High Courts23 Apr 2024Disposed Of
UCO Bank, Sambalpur Vs Sangram Keshari Khuntia & Another
Orissa High Court · (2024) 04 OHC CK 0196
Arbitration and Conciliation Act, 1996 — Section 34
COURT ARCHIVE
Orissa High Court judgments
32,472 judgments · page 114 of 1,624
High Courts23 Apr 2024Dismissed
Taranga Suna @ Ganda Vs Amara Suna @ Ganda And Others
Orissa High Court · (2024) 04 OHC CK 0195
Code of Civil Procedure, 1908 — Section 9, 11, 100Orissa Consolidation of Holdings and Prevention of Fragmentations of Land Act, 1972 — Section 4, 9, 16, 51
High Courts23 Apr 2024Disposed Of
Chandana @ Chandan Behera Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0180
Indian Penal Code, 1860 — Section 147, 148, 149, 195A, 294, 302, 307, 326, 341, 457, 506Arms Act, 1959 — Section 25(1)(a)
High Courts22 Apr 2024Disposed Of
Golakha Dakua @ Golakhabihari Dakua Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0194
Indian Penal Code, 1860 — Section 307, 394Arms Act, 1959 — Section 25(1B)(a), 27
High Courts22 Apr 2024Disposed Of
Prem Behera Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0193
Indian Penal Code, 1860 — Section 395
High Courts22 Apr 2024Disposed Of
Manas Kumar Pradhan Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0192
Indian Penal Code, 1860 — Section 34, 294, 307, 506
High Courts22 Apr 2024Disposed Of
Prasant Kumar Das @ Kalia @ Prashanta Das Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0191
Indian Penal Code, 1860 — Section 34, 304A, 498(A)
High Courts22 Apr 2024Disposed Of
Babul Roul Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0190
Indian Penal Code, 1860 — Section 34, 379, 411
High Courts22 Apr 2024Disposed Of
Pradeep Kumar Mishra & Another Vs Susanta Mishra
Orissa High Court · (2024) 04 OHC CK 0188
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation & Resettlement Act, 2013 — Section 84, 85, 86Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 9(1)
High Courts22 Apr 2024Disposed Of
Rasikanta Digal Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0186
Code of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 302
High Courts22 Apr 2024Allowed
Samit Naik Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0185
Code of Criminal Procedure, 1973 — Section 317, 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C)
High Courts22 Apr 2024Disposed Of
Tahajul Sk Vs State Of Orissa
Orissa High Court · (2024) 04 OHC CK 0184
Code of Criminal Procedure, 1973 — Section 317, 439Narcotics Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 37
High Courts22 Apr 2024Disposed Of
Managing Director, State Bank Of India, Mumbai And Another Vs Kundan Luha And Others
Orissa High Court · (2024) 04 OHC CK 0183
Industrial Disputes Act, 1947 — Section 2(ka), 17B, 25L, 25L, 25G, 25N
High Courts22 Apr 2024Disposed Of
Susanta Kumar Patel And Others Vs Union Of India And Others
Orissa High Court · (2024) 04 OHC CK 0182
Constitution of India, 1950 — Article 226, 227
High Courts22 Apr 2024Dismissed
State Of Odisha Vs Arati Mallik
Orissa High Court · (2024) 04 OHC CK 0181
High Courts19 Apr 2024
Pranakrushna Panda Vs Commissioner, Kendriya Vidyalaya Sangathan, New Delhi & Anr
Orissa High Court · (2024) 04 OHC CK 0179
High Courts19 Apr 2024Disposed Of
Basudeb Mania Vs State Of Odisha
Orissa High Court · (2024) 04 OHC CK 0178
Indian Penal Code, 1860 — Section 34, 109, 120B, 302, 364
High Courts19 Apr 2024Disposed Of
Dr. Bankim Chandra Pattanayak Vs State Of Odisha And Others
Orissa High Court · (2024) 04 OHC CK 0177
Administrative Tribunals Act, 1985 — Section 19
High Courts19 Apr 2024Disposed Of
Priyadarshinee Mohapatra Vs State Bank Of India, Bbsr
Orissa High Court · (2024) 04 OHC CK 0176