High Courts27 Oct 2025Allowed
Sanjeet Kumar Mohanty Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1322
Constitution Of India, 1950 - Article 226, 227
COURT ARCHIVE
Orissa High Court judgments, 2025
704 judgments · page 11 of 36
High Courts27 Oct 2025Allowed
Rajendra Biswal & Ors Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1321
High Courts27 Oct 2025Allowed
Manas Ranjan Samal (Since Dead) Through His Lrs And Others Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1320
Constitution Of India, 1950 - Article 14, 21
High Courts27 Oct 2025Allowed
Nrusinghanath Singh (Dead) Through Lrs Vs Skadambini Singh & Others
Orissa High Court · (2025) 10 OHC CK 1319
Code Of Civil Procedure, 1908 - Section, Order 41, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 43 Rule 1(u)Transfer Of Property Act, 1882 - Section 123Evidence Act, 1872 - Section 68
High Courts27 Oct 2025Disposed Of
Sudam Charan Behera Vs State Of Odisha And Others
Orissa High Court · (2025) 10 OHC CK 1318
Constitution Of India, 1950 - Article 226, 227
High Courts27 Oct 2025Allowed
Sibun Pradhan Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1317
Protection Of Children From Sexual Offences Act, 2012 - Section 6Information Technology Act, 2000 - Section 67Bharatiya Nyaya Sanhita, 2023 - Section 64(2)(m), 351(2), 351(3), 351(5)
High Courts27 Oct 2025Disposed Of
Badal Bindhani Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1316
Juvenile Justice (Care And Protection Of Children) Act, 2015 - Section 102Protection Of Children From Sexual Offences Act, 2012 - Section 6, 12Bharatiya Nyaya Sanhita, 2023 - Section 64(2), 87(2), 137(2)
High Courts27 Oct 2025Allowed
Geeta Rath Vs State Of Odisha & Others
Orissa High Court · (2025) 10 OHC CK 1306
Code Of Civil Procedure, 1908 - 47 Rule 1
High Courts24 Oct 2025Dismissed
Sadasiva Naik Vs State Of Orissa And Others
Orissa High Court · (2025) 10 OHC CK 1313
Indian Penal Code, 1860 - Section 294, 436, 506Code Of Criminal Procedure 1973 - Section 235(1), 397, 401
High Courts24 Oct 2025Dismissed
Sukhalata Nayak And Another Vs State Of Orissa (Vigilance)
Orissa High Court · (2025) 10 OHC CK 1312
Indian Penal Code, 1860 - Section 34, 193, 200, 420Code Of Criminal Procedure 1973 - Section 227, 228, 239, 397, 482
High Courts24 Oct 2025Allowed
Ranjan Kumar Das @ Tiki Vs State Of Orissa And Another
Orissa High Court · (2025) 10 OHC CK 1311
Indian Penal Code, 1860 - Section 120B, 379, 407, 408, 411, 420, 468, 471Code Of Criminal Procedure 1973 - Section 319, 482
High Courts24 Oct 2025Disposed Of
Nabrun Patnaik Vs State Of Odisha & Another
Orissa High Court · (2025) 10 OHC CK 1310
Constitution Of India, 1950 - Article 14Indian Penal Code, 1860 - Section 120B, 323, 384, 406, 420, 423, 465, 467, 468Code Of Criminal Procedure 1973 - Section 155(2), 156(1), 200, 202, 482
High Courts24 Oct 2025Disposed Of
Ashok Kumar Jallan & Another Vs State Of Odisha (Vigilance)
Orissa High Court · (2025) 10 OHC CK 1309
Indian Penal Code, 1860 - Section 120B, 420Prevention Of Corruption Act, 1988 - Section 13(1)(d), 13(2)Code Of Criminal Procedure 1973 - Section 227
High Courts24 Oct 2025Allowed
Charulata Beura & Another Vs Ranjana Pradhan & Others
Orissa High Court · (2025) 10 OHC CK 1308
Civil Procedure Code, 1908 - Section 89, 89(1), Order 10 Rule 1A, Order 23 Rule 1Civil Procedure Mediation Rules 2007 - Rule 25Legal Services Authority Act, 1987 - Section 20(1)
High Courts24 Oct 2025Disposed Of
Srabana Baliarsingh Vs State Of Odisha
Orissa High Court · (2025) 10 OHC CK 1307
Constitution Of India, 1950 - Article 21Indian Penal Code, 1860 - Section 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376EBharatiya Nyaya Sanhita, 2023 - Section 64, 65, 66, 67, 68, 70, 71
High Courts23 Oct 2025Disposed Of
Susanta Kumar Das Vs Sub Collector, Bhubaneswar And Others
Orissa High Court · (2025) 10 OHC CK 1327
Constitution Of India, 1950 - Article 226, 27Orissa Survey And Settlement Rules, 1962 - Rule 42Limitation Act, 1963 - Section 14
High Courts23 Oct 2025Disposed Of
Surama Pati And Others Vs Bibekananda Samantaray And Others
Orissa High Court · (2025) 10 OHC CK 1326
High Courts23 Oct 2025Dismissed
Ajay Kumar Nanda @ Pintu Vs Ashok Kumar Padhee & Ors
Orissa High Court · (2025) 10 OHC CK 1325
Guardians And Wards Act, 1890 - Section 17(3), 17(5), 25, 47Code Of Criminal Procedure, 1973 - Section 97Indian Penal Code, 1860 - Section 34, 302, 304(B), 498(A) Hindu Minority And Guardianship Act, 1956 - Section 13
High Courts23 Oct 2025Allowed
Abakash Behera @ Bihara Vs Sudam Charan Jena & Others
Orissa High Court · (2025) 10 OHC CK 1324
Constitution Of India, 1950 - Article 227
High Courts22 Oct 2025Disposed Of
Manasi Mohapatra Vs State Of Odisha & Ors
Orissa High Court · (2025) 10 OHC CK 1340
Constitution Of India, 1950 - Article 14, 16Orissa Civil Service (Rehabilitation Assistance) Rule, 1990 - Rule 2(b)