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Orissa High Court judgments, 2025

704 judgments · page 13 of 36

High Courts16 Oct 2025Allowed

SK. Ibrahim & Another Vs State Of Odisha

Orissa High Court · (2025) 10 OHC CK 1390

Bharatiya Nyaya Sanhita, 2023-Section 296, 351(2), 351(3), 351(5)Protection Of Children From Sexual Offences Act, 2012-Section 6Juvenile Justice (Care And Protection Of Children) Act, 2015-Section 12, 101(1)
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High Courts16 Oct 2025Disposed Of

Ramesh Chandra Sahoo Vs State Of Orissa

Orissa High Court · (2025) 10 OHC CK 1388

Constitution Of India, 1950-Article 21Protection Of Children From Sexual Offences Act, 2012-Section 12, 19, 19(2), 20, 21(2)Bharatiya Nyaya Sanhita, 2023-Section 74
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High Courts15 Oct 2025Disposed Of

Deepak Kumar Padhi & Ors Vs State of Odisha & Ors

Orissa High Court · (2025) 10 OHC CK 1404

Odisha Engineering Service (Method Of Recruitment And Conditions Of Service) Amendment Rules, 2023- Rule 2, 4, 4(i), 4(ii), 7(3), 7(4)Odisha Engineering Service (Method Of Recruitment And Conditions Of Service) Rules, 2012- Rule 7(3), 7(4)Orissa Engineering Service (Recruitment And Conditions Of Service) Rules 2012- Rule 6, 7, 7(3), 7(4)
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