High Courts19 Apr 2024
Bibekananda Swain Vs Silparani Rout
Orissa High Court · (2024) 04 OHC CK 0174
Code of Civil Procedure, 1908 — Section 89Mediation Act, 2023 — Section 59
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 115 of 1,624
High Courts19 Apr 2024Disposed Of
Manager, Legal, M/s.Bajaj Allianz General Insurance Company Limited Vs Anjana Behera And Others
Orissa High Court · (2024) 04 OHC CK 0173
High Courts19 Apr 2024Disposed Of
Manager In Charge, Oriental Insurance Co. Ltd Vs Kamakshya Prasad Dehury And Others
Orissa High Court · (2024) 04 OHC CK 0172
Indian Penal Code, 1860 — Section 279, 304A
High Courts19 Apr 2024
Director, Interim Test Range, Chandipur Vs Bhagabata Bhoi & Another
Orissa High Court · (2024) 04 OHC CK 0171
Code of Civil Procedure, 1908 — Section 149
High Courts19 Apr 2024Dismissed
Pramil Kumar Mund Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0170
Indian Penal Code, 1860 — Section 403, 406, 409, 420
High Courts19 Apr 2024Disposed Of
Jaga @ Jangali Behera & Another Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0169
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 323, 427, 451, 506
High Courts19 Apr 2024Dismissed
Papu @ Prasant Pradhan Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0168
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 394, 457
High Courts19 Apr 2024Disposed Of
Abhimanyu Pradhan @ Abhi Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0167
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392
High Courts19 Apr 2024Disposed Of
Sk. Parbej Musruf Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0166
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts19 Apr 2024Disposed Of
Dinesh Kumar Samantaray @ Rahul Samantaray Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0165
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395, 506Arms Act, 1959 — Section 25, 27
High Courts19 Apr 2024Disposed Of
Ranjan Kumar Nayak Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0164
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts19 Apr 2024Disposed Of
Mahesh Pan @ Motu Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0163
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts19 Apr 2024Disposed Of
MD. Kosar @ Kaushar Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0162
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts19 Apr 2024Disposed Of
Susanta Kumar Tripathy Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0161
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 417, 419, 420, 467, 468, 471
High Courts19 Apr 2024Disposed Of
Manoj Gadua @ Nadu Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0160
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts19 Apr 2024Allowed
Prakash Chandra Swain Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0159
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts18 Apr 2024Allowed
Swetapadma Bastia Vs Union Of India & Ors
Orissa High Court · (2024) 04 OHC CK 0158
Constitution of India, 1950 — Article 226, 227
High Courts18 Apr 2024Dismissed
Srihari Mahanta Vs Damayanti Mohanta
Orissa High Court · (2024) 04 OHC CK 0157
High Courts18 Apr 2024Disposed Of
Madan Raul Vs State Of Odisha & Others
Orissa High Court · (2024) 04 OHC CK 0156
High Courts18 Apr 2024Dismissed
Abhisek Tudu Vs Subhashree Marandi
Orissa High Court · (2024) 04 OHC CK 0155
Code of Civil Procedure, 1908 — Section 89Mediation Act, 2023 — Section 59