High Courts29 Sept 2025
Laren Choudhury Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0757
Bharatiya Nyaya Sanhita, 2023-Section 82, 85, 115(2), 115(3), 115(5), 351(2)
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 16 of 36
High Courts29 Sept 2025
Sunita Rout Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0756
Bharatiya Nyaya Sanhita, 2023-Section 82, 85, 115(2), 115(3), 115(5), 351(2)
High Courts29 Sept 2025Disposed Of
Akash Kumar Ray @ Kalia Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0755
Bharatiya Nyaya Sanhita, 2023-Section 190, 191(2), 191(3), 326(F), 351(2)Explosive Substances Act, 1908-Section 3, 4
High Courts26 Sept 2025Disposed Of
Guru Pradhan Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0764
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988-Rule 100, 147Transfer of Property Act, 1882-Section 44
High Courts26 Sept 2025Disposed Of
Sashikanta Panigrahi Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0763
Constitution Of India, 1950-Article 226, 227
High Courts26 Sept 2025Dismissed/Disposed Of
Bhismadev Sahu @ Vismadev Sahu & Another Vs State Of Orissa & Others
Orissa High Court · (2025) 09 OHC CK 0762
Constitution Of India, 1950-Article 226, 227Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972 -Section 33, 34, 35, 36A
High Courts26 Sept 2025Disposed Of
Braja Kishore Bedamatta Vs Deepak Kumar Bedamatta & Others
Orissa High Court · (2025) 09 OHC CK 0761
Code Of Civil Procedure, 1908-Section 151, Order 7 Rule 11
High Courts26 Sept 2025Allowed/Disposed Of
Pritiman Dey Vs State Of Odisha & Ors
Orissa High Court · (2025) 09 OHC CK 0760
Constitution Of India, 1950-Article 21Code Of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts25 Sept 2025Dismissed
Gitanjali Sahu Vs State Of Odisha & Ors
Orissa High Court · (2025) 09 OHC CK 0769
Orissa Timber And Other Forest Produce Transit Rules, 1980-Rule 4, 4(2), 12, 14Orissa Forest Act, 1972-Section 53C, 52(4), 52(5), 56(2c), 56(2d), 56(2e)Trade Marks Act, 1999-Section 17
High Courts25 Sept 2025Allowed
Chhota @ Gouranga Behera And Another Vs State Of Orissa
Orissa High Court · (2025) 09 OHC CK 0768
Indian Penal Code, 1860-Section 34, 336, 436Code Of Criminal Procedure, 1973-Section 161, 394
High Courts25 Sept 2025Partly Allowed
Akshaya Bag And Others Vs State Of Orissa
Orissa High Court · (2025) 09 OHC CK 0767
Code Of Criminal Procedure, 1973-Section 357, 360, 374(2)Indian Penal Code, 1860-Section 147, 148, 149, 307, 323, 325, 332Probation Of Offenders Act, 1958-Section 4
High Courts25 Sept 2025Allowed
Nandi @ Nandakishore Das & Another Vs State Of Orissa
Orissa High Court · (2025) 09 OHC CK 0766
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 8, 20(b), 42, 42(1), 42(2), 50, 55Code Of Criminal Procedure, 1973-Section 374
High Courts25 Sept 2025Dismissed
Bidulata Prusty Vs Kalpana Chattarjee & Ors
Orissa High Court · (2025) 09 OHC CK 0765
Code Of Civil Procedure, 1908-Order 26 Rule 9
High Courts24 Sept 2025Allowed
Nabakishore Barik Vs Brahmahari Shankar Dash
Orissa High Court · (2025) 09 OHC CK 0859
Negotiable Instruments Act, 1881-Section 138Evidence Act, 1872-Section 45, 47, 73
High Courts24 Sept 2025Allowed
Tanmaya Pattnaik Vs State Of Odisha & Another
Orissa High Court · (2025) 09 OHC CK 0858
Code Of Criminal Procedure, 1973-Section 155(2), 156(1), 161, 482Indian Penal Code, 1860-Section 120B, 418, 420, 468, 471
High Courts24 Sept 2025Disposed Of
Sabitri Palei Vs Bhikari Palei & Others
Orissa High Court · (2025) 09 OHC CK 0857
Constitution Of India, 1950-Article 227Code Of Civil Procedure, 1908-Section 151, Order 6 Rule 17
High Courts24 Sept 2025Dismissed
Nityananda Naik Vs Prafulla Naik And Others
Orissa High Court · (2025) 09 OHC CK 0856
Code Of Civil Procedure, 1908-Section 151, 152, 153, Order 9 Rule 13, Order 20 Rule 18
High Courts24 Sept 2025Disposed Of
Abda Khatoon Vs Union Of India
Orissa High Court · (2025) 09 OHC CK 0855
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(B), 20(b)(ii))(C), 23, 27(A), 28, 29, 37Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483
High Courts24 Sept 2025Disposed Of
Venkat Balaji Patra Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0854
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 269, 318(4), 336(2), 336(3), 340(2), 351(3)
High Courts23 Sept 2025Allowed
Gurudayal Singh Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0867
Constitution Of India, 1950-Article 226Orissa Registration Rules, 1988-Rule 100Registration Act, 1908-Section 71