High Courts23 Sept 2025Allowed
Chhinderpel Kaur Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0866
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988- Rule 100Registration Act, 1908-Section 71
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 17 of 36
High Courts23 Sept 2025Dismissed
Durgeshnandini Mohapatra Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0865
High Courts23 Sept 2025Dismissed
Anita Samantaray Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0864
High Courts23 Sept 2025Dismissed
Geeta Bal Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0863
High Courts23 Sept 2025Disposed Of
Ashalata Nayak Vs Parikhita Swain And Others
Orissa High Court · (2025) 09 OHC CK 0862
Code Of Civil Procedure, 1908-Order 7 Rule 14, Order 13 Rule 1, Order 18 Rule 3A, Order 18 Rule 4
High Courts23 Sept 2025Disposed Of
Radheshyam Singhaal Vs Bajranglal Agrawala
Orissa High Court · (2025) 09 OHC CK 0861
Code Of Civil Procedure, 1908-Section, Order 8 Rule 6 A
High Courts23 Sept 2025Disposed Of
Gunjan Mahadeo Adsul Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0860
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C), 37, 37(1)(b)(ii), 42, 42(1), 42(2), 50Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts22 Sept 2025Allowed
Priyadarsini Das Vs Union Of India & Ors
Orissa High Court · (2025) 09 OHC CK 0875
National Savings Time Deposit Scheme, 2019-Rule 8(d)
High Courts22 Sept 2025Disposed Of
Babula Sahu And Another Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0874
Constitution Of India, 1950-Article 226, 227Indian Registration Act, 1908,-Section 71
High Courts22 Sept 2025Disposed Of
Renubala Biswal Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0873
Constitution Of India, 1950-Article 226, 227Orissa Survey And Settlement Rules, 1962-Rule 55(4)Orissa Government Land Settlement Act, 1962-Section 3B
High Courts22 Sept 2025
Ranjit Kumar Mohanty Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0872
Constitution Of India, 1950-Article 26, 227Odisha Survey And Settlement Rules, 1962-Rule 34Odisha Government Land Settlement Act, 1962-Section 3(b), 7A(3)
High Courts22 Sept 2025Dismissed
Prasanta Kumar Parija Vs State Of Odisha (Vigilance)
Orissa High Court · (2025) 09 OHC CK 0871
Prevention Of Corruption Act, 1988-Section 13(1)(d), 13(2)Indian Penal Code, 1860-Section 120B, 420, 468, 471Code Of Criminal Procedure, 1973-Section 227
High Courts22 Sept 2025Allowed
E. Sankar Rao Vs State Of Odisha (Vig.)
Orissa High Court · (2025) 09 OHC CK 0870
Code Of Criminal Procedure, 1973-Section 161, 173(2), 228, 397, 482Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Section 109
High Courts22 Sept 2025Disposed Of
Narottam Prusty Vs State Of Odisha & Anr
Orissa High Court · (2025) 09 OHC CK 0869
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 209, 230, 231, 232, 249, 250, 250(1), 250(2), 251, 251(1), 251(1)(b), 262, 262(1), 262(2), 528Bharatiya Nyaya Sanhita, 2023-Section 65(2)
High Courts22 Sept 2025Dismissed
Ranjita Naik And Others Vs Laxmipriya Naik And Others
Orissa High Court · (2025) 09 OHC CK 0868
Arbitration And Conciliation Act, 1996-Section 8, 8(1), 8(2), 9Evidence Act, 1872-Section 76, 79Arbitration Act, 1940-Section 34
High Courts20 Sept 2025Disposed Of
Dali Nayak @ Biswal Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0883
High Courts20 Sept 2025Disposed Of
Satyabhama Seth Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0882
Constitution Of India, 1950-Article 226, 227
High Courts20 Sept 2025Dismissed
M/S. Paritosh Services Agency, Cuttack Vs Notified Area Council, Remuna, Balasore And Another
Orissa High Court · (2025) 09 OHC CK 0881
High Courts20 Sept 2025Disposed Of
Sashikanta Panigrahi Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0880
Constitution Of India, 1950-Article 226, 227
High Courts20 Sept 2025Disposed Of
Babula Sahu & Another Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0879
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988-Rule 100, 147Registration Act, 1908-Section 71