High Courts10 Nov 1982
J & K Minerals Vs Labour Court & Nahar Singh
Jammu And Kashmir High Court · (1983) KashLJ 193
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 564 of 609
High Courts18 Oct 1982Dismissed
Delhi Vanaspati Syndicate Vs K.C. Chawala
Jammu And Kashmir High Court · AIR 1983 J&K 65
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
High Courts18 Oct 1982
Ghulam Rasool Khan Vs Wali Khan
Jammu And Kashmir High Court · (1983) KashLJ 88
High Courts18 Oct 1982
Om Parkash Vs Mohant Hari Krishen
Jammu And Kashmir High Court · AIR 1983 J&K 40
Jammu and Kashmir Limitation Act, 1995 — Section 5
High Courts08 Oct 1982
Abdul Razak Dandroo Vs Ghulam Ahmad & Ors.
Jammu And Kashmir High Court · (1983) SriLJ 134
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 17
High Courts05 Oct 1982Partly Allowed
Mushtaq Ahmad Mashki Vs Mohd. Shafi Bhat and Others
Jammu And Kashmir High Court · AIR 1983 J&K 44
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 107, 99, 99(1), 99(3)Evidence Act, 1872 — Section 101, 104, 58, 92
High Courts04 Oct 1982
Bahar Shah Vs Harday Nath and Anr.
Jammu And Kashmir High Court · (1983) SriLJ 75
High Courts01 Oct 1982
Gaffar Bhat Vs Ghani Bhat and Ors.
Jammu And Kashmir High Court · (1983) SriLJ 172
Jammu and Kashmir Civil Procedure Code, 1977 — Order 6 Rule 7
High Courts24 Sept 1982
Khalik Khan Vs Mumma Bhat and anr.
Jammu And Kashmir High Court · (1982) SriLJ 544
Jammu and Kashmir Agrarian Reforms Act, 1976 — Section 19(e)
High Courts18 Sept 1982
Rahman Labroo Vs Rajab Labroo and ors.
Jammu And Kashmir High Court · (1982) SriLJ 489
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 115Limitation Act, 1963 — Section 5
High Courts16 Sept 1982
Bashir Ahmad & anr. Vs Hira Lal & anr.
Jammu And Kashmir High Court · (1982) SriLJ 538
High Courts16 Sept 1982
Ghulam Mohd.Haji Vs Ghulam Rasool Haji
Jammu And Kashmir High Court · (1982) SriLJ 529
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 386Payment of Wages Act, 1936 — Section 15(5)
High Courts15 Sept 1982
Zarifa Vs Gh.Qadir
Jammu And Kashmir High Court · (1982) SriLJ 542
Jammu and Kashmir Criminal Procedure Code, 1989 — Order 33 Rule 1
High Courts08 Sept 1982Allowed
Malla Qadir Vs Malla Mahmadoo and Others
Jammu And Kashmir High Court · AIR 1983 J&K 17
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Sept 1982
Khurshid Ahmad Khan Vs State
Jammu And Kashmir High Court · (1983) CriLJ 293
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 342
High Courts03 Sept 1982
Habib Ullah Bhat Vs State
Jammu And Kashmir High Court · (1983) KashLJ 82
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 479(a)
High Courts03 Sept 1982
Amma Bhat and ors. Vs Sultan Dar and ors
Jammu And Kashmir High Court · (1982) SriLJ 543
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 526
High Courts03 Aug 1982
Hajee Vs Gullu shah
Jammu And Kashmir High Court · (1982) SriLJ 534
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 104(1)
High Courts20 Jul 1982Allowed
Sardar Surinder Singh Vs Manjeet Kaur
Jammu And Kashmir High Court · AIR 1983 J&K 86
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 27
High Courts10 Jun 1982
Ghulam Hassan Mir Vs State
Jammu And Kashmir High Court · (2003) 4 SCT 733 : (1982) SriLJ 283
Jammu and Kashmir Childrens Court Act, 1946 — Section 2(d), 20, 24