High Courts13 Oct 2025Allowed
Sulochana Sahoo Vs Raghunath Sahoo And Another
Orissa High Court · (2025) 10 OHC CK 1418
Code Of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 15 of 36
High Courts13 Oct 2025Disposed Of
Sritam Kumar Meher And Others Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1417
Constitution Of India, 1950-Article 21Bharatiya Nyaya Sanhita, 2023-Section 209, 269, 318(4), 319(2), 336(4), 338, 340(2), 340(3), 340(5)Information Technology Act, 2000-Section 66(C), 66(D)
High Courts10 Oct 2025Allowed
Pankaj Kumar Roul & Ors Vs Union Of India
Orissa High Court · (2025) 10 OHC CK 1431
Railways Act, 1989-Section 123(c), 123(c)(2), 124ARailway Claims Tribunal Act, 1987-Section 16Evidence Act, 1872-Section 114(e)
High Courts10 Oct 2025Allowed
Santosh Ku. Sahoo Vs Union Of India
Orissa High Court · (2025) 10 OHC CK 1430
Railways Act, 1989-Section 123(c), 123(c)(2), 124ARailway Claims Tribunal Act, 1987-Section 16Railways Act, 1989-Section 2(29)
High Courts10 Oct 2025Dismissed
Land Acquisition Officer, Ganjam, Chatrapur Vs Telesu Kasinath Subudhi And Others
Orissa High Court · (2025) 10 OHC CK 1429
Land Acquisition Act, 1894-Section 4, 18, 23, 24, 51A, 54
High Courts10 Oct 2025Disposed Of
Uttam Biswal Vs State Of Orissa And Ors.
Orissa High Court · (2025) 10 OHC CK 1428
Arbitration And Conciliation Act, 1996-Section 5, 16(3)(2), 17, 34, 34(2), 34(2)(b)(ii), 34(3), 37, 37(2)(b)
High Courts10 Oct 2025Dismissed
Union Of India Vs Pyari Mohan Mohanty
Orissa High Court · (2025) 10 OHC CK 1427
Arbitration And Conciliation Act, 1996-Section 5, 8, 9, 17,18, 31(7), 33, 34, 34(2), 34(2)(a)(iii), 34(2A), 34(2)(b)(ii), 34(3), 37, 75, 81
High Courts09 Oct 2025Disposed Of
Sukanta Bhatta & Ors Vs Radhamohan Dev Bije & Ors
Orissa High Court · (2025) 10 OHC CK 1436
Code Of Civil Procedure, 1908- Order 22 Rule 4(2)
High Courts09 Oct 2025Allowed
Jayantilata Jena Vs Radhakrushna Barik
Orissa High Court · (2025) 10 OHC CK 1435
Code Of Civil Procedure, 1908- Order 6 Rule 17
High Courts09 Oct 2025Dismissed
Rajalaxmi Sahu Vs Tarini Prasad Rath & Anr
Orissa High Court · (2025) 10 OHC CK 1434
Code Of Civil Procedure, 1908- Order 1 Rule 9, Order 1 Rule 10, Order 1 Rule 10(2)
High Courts09 Oct 2025Allowed
Santosh Patra Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1433
Code Of Civil Procedure, 1908-Section 11, 115, Order 21, Order 21 Rule 11(2)
High Courts09 Oct 2025Disposed Of
Kanhu Charan Sahoo And Others Vs Presiding Officer, Industrial Tribunal, Bhubaneswar And Others
Orissa High Court · (2025) 10 OHC CK 1432
Limitation Act, 1963- Article 137Constitution Of India, 1950-Article 226, 227Industrial Disputes Act, 1947-Section 2(j), 2(oo), 2(s), 25F
High Courts06 Oct 2025Disposed Of
Kailash Nayak Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1442
Bharatiya Nyaya Sanhita, 2023-Section 303(2), 305
High Courts06 Oct 2025Disposed Of
Tuna Das & Ors Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1441
Bharatiya Nyaya Sanhita, 2023-Section 331(a)
High Courts06 Oct 2025Disposed Of
Sarojit Dafadar @ Sarojit Daphadar Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1440
Constitution Of India, 1950-Article 21Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C)
High Courts06 Oct 2025
Umesh Chouhan @ Dadu Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1439
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(b), 29
High Courts06 Oct 2025
Prasanta Kumar Behera Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1438
Indian Penal Code, 1860-Section 294, 302, 307, 324, 506Arms Act, 1959-Section 25(1B)(a), 27
High Courts01 Oct 2025Disposed Of
Manager Claims (T.P. Cell), M/S. Oriental Insurance Co. Ltd Vs Susanta Kumar Pattnaik And Others
Orissa High Court · (2025) 10 OHC CK 1437
High Courts29 Sept 2025
Purna Chandra Barik And Others Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0759
High Courts29 Sept 2025Disposed Of
Chiku Naik Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0758
Bharatiya Nyaya Sanhita, 2023-Section 74, 109(1), 118(1), 118(3), 118(5), 296, 351(2)