COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,177 judgments · page 7 of 609

High Courts08 Sept 2026Dismissed

Shamshad Ahmad Lone Vs U. T. of J&K and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0932

J&K Civil Services Decentralization and Recruitment Rules, 2010-Rule 2, 4, 23J&K Development Act, 1970J&K Civil Services Regulations-Article 77B

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High Courts08 Sept 2026Dismissed

Union Territory Through Police Station Bijbehara Vs Ghulam Nabi Sumji

Jammu And Kashmir High Court · (2026) 09 J&K CK 0931

Unlawful Activities (Prevention) Act, 1967-Section 10, 11, 13, 43DIndian Penal Code, 1860-Section 121, 121ANational Investigation Agency Act, 2008-Section 21(4)

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High Courts08 Sept 2026Disposed of

Mohammad Rafeeq Karnai Vs Bashir Ahmad Karnai and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0929

Arbitration and Conciliation Act, 1996-Section 9, 11(6), 11(8), 12(1), 17Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXIII Rule 3

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High Courts08 Sept 2026Dismissed

Hassan Sheikh and others Vs Abdul Hamid Turey and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0928

Code of Civil Procedure, 1908-Section 96, Order II Rule 2, Order VII Rule 14(3), Order XIII Rule 2, Order XXIII Rule 1, Order XLI Rule 27Indian Evidence Act, 1872-Section 65(e), 65(f), 74, 76, 77Jammu and Kashmir Land Revenue Act-Section 31

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High Courts08 Sept 2026Dismissed

Suraj Parkash Vs State (now UT) of J&K and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0922

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High Courts08 Sept 2026Disposed of

Samiksha and another Vs Union Territory of J&K and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0921

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High Courts08 Sept 2026Disposed of

Peer Saif Din Vs Union of India

Jammu And Kashmir High Court · (2026) 09 J&K CK 0920

Narcotic Drugs and Psychotropic Substances Act, 1985-Section 8/21, 28, 29, 37, 50, 52, 54, 57, 60, 67Code of Criminal Procedure, 1973-Section 439Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 491, 492

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High Courts07 Sept 2026Disposed of

Mohd Shafi and another Vs Union Territory of J&K and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0919

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High Courts03 Sept 2026Allowed

Tariq Ahmad War through his sister Mumtaza Akhter Vs UT of Jammu and Kashmir and another

Jammu And Kashmir High Court · (2026) 09 J&K CK 0927

Jammu and Kashmir Public Safety Act, 1978Constitution of India-Article 22(5)Ranbir Penal Code-Section 302

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High Courts03 Sept 2026Dismissed

Ghulam Mohi Ud Din Lone and others Vs Mst. Zeba and another

Jammu And Kashmir High Court · (2026) 09 J&K CK 0926

Jammu and Kashmir Agrarian Reforms Act, 1976-Section 4, 8Constitution of India-Article 226

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High Courts03 Sept 2026Disposed of

Mohd Shabir & Ors. Vs Mohd. Afzal Bhat & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 0918

Jammu and Kashmir Daily Rated Workers/Work Charged Employees (Regularization) Rules, 1994-Rule 4SRO 64 of 1994

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High Courts03 Sept 2026Dismissed

Madhu Suri Vs M/s Ch. Aishi Ram Batra & Sons

Jammu And Kashmir High Court · (2026) 09 J&K CK 0917

Code of Civil Procedure, 1908-Section 115Code of Civil Procedure, 1908-Order XII Rule 6Transfer of Property Act, 1882-Section 106

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High Courts02 Sept 2026Allowed

Suhail Fayaz Najar Vs Union Territory of J&K and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0925

Jammu and Kashmir Public Safety Act, 1978Constitution of India-Article 22(5)Unlawful Activities (Prevention) Act, 1967-Section 18, 19, 20, 38

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High Courts02 Sept 2026Allowed

Shafat Maqbool Wani through his paternal uncle Vs UT of J&K and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0924

Jammu and Kashmir Public Safety Act, 1978Constitution of India-Article 21, 22

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High Courts02 Sept 2026Allowed

Mohammad Fazli Illahi Vs Union of India and another

Jammu And Kashmir High Court · (2026) 09 J&K CK 0923

Passports Act, 1967Constitution of India-Article 14, 21

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High Courts02 Sept 2026Allowed

Rakesh Kumar Vs U. T. of J&K and others

Jammu And Kashmir High Court · (2026) 09 J&K CK 0915

Indian Succession Act, 1925-Section 213

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High Courts02 Sept 2026Dismissed

UT of J&K through Commissioner Secretary, Public Works (R&B) Deptt. & Ors. Vs M/S Badri Nath Contractors

Jammu And Kashmir High Court · (2026) 09 J&K CK 0914

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High Courts01 Sept 2026Dismissed

Kavita Devi Vs State of J&K & Ors.

Jammu And Kashmir High Court · (2026) 09 J&K CK 0913

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High Courts01 Sept 2026Dismissed

Kewal Krishan Vs UT of Jammu and Kashmir & Anr.

Jammu And Kashmir High Court · (2026) 09 J&K CK 0912

Bharatiya Nyaya Sanhita, 2023-Section 109, 126, 191Arms Act, 1959-Section 4, 25

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High Courts29 Aug 2026Disposed of

Sunil Malik and Hemla Aggarwal Vs UT of J&K

Jammu And Kashmir High Court · (2026) 08 J&K CK 0802

Prevention of Corruption Act, Svt. 2006-Section 5(1)(d), 5(2)Ranbir Penal Code-Section 409, 468, 471, 120-BCode of Criminal Procedure-Section 156, 161, 173(8), 202, 457, 482, 537

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