High Courts20 Sept 2025Disposed Of
Kabitarani Mohanty Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 0878
Odisha Civil Services (Pension) Rules 1992-Rule 52
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 18 of 36
High Courts20 Sept 2025Disposed Of
Chakadola Construction Pvt. Ltd. And Another Vs State Of Odisha And Others
Orissa High Court · (2025) 09 OHC CK 0877
High Courts20 Sept 2025Allowed
Narayan Parida And Another Vs Ram Chandra Parida And Others
Orissa High Court · (2025) 09 OHC CK 0876
Evidence Act, 1872-Section 91, 92, 101, 102, 103, 104, 105, 106, 107, 108, 109, 110, 111
High Courts19 Sept 2025Disposed Of
Ajay Rajaram Bhor Vs State Of Odisha
Orissa High Court · (2025) 09 OHC CK 0885
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(c), 37, 50, 52A, 52A(2), 52A(4)Code Of Criminal Procedure, 1973-Section 389(1)
High Courts19 Sept 2025Dismissed
Sanjay Kumar Sahu Vs Haripriya Pattnaik And Others
Orissa High Court · (2025) 09 OHC CK 0884
Code Of Civil Procedure, 1908-Section 10, 151, Order 2 Rule 2
High Courts18 Sept 2025Disposed Of
Jayaram Jena Vs Lingaraj Ojha
Orissa High Court · (2025) 09 OHC CK 1036
Code Of Civil Procedure, 1908- Order 18 Rule 3A
High Courts18 Sept 2025Dismissed
Gouri Dwibedy And Others Vs Nagendra Kumari Acharya@ Dwibedy And Others
Orissa High Court · (2025) 09 OHC CK 1035
Code Of Civil Procedure, 1908-Order 2 Rule 2, Order 6 Rule 17Code Of Civil Procedure (Amendment) Act, 2002-Section 16(2)
High Courts18 Sept 2025Dismissed
State Of Odisha & Ors Vs Rabinarayan Panda & Ors
Orissa High Court · (2025) 09 OHC CK 1034
Constitution Of India, 1950-Article 12, 21, 21AOrissa Education Act, 1969-Section 7C(1), 24B
High Courts18 Sept 2025Dismissed
Ruby @ Bishnupriya Beura @ Samal Vs Pradeep Kumar Beura
Orissa High Court · (2025) 09 OHC CK 1033
Code Of Civil Procedure, 1908-Section 151, Order 9 Rule 13, Order 16 Rule 1, Order 16 Rule 2, Order 16 Rule 3, Order 20 Rule 5Family Courts Act, 1984-Section 10, 14, 17
High Courts18 Sept 2025Disposed Of
Naikani Thakurani And Others Vs Director Of Consolidation, Orissa, Cuttack And Others
Orissa High Court · (2025) 09 OHC CK 1032
Constitution Of India, 1950-Article 14, 226, 227Orissa Consolidation Of Holdings And Prevention Of Fragmentation Of Land Act, 1972-Section 37(2)
High Courts18 Sept 2025Disposed Of
Ashok Kumar Rout Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 1031
Constitution Of India, 1950-Article 226, 227
High Courts18 Sept 2025Disposed Of
Manjuli Naik @ Manjuli Kumari Nayak Vs State Of Orissa & Others
Orissa High Court · (2025) 09 OHC CK 1030
Constitution Of India, 1950-Article 226, 227Orissa Registration Rules, 1988-Rule 100, 147Registration Act, 1908-Section 71
High Courts18 Sept 2025Dismissed
Dr. Balaram Bag Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 1029
Maharashtra Civil Services (Joining Time, Foreign Services And Payment During Suspension, Dismissal And Removal) Rules, 1991-Rule 72, 72(3), 72(5), 72(7)
High Courts18 Sept 2025Disposed Of
Hemanta Kumar Bhoi Vs State Of Odisha & Others
Orissa High Court · (2025) 09 OHC CK 1028
Orissa Civil Services (Classification, Control And Appeal) Rules, 1962-Rule 8, 18(I)Prevention Of Corruption Act, 1988-Section 13(1)(b), 13(1)(d, 13(2)Indian Penal Code, 1860-Section 34, 473A, 477A
High Courts21 Jul 2025Allowed
Prakash Behera @ Babuli Vs State Of Odisha Vs
Orissa High Court · (2025) 07 OHC CK 1272
Code of Criminal Procedure, 1973 - Section 161, 293, 366Indian Penal Code, 1860 - Section 34, 201, 302, 363, 364, 394, 449Arms Act, 1959 - Section 2(b), 5, 25, 27, 39
High Courts21 Jul 2025Disposed Of
Sanjeeb Kumar Kar Vs Anadi Charan Giri & Another Vs
Orissa High Court · (2025) 07 OHC CK 1271
Constitution of India, 1950 - Article 226, 227Orissa Gram Panchayat Act, 1964 - Section 30, 31, 38, 38(3), 38(1), 28(2), 38(3), 38(4)Limitation Act, 1963 - Section 5
High Courts18 Jul 2025Disposed Of
Haramohan Sahoo Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 07 OHC CK 1276
Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 71Transfer of Property Act, 1882 - Section 44
High Courts18 Jul 2025Disposed Of
Jagannath Patri Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 07 OHC CK 1275
Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 71Transfer of Property Act, 1882 - Section 44
High Courts18 Jul 2025Disposed Of
Dasarathi Sahoo Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 07 OHC CK 1274
Constitution of India, 1950 - Article 226, 227
High Courts18 Jul 2025Disposed Of
Bishnu Charan Patri Vs State Of Odisha & Others Vs
Orissa High Court · (2025) 07 OHC CK 1273
Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 71Transfer of Property Act, 1882 - Section 44