High Courts10 Feb 1981

Om Prakash Vs State

Jammu And Kashmir High Court · (1981) JKLR 191 : (1981) KashLJ 309 : (1981) SriLJ 322

Police Rules, 1960 — Rule 349
High Courts30 Dec 1980

Sushil Bhanot & Ors. Vs State

Jammu And Kashmir High Court · (1982) SriLJ 51

Constitution of India, 1950 — Article 14, 311Jammu and Kashmir Prevention of Corruption (Amendment) Act, 2006 — Section 6(b)
High Courts18 Nov 1980

Smt. Kamla Devi Vs Balbir Singh

Jammu And Kashmir High Court · AIR 1981 J&K 70

Constitution of Jammu and Kashmir, 1956 — Section 60Jammu and Kashmir Constitution Act, 1996 — Section 102, 157, 2, 5, 60
High Courts01 Nov 1980Allowed

Des Raj and Others Vs Mansa Ram

Jammu And Kashmir High Court · AIR 1981 J&K 87

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Jammu and Kashmir Land Acquisition Act, 1990 — Section 18Land Acquisition Act, 1894 — Section 18
High Courts08 Sept 1980

Kunj Lal Vs State

Jammu And Kashmir High Court · (1980) JKLR 83 : (1984) KashLJ 133 : (1980) SriLJ 562

Criminal Procedure Code, 1973 (CrPC) — Section 497A