High Courts09 Apr 2024Disposed Of
Prabhu Charan Swain Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0089
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 302, 304
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Orissa High Court judgments
32,472 judgments · page 120 of 1,624
High Courts09 Apr 2024Disposed Of
Babula Phalam Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0088
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37(1)(b)(ii)
High Courts09 Apr 2024Disposed Of
Janaki Ballabha Bharimalla Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0087
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts09 Apr 2024Disposed Of
Chandra Khila Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0086
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts09 Apr 2024Disposed Of
Md. Rahim Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0085
Code of Criminal Procedure, 1973 — Section 439
High Courts09 Apr 2024Allowed
Oneness Educational And Charitable Trust, Bhubaneswar Vs Commissioner Of Income Tax (Exemption), Hyderabad And Another
Orissa High Court · (2024) 04 OHC CK 0084
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 11, 11(1), 12A(1)(aa), 119(2)(b), 143(1), 154
High Courts09 Apr 2024Dismissed
Sudhansu Sekhar Mishra Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0083
Administrative Tribunals Act, 1985 — Section 19Odisha Civil Service (Pension) Rules, 1992 — Rule 39, 39(2)
High Courts09 Apr 2024Dismissed
M/s. Mahapatra Enterprises, Sambalpur Vs State Of Orissa & Others
Orissa High Court · (2024) 04 OHC CK 0082
Constitution of India, 1950 — Article 226, 227
High Courts09 Apr 2024Allowed
Sudam Pattanaik Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0081
Code of Criminal Procedure, 1973 — Section 164Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 20
High Courts09 Apr 2024Dismissed
Reena Rani Tarasia Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0070
Hindu Marriage Act, 1955 — Section 13
High Courts08 Apr 2024Disposed Of
Ajaya Mohapatra @ Muna & Another Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0064
Code of Criminal Procedure, 1973 — Section 167(2), 173, 173(8), 309(2), 482Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(c), 29
High Courts08 Apr 2024Disposed Of
Narayan Sahu Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0063
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 29, 37
High Courts08 Apr 2024Disposed Of
S.Sima Patra Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0062
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b)
High Courts08 Apr 2024Disposed Of
Sanjaya Kumar Nayak Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0061
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 21(b), 37
High Courts08 Apr 2024Disposed Of
Serajuddin Pakhira Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0060
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)B, 37
High Courts08 Apr 2024
Kanhei @ Kanai Yadav Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0059
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 109, 120B, 363, 366, 376(4)(2)(n), 506Protection of Children from Sexual Offences Act, 2012 — Section 6, 7
High Courts08 Apr 2024Disposed Of
Ashok Barad Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0058
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 395
High Courts08 Apr 2024Disposed Of
Satyanarayan Naik Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0057
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506, 511Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts08 Apr 2024Disposed Of
Mantu Das Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0056
Code of Criminal Procedure, 1973 — Section 167(2) , 439Indian Penal Code, 1860 — Section 229A, 323, 341, 385, 394, 506
High Courts08 Apr 2024Disposed Of
Vinod Kumar Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0055
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37