High Courts01 Nov 2023Disposed Of
Padia Madkami Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0013
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 172 of 1,624
High Courts01 Nov 2023Disposed Of
Bittu @ Bibek Bisoi Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0012
Code of Criminal Procedure, 1973 — Section 439Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7
High Courts01 Nov 2023Disposed Of
Bijaya Kumar Jena Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0011
Code of Criminal Procedure, 1973 — Section 439Odisha Excise Act, 2008 — Section 52(a)(i)
High Courts01 Nov 2023Disposed Of
Ramakanta Biswal Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0010
Code of Criminal Procedure, 1973 — Section 319
High Courts01 Nov 2023Disposed Of
Samanta Mahaling Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0009
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 370(2), 370(4)
High Courts01 Nov 2023Disposed Of
Mantyena Padmaja Vs State Of Odisha
Orissa High Court · (2023) 11 OHC CK 0008
Constitution of India, 1950 — Article 226, 227
High Courts31 Oct 2023Disposed Of
Madhab Digal And Others Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0206
Code of Criminal Procedure, 1973 — Section 161, 228, 313, 464, 465Indian Penal Code, 1860 — Section 34, 302, 307, 326Evidence Act, 1872 — Section 27
High Courts31 Oct 2023Dismissed
State Of Odisha Vs Balaram Barik
Orissa High Court · (2023) 10 OHC CK 0205
High Courts31 Oct 2023Disposed Of
Rasmi Badu Vs Secretary, Housing and Urban Development Deptt. Bhubaneswar And Others
Orissa High Court · (2023) 10 OHC CK 0204
High Courts31 Oct 2023Dismissed
Debadutta Behera And Others Vs Itishree Behera
Orissa High Court · (2023) 10 OHC CK 0203
Code of Criminal Procedure, 1973 — Section 407Protection of Women from Domestic Violence Act, 2005 — Section 12
High Courts31 Oct 2023Allowed
Sangita Nayak Vs Ranjeet Pandey And Another
Orissa High Court · (2023) 10 OHC CK 0202
Code of Civil Procedure, 1908 — Section 24
High Courts31 Oct 2023Disposed Of
Sakuntala Senapati And Others Vs Taraprasad Das And Others
Orissa High Court · (2023) 10 OHC CK 0201
Code of Civil Procedure, 1908 — Order 6 Rule 16, Order 23 Rule 1
High Courts31 Oct 2023Disposed Of
Jyotshna Mishra Vs Sarbeswar Mishra And Others
Orissa High Court · (2023) 10 OHC CK 0200
High Courts31 Oct 2023Dismissed
Surendra Nayak Vs Bidyulata @ Bidulata Pradhan And Another
Orissa High Court · (2023) 10 OHC CK 0199
High Courts31 Oct 2023Disposed Of
Lingaraj Sahu Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0198
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 279, 304A, 337, 338Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 29
High Courts31 Oct 2023Disposed Of
Raghunath Hantal Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0197
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts31 Oct 2023Allowed
Dinesh Kumar Singh Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0196
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B
High Courts31 Oct 2023Dismissed
Kalia @ Kalandi Behera Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0195
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 323, 325, 326, 506
High Courts31 Oct 2023Allowed
Kuma @ Kumar Kandi Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0194
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307, 323, 324, 341, 354, 392, 432, 506
High Courts31 Oct 2023Dismissed
Pradeep @ Pradipta Kumar Mishra Vs State Of Odisha
Orissa High Court · (2023) 10 OHC CK 0193
Code of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 27(A)