High Courts15 Apr 2024Disposed Of
Purna @ Purna Chandra Sahu Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0127
Code of Criminal Procedure, 1973 — Section 161, 374(2)Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304II, 326
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Orissa High Court judgments
32,472 judgments · page 118 of 1,624
High Courts15 Apr 2024Allowed
Maharagu @ Ranjan Banchor Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0126
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302, 506
High Courts15 Apr 2024Disposed Of
Rabi Lakra Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0125
Code of Criminal Procedure, 1973 — Section 161, 313, 374(2), 383Indian Penal Code, 1860 — Section 376(2)(g)
High Courts15 Apr 2024Allowed
Babu Hembram @ Badhu Hembram Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0124
Code of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 34, 302
High Courts15 Apr 2024Dismissed
Jada @ Jagabandhu Bhoi & Others Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0123
Code of Criminal Procedure, 1973 — Section 374(2), 378(1), 378(3)Indian Penal Code, 1860 — Section 148, 149, 302, 304II
High Courts15 Apr 2024Allowed
Indrajit De Vs Republic of India (C.B.I.)
Orissa High Court · (2024) 04 OHC CK 0109
Constitution of India, 1950 — Article 19, 19(2)Code of Criminal Procedure, 1973 — Section 401, 437(3), 482Indian Penal Code, 1860 — Section 120B, 409, 420
High Courts15 Apr 2024Allowed
Sree Metaliks Limited Vs Union of India
Orissa High Court · (2024) 04 OHC CK 0108
Code of Criminal Procedure, 1973 — Section 482Income Tax Act, 1961 — Section 201, 221, 276B, 278AA, 278B, 279(1)Insolvency & Bankruptcy Code, 2016 — Section 7
High Courts15 Apr 2024Dismissed
Pratima Bisoyi @ Bishoi Vs State Of Odisha & Others
Orissa High Court · (2024) 04 OHC CK 0107
Code of Criminal Procedure, 1973 — Section 161, 164, 482Odisha Excise Act, 2008 — Section 363, 366, 376(2)(n)Protection of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts15 Apr 2024Disposed Of
Harekrishna @ Babu Behera And Another Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0106
Code of Criminal Procedure, 1973 — Section 167(2), 170, 173, 173(2), 173(5), 173(8), 397, 482Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)C, 25
High Courts15 Apr 2024Disposed Of
Kartik Rout Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0105
Code of Criminal Procedure, 1973 — Section 439Odisha Excise Act, 2008 — Section 52(a)(i)
High Courts15 Apr 2024Disposed Of
Nitai Charan Das Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0104
Code of Criminal Procedure, 1973 — Section 439Odisha Excise Act, 2008 — Section 52(a)(i)
High Courts15 Apr 2024Disposed Of
Manoj Kumar Sasmal Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0103
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 364li>Arms Act, 1959 — Section 25
High Courts15 Apr 2024Disposed Of
Bijay Gouda And Another Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0102
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294, 302, 307, 323, 324, 341, 427, 506
High Courts15 Apr 2024
Manoj Kumar Jena Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0101
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302, 304B, 498A
High Courts15 Apr 2024Disposed Of
Pratap Kumar Rout Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0100
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts15 Apr 2024Dismissed
Rabinarayan Behera Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0099
Indian Penal Code, 1860 — Section 302, 304B
High Courts15 Apr 2024Dismissed
Chandan Behera Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0098
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 392, 411
High Courts15 Apr 2024Allowed
Subash Mandangi Vs State Of Orissa And Another
Orissa High Court · (2024) 04 OHC CK 0097
Indian Penal Code, 1860 — Section 376(3)
High Courts15 Apr 2024Disposed Of
Ramakanta Sahoo & Others Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0096
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 294, 307, 323, 324, 341Arms Act, 1959 — Section 25(1A)
High Courts15 Apr 2024Disposed Of
Sajan Behera Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0095
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364Arms Act, 1959 — Section 25, 27