COURT ARCHIVE

Orissa High Court judgments, 2025

704 judgments · page 19 of 36

High Courts15 Jul 2025Allowed

Niranjan Rout Vs State Of Odisha Vs

Orissa High Court · (2025) 07 OHC CK 1296

Bharatiya Nyaya Sanhita, 2023 - Section 3(5), 115(2), 126(2), 296Scheduled Caste & Scheduled Tribe (Prevention of Atrocities) Act, 1989 - Section 3(1)(r), 3(1)(s), 3(2)(va), 14A(2)

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High Courts15 Jul 2025Dismissed

M/s. Bikash Panigrahi Represented through Proprietor Bikash Panigrahi Vs Commissioner Commercial Tax CT and Goods and Services Tax At: Banijyakara Bhawan Cantonment Road, Cuttack, Odisha Vs

Orissa High Court · (2025) 07 OHC CK 1295

Constitution of India, 1950 - Article 226, 227Central Goods and Services Tax Act, 2017 - Section 74, 107, 169, 169(1)(d)Insolvency and Bankruptcy Code, 2016 - Section 9, 61, 61(2)

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High Courts15 Jul 2025Disposed Of

Bansidhar Rana Vs Commissioner of Endowments, Odisha, Bhubaneswar Vs

Orissa High Court · (2025) 07 OHC CK 1294

Constitution of India, 1950 - Article 226, 227Odisha Hindu Religious Endowments Act, 1939 - Section 4, 5, 79(2)(a)Odisha Hindu Religious Endowments Act, 1951 - Section 29, 30, 42

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High Courts15 Jul 2025Disposed Of

Bidyarani Das Vs State Of Odisha & Others Vs

Orissa High Court · (2025) 07 OHC CK 1293

Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 71Orissa Registration Rules, 1988 - Rule 147

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High Courts14 Jul 2025Dismissed

Pradeep Kumar Das Vs State Of Orissa And Another Vs

Orissa High Court · (2025) 07 OHC CK 1292

Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 294, 307, 498A, 506Dowry Prohibition Act, 1961 - Section 4

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High Courts14 Jul 2025Allowed

Tribikram Acharya & Another Vs State Of Odisha & Another Vs

Orissa High Court · (2025) 07 OHC CK 1291

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 41A, 482Indian Penal Code, 1860 - Section 34, 323, 341, 386, 448, 506

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High Courts14 Jul 2025Allowed

Himansu Mohan Mishra Vs State Of Orissa And Another Vs

Orissa High Court · (2025) 07 OHC CK 1290

Constitution of India, 1950 - Article 226, 227

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High Courts14 Jul 2025Allowed

Asit Ranjan Jena Vs State Of Odisha And Ors Vs

Orissa High Court · (2025) 07 OHC CK 1289

Police Act, 1861 - Section 23Orissa Government Servant?s Conduct Rules, 1959 - Rule 3, 4Odisha Civil Services (Classification, Control & Appeal) Rules, 1962 - Rule 15

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High Courts14 Jul 2025Disposed Of

Chaturbhuja Sahu Vs State Of Odisha & Others Vs

Orissa High Court · (2025) 07 OHC CK 1288

Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 71Orissa Registration Rules, 1988 - Rule 147

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High Courts14 Jul 2025Allowed

Sudarshan Kar Vs Union Of India And Others Vs

Orissa High Court · (2025) 07 OHC CK 1287

Constitution of India, 1950 - Article 226, 227Code of Civil Procedure, 1908 - Order 6 Rule 17Central Administrative Tribunal (Procedure) Rules, 1987 - Rule 17(6)

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High Courts11 Jul 2025Dismissed

Duti Krushna Mahapatra Vs State Of Odisha Vs

Orissa High Court · (2025) 07 OHC CK 1286

Code of Criminal Procedure, 1973 - Section 482Indian Penal Code, 1860 - Section 34, 294, 415, 420, 506

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High Courts11 Jul 2025Dismissed

Vinay Kumar Jaiswal Vs State Of Odisha Vs

Orissa High Court · (2025) 07 OHC CK 1285

Code of Criminal Procedure, 1973 - Section 102, 451, 457Odisha Excise Act, 2008 - Section 52(a), 71, 71(5), 71(7), 72, 75

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High Courts11 Jul 2025Dismissed

Dillip Kumar Biswal @ Dillip Biswal Vs State Of Odisha Vs

Orissa High Court · (2025) 07 OHC CK 1284

Code of Criminal Procedure, 1973 - Section 205, 317, 397, 401, 438, 482Indian Penal Code, 1860 - Section 34, 177, 182, 272, 273, 376, 417, 420, 506Food Safety and Standards Act, 2006 - Section 56, 59, 89

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High Courts11 Jul 2025Disposed Of

Pallavi Panda Vs Pravupada Panda Vs

Orissa High Court · (2025) 07 OHC CK 1283

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High Courts11 Jul 2025Partly Allowed

Sanjaya Kumar Sahoo Vs State Of Odisha And Others Vs

Orissa High Court · (2025) 07 OHC CK 1282

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High Courts11 Jul 2025Disposed Of

Antaryami Nayak Vs State Of Odisha And Others Vs

Orissa High Court · (2025) 07 OHC CK 1281

Constitution of India, 1950 - Article 226, 227Registration Act, 1908 - Section 71Orissa Registration Rules, 1988 - Rule 147

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High Courts10 Jul 2025Disposed Of

Jagannath Patro Vs Seema Patrao And Others Vs

Orissa High Court · (2025) 07 OHC CK 1280

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High Courts10 Jul 2025Allowed

Rasana Mallik & Anr Vs State Of Odisha and Ors Vs

Orissa High Court · (2025) 07 OHC CK 1279

Constitution of India, 1950 - Article 226, 227

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High Courts10 Jul 2025Allowed

Diptimayee Lenka Vs State Of Odisha And Others Vs

Orissa High Court · (2025) 07 OHC CK 1278

Constitution of India, 1950 - Article 226, 227

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High Courts10 Jul 2025Disposed Of

Sri Radhamohan Mahapravu and Sri Radha Damodar Mahapravu, Bije at Radhamohan Math, Ganjam Vs State Of Odisha, represented through Department of Law, Odisha, Bhubaneswar Vs

Orissa High Court · (2025) 07 OHC CK 1277

Constitution of India, 1950 - Article 226, 227Odisha Hindu Religious Endowments Act, 1951 - Section 19, 19(1), 19(2)Orissa Land Reforms Act, 1960 - Section 15

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