COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,177 judgments · page 601 of 609

High Courts03 Jun 1960

Jagat Singh and Others Vs The Custodian General and Others

Jammu And Kashmir High Court · (1960) 06 J&K CK 0002

Income Tax Act, 1961 — Section 33A(2)Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 30A, 38(2)Limitation Act, 1963 — Section 12, 4, 5

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High Courts31 May 1960

Nabir Ganai Vs Mohd. Ismail Ganai and Others

Jammu And Kashmir High Court · (1960) 05 J&K CK 0002

Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 52

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High Courts12 May 1960

Begum Shah Hussain and Another Vs Attar Singh and Others

Jammu And Kashmir High Court · AIR 1960 J&K 110

Court Fees Act, 1870 — Section 7

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High Courts11 May 1960

New Raginaya Goods Mart and Another Vs State

Jammu And Kashmir High Court · AIR 1960 J&K 108 : (1960) CriLJ 1085

Criminal Procedure Code, 1898 (CrPC) — Section 242

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High Courts27 Apr 1960

Th. Anchal Singh Vs Th. Krishan Singh and Others

Jammu And Kashmir High Court · (1960) 04 J&K CK 0001

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts20 Apr 1960

Harbans Lal and Another Vs Banarsi Das

Jammu And Kashmir High Court · AIR 1960 J&K 109

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 39 Rule 1, Order 39 Rule 2

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High Courts16 Apr 1960

Jammu Cold Storage and General Mills Ltd. Vs Khairati Lal and Sons

Jammu And Kashmir High Court · (1960) 04 J&K CK 0003

Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 69

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High Courts23 Feb 1960

Hari Singh and Others Vs Dewani Vidyawati

Jammu And Kashmir High Court · (1960) 02 J&K CK 0003

Contract Act, 1872 — Section 56, 65Transfer of Property Act, 1882 — Section 54

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High Courts17 Feb 1960

Om Prakash Vs Superintendent of Post Offices

Jammu And Kashmir High Court · (1960) 02 J&K CK 0002

Central Civil Services (Temporary Service) Rules, 1949 — Rule 5Constitution of India, 1950 — Article 14, 310, 311, 311(2)

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High Courts17 Feb 1960

Ghulam Mohd.Dar Vs State

Jammu And Kashmir High Court · AIR 1960 J&K 106

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High Courts28 Jan 1960

Union of India Vs Messrs Feroze & Co.

Jammu And Kashmir High Court · AIR 1962 J&K 66 : (1962) KashLJ 144

Jammu and Kashmir Civil Procedure Code, 1977 — Order 12, 6Jammu and Kashmir Contract Act, 1977 — Section 28

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High Courts20 Jan 1960

Ram Pal Vs Ajit Kaur

Jammu And Kashmir High Court · AIR 1962 J&K 42 : (1962) KashLJ 9

Jammu and Kashmir Civil Courts Act, 1977 — Section 16Jammu and Kashmir Hindu Marriage Act, 1980 — Section 19, 3(b)

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High Courts18 Jan 1960

Beant Singh Vs Cantonment Executive Officer

Jammu And Kashmir High Court · (1960) 01 J&K CK 0005

Cantonments Land Administration Rules, 1937 — Rule 43, 48Easements Act, 1882 — Section 52, 60, 62, 63Transfer of Property Act, 1882 — Section 105

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High Courts31 Dec 1959

State Vs Col. Abdul Rehman and Others

Jammu And Kashmir High Court · (1959) 12 J&K CK 0004

Civil Procedure Code, 1908 (CPC) — Section 2, 60, 79, 80, 81Land Acquisition Act, 1894 — Section 18, 23(1), 26, 26(2), 51

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High Courts31 Dec 1959

Ram Piara Vs Suraj Parkash

Jammu And Kashmir High Court · (1959) 12 J&K CK 0003

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16

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High Courts29 Dec 1959

Iswar Dutt and Another Vs Sunder Singh and Another

Jammu And Kashmir High Court · (1959) 12 J&K CK 0001

Evidence Act, 1872 — Section 91Jammu and Kashmir Tenancy Act, 1980 — Section 107, 117Registration Act, 1908 — Section 17, 17(1), 49

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High Courts24 Dec 1959

Mt. Bindru Vs Sada Ram and Others

Jammu And Kashmir High Court · (1959) 12 J&K CK 0002

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)Hindu Succession Act, 1956 — Section 28, 29

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High Courts30 Oct 1959

Bhagat Rajinder Kumar Sawhney and Another Vs State of Jammu and Kashmir and Another

Jammu And Kashmir High Court · (1959) 10 J&K CK 0005

Civil Procedure Code, 1908 (CPC) — Section 80Constitution (Application to Jammu and Kashmir) Order, 1954 — Article 32(2A) , 82(2A)

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High Courts22 Oct 1959

Khazir Bhat Vs Ahmad Dar and Others

Jammu And Kashmir High Court · (1959) 10 J&K CK 0002

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115

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High Courts19 Oct 1959

Aziz Dar and Others Vs Mst. Fazli and Others

Jammu And Kashmir High Court · (1959) 10 J&K CK 0003

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