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Orissa High Court judgments

32,472 judgments · page 117 of 1,624

High Courts16 Apr 2024Partly Allowed

Niraj Agarwal Vs State Of Orissa

Orissa High Court · (2024) 04 OHC CK 0112

Code of Criminal Procedure, 1973 — Section 313, 357, 397, 401Factories Act, 1948 — Section 2(I), 41, 88, 92Factories Rule, 1997 — Rule 62B, 97(1)
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High Courts16 Apr 2024Dismissed

Sk. Azad Vs State Of Orissa

Orissa High Court · (2024) 04 OHC CK 0110

Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29, 37
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High Courts15 Apr 2024Disposed Of

Damu Naik Vs State Of Odisha

Orissa High Court · (2024) 04 OHC CK 0137

Code of Criminal Procedure, 1973 — Section 161, 383Indian Penal Code, 1860 — Section 34, 302, 304II, 323, 341
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High Courts15 Apr 2024Disposed Of

Mahantara Sethi Vs State Of Odisha

Orissa High Court · (2024) 04 OHC CK 0129

Code of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 326
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