Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 10 Rule 4, Order 10 Rule 4(1), Order 10 Rule 4(2), 120Dekkhan Agriculturists Relief Act, 1879 — Section 12, 18, 3, 7, 8

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High Courts08 Oct 1964

Surindra Pal Trikha Vs Principal Govt. Medical College and Another

Jammu And Kashmir High Court · (1964) 10 J&K CK 0003

Constitution of India, 1950 — Article 226Jammu and Kashmir University Act — Regulation 6

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High Courts01 Oct 1964

Gani Dar Vs The Financial Commissioner and Others

Jammu And Kashmir High Court · (1964) 10 J&K CK 0001

Constitution of India, 1950 — Article 226Land Revenue Act — Section 15, 15(4), 19, 20

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High Courts21 Sept 1964

Abdul Khalik Renzu and Others Vs The State of Jammu and Kashmir

Jammu And Kashmir High Court · (1964) 09 J&K CK 0001

Constitution of India, 1950 — Article 31, 311, 311(2)Jammu and Kashmir Police Act, 1983 — Section 118, 19, 4, 5, 6Jammu and Kashmir Police Rules, 1960 — Rule 148(3), 149(3)

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High Courts01 Sept 1964

Habib Dar Vs Mst. Zoona Bibi

Jammu And Kashmir High Court · (1964) 09 J&K CK 0002

Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 24

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High Courts18 Aug 1964

Smt. Ambarain and Another Vs Durga Das and Others

Jammu And Kashmir High Court · (1964) 08 J&K CK 0002

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 94

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High Courts06 Aug 1964

Ghuiam Shah and Others Vs The State of Jammu and kashmir and Another

Jammu And Kashmir High Court · (1964) 08 J&K CK 0001

Land Acquisition Act, 1894 — Section 12, 12(2), 18, 6, 9

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High Courts09 Jul 1964

Dina Nath Dhar and Others Vs Pt. Makhan Lal Dhar and Others

Jammu And Kashmir High Court · (1964) 07 J&K CK 0001

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 5

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High Courts04 Jun 1964

Smt. Lakhi Vs Sohan Lal and Others

Jammu And Kashmir High Court · (1964) 06 J&K CK 0001

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High Courts25 May 1964

Thakur Balwant Singh and others Vs Thakur Nasib Singh

Jammu And Kashmir High Court · (1964) KashLJ 207

Jammu and Kashmir Civil Procedure Code, 1977 — Section 11Jammu and Kashmir Specific Relief Act, 1977 — Section 43

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High Courts01 May 1964

Jaisi Ram and Others Vs A.D.M. Kamua and Others

Jammu And Kashmir High Court · AIR 1964 J&K 86

Town Area Act, 2011 — Section 34(1), 34(3)

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High Courts17 Apr 1964

Iqbal Nath and another Vs Sant Ram

Jammu And Kashmir High Court · (1964) KashLJ 197

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 561ARanbir Penal Code, 1989 — Section 420

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High Courts14 Apr 1964

D.N. Dhar and Others Vs State of Jammu and Kashmir

Jammu And Kashmir High Court · (1964) 04 J&K CK 0002

Constitution of India, 1950 — Article 14, 309, 311, 311(2)Constitution of Jammu and Kashmir, 1956 — Article 226(2)Jammu and Kashmir Civil Service Regulations, 1956 — Article 22, 225A, 226, 226(2), 465A

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High Courts08 Apr 1964

The State of Jammu and kashmir Vs Shital Singh Sharam Singh

Jammu And Kashmir High Court · (1964) 04 J&K CK 0001

Limitation Act, 1963 — Section 19

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