High Courts13 Jun 1985
Nissar Ahmad Teli and etc. Vs State of J. and K. and Another
Jammu And Kashmir High Court · (1986) CriLJ 257 : (1986) 1 RCR(Criminal) 370
Jammu and Kashmir Public Safety Act, 1978 — Section 8(2)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 559 of 609
High Courts10 Jun 1985
Wali Mohd.Bhat Vs Distt.Magistrate, Baramulla
Jammu And Kashmir High Court · (1986) CrLJ 655 : (1985) JKLR 478 : (1986) 2 RCR(Criminal) 136
Pubilc Safety Act, 1978 — Section 8(3)(b)(i), 8(3)(b)(iii)
High Courts05 Jun 1985
Mohd.Ramzan Khan Vs State of J&K and another
Jammu And Kashmir High Court · (1986) CrLJ 637 : (1986) 2 RCR(Criminal) 103
Pubilc Safety Act, 1978 — Section 8(3)(b)
High Courts31 May 1985
Tilak Chand Jain Vs Darshan Lal Jain and Another
Jammu And Kashmir High Court · AIR 1985 J&K 50
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Partnership Act, 1932 — Section 46, 48
High Courts30 May 1985Dismissed
Mohd. Ismail and Another Vs Noor-ud-Din and Others
Jammu And Kashmir High Court · AIR 1986 J&K 14
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 100, 101
High Courts22 May 1985Dismissed
Wahab Kumar and Another Vs Fateh Kumar and Others
Jammu And Kashmir High Court · AIR 1986 J&K 94
High Courts21 May 1985
Ved Lal and Others Vs Miraj-Ud-Din and Others
Jammu And Kashmir High Court · (1986) 1 ACC 425 : (1985) ACJ 805
Limitation Act, 1963 — Section 5
High Courts09 May 1985
Haji Habib Ullah Shah and Others Vs S.H.O. and Others
Jammu And Kashmir High Court · (1985) CriLJ 1548
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts18 Apr 1985
Mohd. Shafi Dar Vs Rasool Dar and Others
Jammu And Kashmir High Court · (1985) CriLJ 1962 : (1986) 1 RCR(Criminal) 44
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Apr 1985Dismissed
Mst. Phungan Vs Chhajju Ram
Jammu And Kashmir High Court · AIR 1986 J&K 78
Jammu and Kashmir Civil Procedure Code, 1977 — Order 7 Rule 1Jammu and Kashmir Contract Act, 1977 — Section 65
High Courts06 Apr 1985
Sukhdev Raj and Others Vs Harbans Lal and Others
Jammu And Kashmir High Court · AIR 1985 J&K 64
Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 11(1), 12(1), 12(2), 12(3), 12(4)
High Courts01 Apr 1985
Smt. Parkasho Devi and Others Vs Assessing Authority
Jammu And Kashmir High Court · AIR 1986 J&K 42
Constitution of India, 1950 — Article 14Jammu and Kashmir Urban Immovable Property Tax Act, 1962 — Section 3(1), 4
High Courts29 Mar 1985Allowed
L.N. Khosla Vs State of Jammu and Kashmir and Another
Jammu And Kashmir High Court · AIR 1985 J&K 74
Constitution of Jammu and Kashmir, 1956 — Section 103Drugs and Cosmetics Act, 1940 — Section 23NDrugs and Cosmetics Rules, 1945 — Rule 2
High Courts27 Mar 1985Allowed
Mansa Ram Vs The Custodian General, Evacuee Property, Jammu and Another
Jammu And Kashmir High Court · AIR 1986 J&K 59
Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 — Section 9A
High Courts15 Feb 1985Dismissed
Darshan Kumar Mahajan and etc. Vs Station Master, Rly. Station and Others
Jammu And Kashmir High Court · AIR 1986 J&K 74
Constitution of India, 1950 — Article 226Jammu and Kashmir Limitation Act, 1995 — Section 14Railways Act, 1890 — Section 29, 42, 78B
High Courts14 Feb 1985Allowed
Mst. Sarswati and Others Vs Collector, Land Acquisition, Bhadarwah and Others
Jammu And Kashmir High Court · AIR 1986 J&K 95
Jammu and Kashmir Land Acquisition Act, 1990 — Section 18
High Courts13 Feb 1985
Mohd. Amin and Another Vs Dalip Singh and Another
Jammu And Kashmir High Court · AIR 1985 J&K 93
Jammu and Kashmir Civil Procedure Code, 1977 — Order 18 Rule 3
High Courts11 Feb 1985
Ghulam Rasool Dar and Others Vs State and Others
Jammu And Kashmir High Court · (1985) CriLJ 1091
Constitution of India, 1950 — Article 14Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 145, 435, 439, 6
High Courts24 Jan 1985
Avtar Singh and others etc. Vs State of J&K and others
Jammu And Kashmir High Court · (1985) CrLJ 796
Pubilc Safety Act, 1978 — Section 3
High Courts02 Jan 1985
Devinder Singh Khorana and others : Narsingh Dass and another Vs Administrator, Municipality, Jammu : The State of J&K and two ors.
Jammu And Kashmir High Court · (1986) JKLR 349 : (1985) KashLJ 446 : (1985) KashLJ 447