High Courts18 Apr 2024Dismissed
Sujeet Routray @ Sujeet Kumar Routray Vs Meenakhi Ray
Orissa High Court · (2024) 04 OHC CK 0154
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 116 of 1,624
High Courts18 Apr 2024Disposed Of
Jayanta Kumar Lenka Vs Durga Majhi And Others
Orissa High Court · (2024) 04 OHC CK 0153
Code of Civil Procedure, 1908 — Order 39 Rules 1, Order 39 Rules 2
High Courts18 Apr 2024Disposed Of
Bhitarchhu Harekrushna Mohapatra Vs Ila Ghose And Others
Orissa High Court · (2024) 04 OHC CK 0152
High Courts18 Apr 2024Disposed Of
Sk.sahid Bux Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0151
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 272, 273, 420, 482Copyright Act, 1957 — Section 63
High Courts18 Apr 2024Disposed Of
Kedarsan Panda Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0150
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379
High Courts18 Apr 2024Disposed Of
Kanhu Charan Pradhan Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0149
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341, 506
High Courts18 Apr 2024Dismissed
Chandan Kumar Maharana Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0148
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 328, 506
High Courts18 Apr 2024Disposed Of
Santosh Sahoo @ Dilu Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0147
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 307, 323, 341, 506
High Courts18 Apr 2024Disposed Of
Miku@Mrutyunjaya Nayak Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0146
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 450
High Courts18 Apr 2024Disposed Of
Ugula @ Rakesh Kumar Singh Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0145
Code of Criminal Procedure, 1973 — Section 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts18 Apr 2024Allowed
Surjit Kumar Dhal Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0144
Code of Criminal Procedure, 1973 — Section 161, 438Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506Income Tax Act, 1961 — Section 269SS
High Courts16 Apr 2024Disposed Of
Manoj Kandi & OrsVs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0142
Code of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section34, 294, 323, 406, 498A, 506
High Courts16 Apr 2024Disposed Of
Tapas Ranjan Nayak @ Tapas Nayak Vs State Of Odisha And Another
Orissa High Court · (2024) 04 OHC CK 0141
Code of Criminal Procedure, 1973 — Section 167(2), 437(3), 437(5), 438, 438(2), 439(2)Indian Penal Code, 1860 — Section 34, 307, 324, 354, 392, 457, 506, 509
High Courts16 Apr 2024Partly Allowed
Sunil Kumar Bej Vs State Of Odisha & Others
Orissa High Court · (2024) 04 OHC CK 0122
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 2024Dismissed
M/s. Hanuman Enterprisers & Others Vs State Of Orissa & Others
Orissa High Court · (2024) 04 OHC CK 0121
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 2024Allowed
Kemati Kharsel Vs State Of Odisha & Others
Orissa High Court · (2024) 04 OHC CK 0120
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 2024Allowed
Ramesh Chandra Swain Vs State Of Odisha And Others
Orissa High Court · (2024) 04 OHC CK 0119
Constitution of India, 1950 — Article 21, 226, 227Right of Children to Free and Compulsory Education Act, 2009 — Section 23(2)
High Courts16 Apr 2024Partly Allowed
Narasingha Munda & Others Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0118
Code of Criminal Procedure, 1973 — Section 401, 428Indian Penal Code, 1860 — Section 34, 307, 379, 447, 506
High Courts16 Apr 2024Allowed
Gokula Kumar Martha & Another Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0117
Code of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 294, 307, 326
High Courts16 Apr 2024Disposed Of
Tulu @ Niranjan Mohapatra Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0116
Code of Criminal Procedure, 1973 — Section 357, 401Indian Penal Code, 1860 — Section 34, 307, 324, 337, 341